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Yuvraj vs State Of Rajasthan (2026:Rj-Jd:12288)
2026 Latest Caselaw 3941 Raj

Citation : 2026 Latest Caselaw 3941 Raj
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Yuvraj vs State Of Rajasthan (2026:Rj-Jd:12288) on 16 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:12288]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
    S.B. Criminal Miscellaneous Bail Application No. 2684/2026

Yuvraj S/o Ramchandra, Aged About 28 Years, R/o House No.
75, Rhb Colony, Hiranmagri, Sector No 14, Udaipur Rajasthan
                                                                     ----Petitioner
                                      Versus
State Of Rajasthan, Through Pp
                                                                   ----Respondent
                                Connected With
    S.B. Criminal Miscellaneous Bail Application No. 2050/2026
1. Dasrath Singh S/o Dulhe Singh, Aged About 35 Years, R/o
     Balicha, Sethji Ka Khundala, Balicha, Udaipur Raj.
2. Ratan Singh S/o Dulhe Singh, Aged About 30 Years, R/o
     Khodale Fla Sakroda, District Udaipur Raj.
3. Kamlendra Singh S/o Laxman Singh, Aged About 24 Years,
     R/o Chouhan Ka Guda, Jagat Thana Kurabad, District Udaipur
     Raj.
4. Yuvraj Singh S/o Nirbhay Singh, Aged About 22 Years, R/o
     Bhimal Ka Kheda, Bimal, District Udaipur Raj.
                                                                    ----Petitioners
                                      Versus
State Of Rajasthan, Through Public Prosecutor
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Arun Dadhich
For Respondent(s)           :     Mr. Hathi Singh Jodha, PP



     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 16/03/2026 at 03:11:52 PM)

[2026:RJ-JD:12288] (2 of 2) [CRLMB-2684/2026]

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(YOGENDRA KUMAR PUROHIT),J 61-62---S N LOHRA/-

(Uploaded on 16/03/2026 at 03:11:52 PM)

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