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Rahul vs State Of Rajasthan (2026:Rj-Jd:11949)
2026 Latest Caselaw 3843 Raj

Citation : 2026 Latest Caselaw 3843 Raj
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rahul vs State Of Rajasthan (2026:Rj-Jd:11949) on 13 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11949]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 2555/2026

 Rahul S/o Jagdish, Aged About 29 Years, Bhopalsagar, At Present
 Mataji Ki Pandoli, Police Station Chanderiya, District Chittorgarh,
 Rajasthan (Lodged In Sub Jail, Nimbaheda)
                                                                      ----Petitioner
                                       Versus
 State Of Rajasthan, Through Pp
                                                                    ----Respondent


For Petitioner(s)            :     Mr. SK Maru
For Respondent(s)            :     Mr. Surendra Bishnoi, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 13/03/2026 at 06:56:02 PM)

[2026:RJ-JD:11949] (2 of 2) [CRLMB-2555/2026]

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(YOGENDRA KUMAR PUROHIT),J 26-S N LOHRA/-

(Uploaded on 13/03/2026 at 06:56:02 PM)

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