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Rajendra Prasad vs Hari Bai (2026:Rj-Jd:11796)
2026 Latest Caselaw 3738 Raj

Citation : 2026 Latest Caselaw 3738 Raj
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rajendra Prasad vs Hari Bai (2026:Rj-Jd:11796) on 12 March, 2026

Author: Rekha Borana
Bench: Rekha Borana
[2026:RJ-JD:11796]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Civil Revision Petition No. 123/2024

Rajendra Prasad S/o Shri Bhawani Shankar Ji Sharma, Aged
About 62 Years, R/o Pratap Nagar, Tehsil And Dist. Chittorgarh
(Raj.)
                                                                   ----Petitioner
                                    Versus
Hari Bai W/o Late Sh. Gangaram Ji Jat, R/o Bagund, Tehsil
Bhadesar, Dist. Chittorgarh (Raj.)
                                                                 ----Respondent
                              Connected With
               S.B. Civil Revision Petition No. 124/2024
Radheshyam S/o Vitthaldatt Ji Bhatt, Aged About 75 Years, B/c
Brahmin R/o Fort, Chittorgarh, Tehsil And Dist. Chittorgarh,raj.
                                                                   ----Petitioner
                                    Versus
Hari Bai W/o Late Sh. Gangaram Ji Jat, R/o Bagund, Tehsil
Bhadesar, Dist. Chittorgarh,raj.
                                                                 ----Respondent


For Petitioner(s)         :     Mr. Manish Pitaliya with
                                Mr. Kaushik Suthar
For Respondent(s)         :     Mr. Virendra Acharya with
                                Mr. Gourangi Acharya



              HON'BLE MS. JUSTICE REKHA BORANA

Order

12/03/2026

1. Counsel for the respondent submits that the suit is fixed for

final hearing and therefore, consideration of the order impugned

now at this stage would be of no consequence.

2. In view of the above fact, counsel for the petitioners does

not press the present revision petitions and the same are,

accordingly, dismissed as not pressed.

(Uploaded on 12/03/2026 at 06:43:09 PM)

[2026:RJ-JD:11796] (2 of 2) [CR-123/2024]

3. Stay petitions and pending applications, if any, stand

disposed of.

(REKHA BORANA),J 29-30/KashishS/-

(Uploaded on 12/03/2026 at 06:43:09 PM)

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