Amit Kumar Joshi vs Seth Jugaldas Ganediwala Trust ...
2026 Latest Caselaw 3737 Raj

Rajasthan High Court - Jodhpur

Amit Kumar Joshi vs Seth Jugaldas Ganediwala Trust ... on 12 March, 2026

[2026:RJ-JD:11850]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 16005/2025

Amit Kumar Joshi S/o Ashok Kumar Joshi, Aged About 42 Years,
Shop No-17, Near Ashok Stambh, Ratangarh, Dist Churu (Raj.)
                                                                      ----Petitioner
                                      Versus
1.       Seth Jugaldas Ganediwala Trust, Kolkata, Through Its
         Managing        Trustee         Hanuman            Prasad     S/o     Late
         Rameshwardas R/o Shriram Road, Ground Floor, Civil
         Lines, Delhi.
2.       Ramgovind S/o Sanwalram, 25-S, Block-B, New Alipur,
         Kolkata-53.
3.       Sunil Kumar S/o Ram Gopal, 33 Cr Avenue, III Floor, Flat
         No. 302, Kolkata-12.
4.       Mahendra Kumar S/o Biharilal, Ganedi, Tehsil And District
         Sikar, Rajasthan.
5.       Hanuman Prasad S/o Late Rameshwardas, 16, Shriram
         Road, Ground Floor, Civil Lines, Delhi-54. All Trustee
         Through Hanuman Prasad S/o Late Rameshwardas R/o
         16, Shriram Road, Ground Floor, Civil Lines, Delhi-54.
                                                                   ----Respondents


For Petitioner(s)           :     Mr. Tanay Jain for Mr. O.P. Mehta
For Respondent(s)           :     Mr. G.R. Goyal



          HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order

12/03/2026

Learned counsel for the parties submits that the parties have

entered into a compromise and in view of the compromise arrived

at between the parties, the petitioner does not want to press the

present writ petition and seeks withdrawal of the same.

The writ petition is dismissed as withdrawn.

(Uploaded on 12/03/2026 at 05:08:03 PM)

[2026:RJ-JD:11850] (2 of 2) [CW-16005/2025]

Stay application and pending application, if any, also stand

dismissed.

(MUKESH RAJPUROHIT),J 152-Ramesh/-

(Uploaded on 12/03/2026 at 05:08:03 PM)

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