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Ishwar Alia Hariom vs State Of Rajasthan (2026:Rj-Jd:11562)
2026 Latest Caselaw 3683 Raj

Citation : 2026 Latest Caselaw 3683 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ishwar Alia Hariom vs State Of Rajasthan (2026:Rj-Jd:11562) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11562]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 2538/2026

 1.      Ishwar Alia Hariom S/o Akshay Singh, Aged About 27
         Years, Date, Gangrar Police Station District Chittorgarh,
         Rajasthan. (Prsently Lodged In Jail, Chittorgarh)
 2.      Kamal Singh S/o Raghuveer Singh, Aged About 30 Years,
         Date,       Gangrar      Police      Station        District     Chittorgarh,
         Rajasthan (Prsently Lodged In Jail, Chittorgarh)
                                                                        ----Petitioners
                                       Versus
 State Of Rajasthan, Through Pp
                                                                    ----Respondent


For Petitioner(s)            :     Mr. Shridhar Purohit
                                   Mr. Ramsukh Mali,
                                   Mr. Anupam Vyas,
                                   Ms. Priti Vyas,
                                   Ms. Shashi Purohit,
                                   Ms. Shivani Mutha.
For Respondent(s)            :     Mr. Surendra Bishnoi, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 10/03/2026 at 05:45:30 PM)

[2026:RJ-JD:11562] (2 of 2) [CRLMB-2538/2026]

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(YOGENDRA KUMAR PUROHIT),J 50-S N LOHRA/-

(Uploaded on 10/03/2026 at 05:45:30 PM)

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