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Dilip Singh vs State Of Rajasthan (2026:Rj-Jd:11638)
2026 Latest Caselaw 3676 Raj

Citation : 2026 Latest Caselaw 3676 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Dilip Singh vs State Of Rajasthan (2026:Rj-Jd:11638) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11638]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
  S.B. Criminal Miscellaneous 3rd Bail Application No. 14450/2025

 Dilip Singh S/o Shri Sang Singh, Aged About 25 Years, Resident
 Of Magre Ki Dhaniya, Kanodia Purohitan, Ps Chamu, District
 Jodhpur, Rajasthan. (At Present Lodged In Central Jail, Jodhpur)
                                                                       ----Petitioner
                                         Versus
 State Of Rajasthan, Through PP
                                                                     ----Respondent


For Petitioner(s)             :       Mr. Ramniwas Choudhary
For Respondent(s)             :       Mr. Lalit Kishore Sen, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

10/03/2026

01- izkFkhZ&vfHk;qDr dh vksj ls r`rh; tekur dk ;g vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk] iqfyl Fkkuk pkew] ftyk tks/kiqj esa ntZ izFke lwpuk fjiksVZ la[;k 78@2024 vijk/k vUrxZr /kkjk 147] 148] 341] 323] 447] 307] 395 o 149 Hkkjrh; naM lafgrk ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gqvk gSA

02- cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA

03- izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k gS fd izFke tekur dk izkFkZuk i= bl U;k;ky; }kjk fnukad 6-01-2025 dks [kkfjt fd;k x;k FkkA ml le; bl vk/kkj ij tekur dk izkFkZuk i= [kkfjt fd;k x;k Fkk fd vkgrx.k Mwaxjflag o lqYrku flag ds c;ku ls iwoZ izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr ugha gSA rRi'pkr~ f}rh; tekur izkFkZuk i= fnukad 06-11-2025 dks bl vk/kkj ij tfj;s foMªkWoy fuLrkfjr djok;k x;k Fkk fd lh/ks gh bl U;k;ky; esa tekur izkFkZuk i= is'k dj fn;k x;k FkkA rRi'pkr~ vc fopkj.k U;k;ky; esa tekur vkosnu i= is'k djus ds i"pkr~ ;g r`rh; tekur izkFkZuk i= izLrqr fd;k x;k gSA

(Uploaded on 10/03/2026 at 06:00:29 PM)

[2026:RJ-JD:11638] (2 of 2) [CRLMB-14450/2025]

izkFkhZ&vfHk;qDr dh vksj ls ;g fuosnu fd;k x;k fd vkgrx.k ih-MCY;w- 1 Mwaxjflag o ih-MCY;w- 2 lqYrkuflag ds c;ku bl ekeys esa gks pqds gSaA xokgku dks cjxykus dk dksbZ vans'kk ugha gSA fopkj.k esa le; yxus dh laHkkouk gS] bl vk/kkj ij tekur ij fjgk fd;s tkus dk fuosnu fd;kA

04- blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k fd;kA 05- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk lko/kkuhiwoZd voyksdu fd;kA xokg ih-MCY;w- 1 Mwaxjflag o ih-MCY;w- 2 lqYrkuflag ds c;ku gks pqds gSa ftlesa nksuksa gh O;fDr;ksa }kjk fiLrkSy pykus ij Lo;a ds pksV ugha yxuk crk;k gSA

06- cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA 07- ifj.kker% izkFkhZ&vfHk;qDr dk r`rh; tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDr fnyhi flag iq= lkax flag mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k #i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj #i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 282-divyashri/heena-

(Uploaded on 10/03/2026 at 06:00:29 PM)

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