Sonu vs State Of Rajasthan (2026:Rj-Jd:11620)
2026 Latest Caselaw 3624 Raj

Rajasthan High Court - Jodhpur

Sonu vs State Of Rajasthan (2026:Rj-Jd:11620) on 10 March, 2026

[2026:RJ-JD:11620]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Criminal Misc(Pet.) No. 7722/2025

Sonu S/o Ramlal, Aged About 29 Years, Hardaswali Tehsil Jaitser
Police Station Jaitser District Anupgarh Rajasthan
                                                                      ----Petitioner
                                      Versus
1.        State Of Rajasthan, Through Pp
2.        Devi Lal S/o Govind Ram, Hardaswali Tehsil Suratgarh
          District Anupgarh Rajasthan
                                                                   ----Respondents


For Petitioner(s)           :     None present
For Respondent(s)           :     Mr. V.S. Rajpurohit, PP



      HON'BLE MR. JUSTICE BALJINDER SINGH SANDHU

Order

10/03/2026 The instant Criminal Miscellaneous Petition has been

preferred by the petitioners under Section 528 of the Bharatiya

Nagarik Suraksha Sanhita, 2023, seeking quashing of FIR No.

264/2023 registered at Police Station Jaitser, District Anupgarh,

for offences under Sections 341, 323, and 34 of the IPC.

Learned Public Prosecutor has submitted a factual report

dated 05.11.2025, which is taken on record. As per the said

report, after thorough investigation, the police have filed the

challan before the competent Court.

This Court has considered the matter and, in view of the

aforesaid statement, is not inclined to interfere in the present

matter.

(Uploaded on 10/03/2026 at 05:32:36 PM)

[2026:RJ-JD:11620] (2 of 2) [CRLMP-7722/2025]

Accordingly, the instant Criminal Miscellaneous Petition is

dismissed.

However, the petitioners shall be at liberty to raise all their

contentions before the competent Court at the appropriate stage.

All pending application(s), if any, stand disposed of.

(BALJINDER SINGH SANDHU),J 25-Hanuman/-

(Uploaded on 10/03/2026 at 05:32:36 PM)

Powered by TCPDF (www.tcpdf.org)