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Kalu Alias Kalulal vs State Of Rajasthan (2026:Rj-Jd:3214)
2026 Latest Caselaw 793 Raj

Citation : 2026 Latest Caselaw 793 Raj
Judgement Date : 19 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Kalu Alias Kalulal vs State Of Rajasthan (2026:Rj-Jd:3214) on 19 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:3214]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 690/2026

Kalu Alias Kalulal S/o Homla, Aged About 28 Years, R/o
Dhamaniya Havji Fala (Ghata), Police Station Lasadiya, District
Salumber. (Presently Lodged In Sub Jail, Salumber)
                                                                     ----Petitioner
                                      Versus
State of Rajasthan, through PP
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Hardik Vyas
For Respondent(s)           :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/01/2026

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(Uploaded on 19/01/2026 at 05:38:18 PM)

[2026:RJ-JD:3214] (2 of 2) [CRLMB-690/2026]

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(UMA SHANKER VYAS),J

129-Rakesh/-

(Uploaded on 19/01/2026 at 05:38:18 PM)

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