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Bhagwanram vs State Of Rajasthan (2026:Rj-Jd:3232)
2026 Latest Caselaw 749 Raj

Citation : 2026 Latest Caselaw 749 Raj
Judgement Date : 19 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Bhagwanram vs State Of Rajasthan (2026:Rj-Jd:3232) on 19 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:3232]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
   S.B. Criminal Miscellaneous Bail Application No. 15679/2025

Bhagwanram          S/o   Bhiyaram,        Aged       About       60    Years,   R/o
Budhnagarr P.s. Dangiyawas District Jodhpur Presently Resident
At Khasra No. 248 Plot No. 15 Jhopadi Khakariya Ps. Banar,
Jodhpur (Presently Lodged In Central Jail Jodhpur)
                                                                       ----Petitioner
                                     Versus
State of Rajasthan, through PP
                                                                   ----Respondent


For Petitioner(s)          :     Mr. Vinod Kumar Sharma
For Respondent(s)          :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/01/2026

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(Uploaded on 19/01/2026 at 05:40:48 PM)

[2026:RJ-JD:3232] (2 of 2) [CRLMB-15679/2025]

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(Uploaded on 19/01/2026 at 05:40:48 PM)

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