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Asharam vs State Of Rajasthan (2026:Rj-Jd:2659)
2026 Latest Caselaw 716 Raj

Citation : 2026 Latest Caselaw 716 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Asharam vs State Of Rajasthan (2026:Rj-Jd:2659) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
                                   [2026:RJ-JD:2659]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                        S.B. Criminal Miscellaneous Bail Application No. 667/2026

                                   1.       Asharam S/o Kheti Ram, Aged About 59 Years, Ro
                                            Chanasani Tehsil Sojat District Pali Raj.
                                   2.       Mishrilal S/o Devraj, Aged About 70 Years, R/o Bhainda
                                            Tehsil Luni, District Pali Rajasthan.
                                                                                                           ----Petitioners
                                                                           Versus
                                   State Of Rajasthan, Through Public Prosecutor
                                                                                                          ----Respondent


                                   For Petitioner(s)             :     Mr. Gajraj Singh
                                   For Respondent(s)             :     Mr. Sameer Pareek, PP



                                                 HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

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(UMA SHANKER VYAS),J 2-Rakesh/-

(Uploaded on 16/01/2026 at 03:18:39 PM)

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