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Jeevaram vs State Of Rajasthan (2026:Rj-Jd:2700)
2026 Latest Caselaw 711 Raj

Citation : 2026 Latest Caselaw 711 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Jeevaram vs State Of Rajasthan (2026:Rj-Jd:2700) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2700]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 536/2026

Jeevaram S/o Tararam, Aged About 40 Years, R/o Kaneriyon Ki
Naali Pipala, ,tehsil Bali Ps- Bali, Distt. Pali (Rajasthan) (At
Present Lodged At District Jail Pali.)
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through Public Prosecutor
                                                                  ----Respondent


For Petitioner(s)          :     Ms. Shruti Rathi, Adv. &
                                 Ms. Bhawana Dave, Adv.
For Respondent(s)          :     Mr. Pawan Kumar Bhati, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

izkFkhZ@vfHk;qDr dh vksj ls viuh fu;fer tekur gsrq ;g tekur izkFkZuk i= ch-,u-,l-,l- dh /kkjk 483 ds vUrxZr iqfyl Fkkuk&ckyh] ikyh esa ntZ izFke lwpuk fjiksVZ la[;k&81@2025 vijk/k vUrxZr /kkjk 8@20 Lokid vkS"kf/k vkSj eu%izHkkoh inkFkZ vf/kfu;e] 1985 esa is'k fd;k x;k gSA izkFkhZ@vfHk;qDr ds fo}ku vf/koDrk dk dFku gS fd izkFkhZ@vfHk;qDr funksZ"k gS] mls feF;k :i ls bl izdj.k esa vkfyIr fd;k x;k gSA mudk ;g Hkh rdZ jgk gS fd cjken'kqnk eknd inkFkZ okf.kfT;d ek=k ls de gS] vr% izkFkhZ@vfHk;qDr dk tekur izkFkZuk i= Lohdkj fd, tkus ,oa mls tekur ij fjgk fd, tkus dk fuosnu fd;k x;kA blds foijhr fo}ku yksd vfHk;kstd us izkFkZuk i= dk fojks/k fd;k rFkk vijk/k dh xaHkhjrk dks ns[krs gq, izkFkZuk i= [kkfjt fd, tkus dk fuosnu fd;k x;kA nksuksa i{kksa ds rdksZ ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;k ,oa ekeys ds rF;ksa ,oa ifjfLFkfr;ksa ij fopkj fd;kA

(Uploaded on 16/01/2026 at 04:52:08 PM)

[2026:RJ-JD:2700] (2 of 2) [CRLMB-536/2026]

orZeku ekeys esa cjken'kqnk eknd inkFkZ dh ek=k okf.kfT;d ek=k ls de gS] vfHk;qDr fnukad 17-12-2025 ls vfHkj{kk esa gS] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxkA vr% izdj.k esa miyC/k leLr rF;kRed fLFkfr rFkk izLrqr fd;s x;s rdksZa rFkk izdj.k ds fopkj.k esa le; yxus dh laHkkouk dks /;ku esa j[krs gq, izdj.k ds bl izdze ij xq.kkoxq.k ij dksbZ jk; O;Dr fd, fcuk izkFkhZ@vfHk;qDr dk tekur izkFkZuk i= Lohdkj fd;k tkuk mfpr izrhr gksrk gSA ifj.kker% izkFkhZ@vfHk;qDr thokjke iq= rkjkjke dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj fd;k tkrk gS vkSj vkns'k fn;k tkrk gS fd ;fn izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mls ryc fd;k tkos] mifLFkfr gsrq ,d yk[k :i;s dk O;fDrxr ca/ki= o ipkl&ipkl gtkj :i;s dh nks lqn`< ,oa fo'oluh; izfrHkwfr;ka izLrqr djs rFkk mldh fdlh vU; izdj.k esa vko';drk u gks rks mls vfoyEc tekur ij fjgk dj fn;k tkosaA (UMA SHANKER VYAS),J 148-DINESH KUMAWAT

(Uploaded on 16/01/2026 at 04:52:08 PM)

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