Citation : 2026 Latest Caselaw 68 Raj
Judgement Date : 6 January, 2026
[2026:RJ-JD:213]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Bail Cancellation Application No. 20/2025
Bhumika Rot D/o Jawahar Lal Rot, Aged About 31 Years,
Simalwada Dharampuri Bedsa Dungarpur
----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Himanshu S/o Kakua Ram, Pipalwas Tehsil Girwa District
Udaipur At Present Teacher Government Primary School
Tinsara Tehsilkotda District Udaipur
----Respondents
For Petitioner(s) : Mr. Ram Singh Rawal
Mr. Dilip
For Respondent(s) : Mr. Urja Ram Kalbi, PP
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
06/01/2026
ifjoknh dh vksj ls tekur fujLr gsrq /kkjk 483¼3½ lh-vkj-ih-lh- vkns'k fnukad 21-02-2025 ds fo#) ;g vkosnu is'k fd;k x;k gSA fnukad 05-12-2025 dks Hkh ifjoknh dh vksj ls dksbZ mifLFkr ugha gksus ij i=koyh mfpr vkns'k esa fu;r dh xbZA vkt Hkh ifjoknh dh vksj ls dksbZ mifLFkr ugha gSA vr% ,slh fLFkfr esa vfHk;kstu ds vHkko esa ;g izkFkZuk i= [kkfjt fd;k tkrk gSA (UMA SHANKER VYAS),J 219-Kumawat/-
(Uploaded on 06/01/2026 at 04:40:40 PM)
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