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Gopal Singh vs State Of Rajasthan (2026:Rj-Jd:2773)
2026 Latest Caselaw 678 Raj

Citation : 2026 Latest Caselaw 678 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Gopal Singh vs State Of Rajasthan (2026:Rj-Jd:2773) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
                                   [2026:RJ-JD:2773]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                        S.B. Criminal Miscellaneous Bail Application No. 9392/2025

                                   1.       Gopal Singh S/o Khangar Singh, Aged About 50 Years, R/
                                            o    33-21   Ekta     Nagar       Karni      Nagar       Nandri   Jodhpur,
                                            Rajasthan
                                   2.       Mohhamad Ali Gauri S/o Sh. Allarakh, Aged About 48
                                            Years, R/o 36-21 Ekta Nagar Karni Nagar Nandri Jodhpur,
                                            Rajasthan
                                   3.       Aman Gauri S/o Mohhamad Ali Gauri, Aged About 20
                                            Years, R/o 36-21 Ekta Nagar Karni Nagar Nandri Jodhpur,
                                            Rajasthan
                                                                                                       ----Petitioners
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                      ----Respondent


                                   For Petitioner(s)          :     Mr. Muktiyar Khan, Adv.
                                   For Respondent(s)          :     Mr. Sameer Pareek, PP



                                                HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

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(Uploaded on 16/01/2026 at 04:20:06 PM)

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