Ramuram vs State Of Rajasthan (2026:Rj-Jd:207)
2026 Latest Caselaw 52 Raj

Rajasthan High Court - Jodhpur

Ramuram vs State Of Rajasthan (2026:Rj-Jd:207) on 6 January, 2026

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2026:RJ-JD:207]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
       S.B. Criminal Bail Cancellation Application No. 19/2024

Ramuram S/o Gangaram, Aged About 72 Years, R/o Kherat,
Tehsil Jayal, Dist. Nagaur, Raj.
                                                                    ----Petitioner
                                    Versus
1.       State Of Rajasthan, Through Pp
2.       Dinesh S/o Ramesh, Aged About 32 Years, R/o Kherat,
         Tehsil Jayal, Dist. Nagaur, Raj.
3.       Rameshwar S/o Ramdev, Aged About 54 Years, R/o Deh,
         Tehsil Jayal, Dist. Nagaur, At Present Posted As Assistant
         Development      Officer,      Panchayat          Samiti   Jayal,   Dist.
         Nagaur.
4.       Hanumanram S/o Rekharam, Aged About 47 Years, R/o
         Gugriyali, Tehsil Jayal, Dist. Nagaur, At Present Posted As
         Junior Assistant, Gram Panchayat Jhaleri, Tehsil Jayal,
         Dist. Nagaur.
5.       Balveer Bangara S/o Jassaram, Aged About 41 Years, R/o
         Silariya, Tehsil Jayal, Dist. Nagaur At Present Posted As
         Village Development Officer, Panchayat Samiti Jayal, Dist.
         Nagaur.
6.       Bhanwarlal S/o Laduram, Aged About 45 Years, R/o
         Aawanliyasar, Tehsil Jayal, Dist. Nagaur, At Present Posted
         As Junior Assistant, Panchayat Samiti Jayal, Dist. Nagaur.
7.       Laduram S/o Choutharam, Aged About 54 Years, R/o
         Barsuna Tehsil Jayal, Dist. Nagaur, At Presnet Posted As
         Village Development Officer, Panchayat Samiti Jonicha,
         Tehisl Jayal, Dist. Nagaur.
8.       Mangilal S/o Ramdev, Aged About 56 Years, R/o Khanwar
         Tehsil Jayal, Dist. Nagaur, At Present Posted As Village
         Development Officer, Panchayat Samiti Kameriya,tehsil
         Jayal, Dist. Nagaur.
                                                                 ----Respondents


For Petitioner(s)         :     Mr. Indra Raj Choudhary
                                Mr. Vikram Singh
                                Mr. Abdul Kadir
For Respondent(s)         :     Mr. Urja Ram Kalbi, PP



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                                    [2026:RJ-JD:207]                     (2 of 2)                    [CRLBC-19/2024]


                                              HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

06/01/2026

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(Uploaded on 06/01/2026 at 04:39:51 PM)

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