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Babulal vs State Of Rajasthan (2026:Rj-Jd:1582)
2026 Latest Caselaw 408 Raj

Citation : 2026 Latest Caselaw 408 Raj
Judgement Date : 13 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Babulal vs State Of Rajasthan (2026:Rj-Jd:1582) on 13 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:1582]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                    S.B. Criminal Misc. Appli No. 13/2026

1.       Babulal S/o Shaukat, Aged About 34 Years, Ward No. 34,
         Umra Masjid Ke Pass Kasba, Sardarshahar, Police Station
         Sardarshahar, Distrcit Churu. Raj.
2.       Salim S/o Shaukat, Aged About 43 Years, Ward No. 34,
         Umra Masjid Ke Pass Kasba, Sardarshahar, Police Station
         Sardarshahar, Distrcit Churu. Raj.
3.       Akram S/o Shaukat, Aged About 29 Years, Ward No. 34,
         Umra Masjid Ke Pass Kasba, Sardarshahar, Police Station
         Sardarshahar, Distrcit Churu. Raj.
                                                                     ----Petitioners
                                       Versus
State of Rajasthan, through PP
                                                                    ----Respondent


For Petitioner(s)            :     Mr. Jaipal Singh
For Respondent(s)            :     Mr. Urja Ram Kalbi, PP



            HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/01/2026

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(Uploaded on 13/01/2026 at 03:53:50 PM)

[2026:RJ-JD:1582] (2 of 2) [CRLMA-13/2026]

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(UMA SHANKER VYAS),J

3-kumawat/-(C-19)

(Uploaded on 13/01/2026 at 03:53:50 PM)

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