Citation : 2026 Latest Caselaw 3163 Raj
Judgement Date : 25 February, 2026
[2026:RJ-JD:10065]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
S.B. Civil Writ Petition No. 18478/2025
1. Dharmendra Choudhary S/o Choutha Ram, Aged About 29
Years, Dhadhaniya Bhayla, Jodhpur, Rajasthan.
2. Vinod Kumar Sharma S/o Hanuman Prasad, Aged About 44
Years, Siyawato Ka Bass, Ward No. 06, Deshnok (Rural),
Bikaner, Rajasthan.
3. Nayan Tara D/o Jai Singh, Aged About 41 Years, House No.
11/747, Gali No. 3, Begu Road, Sirsa Haryana.
4. Kailash Chand Kumawat S/o Hanuman Prasad Kumawat, Aged
About 35 Years, Vinayak Iti Ke Pass, Dadu Nagar, Phulera,
Jaipur, Rajasthan.
5. Geeta Bhati S/o Shri Shri Dev Kishan Tanwar, Aged About 41
Years, Mahajan Dere Ke Samne, Mata Ji Mandir Ke Pass,
Purani Ginani, Bikaner, Rajasthan.
6. Gurdeep Singh S/o Nishan Singh, Aged About 32 Years, Village
Bargoan Dedhnour Tehsil Nakur, Gangoh, Majbata, Dehat,
Saharanpur, Uttar Pradesh.
7. Lalita Shrimali D/o Thaku Prasad, Aged About 42 Years, 1,
Pechaka Ki Gali, Near Sbbj Bank Sheoganj, Sheoganj, Sirohi,
Rajasthan.
8. Rajendra Kumar Choudhary S/o Ratan Lal Choudhary, Aged
About 44 Years, Gram Rahimpura, Post Naner, Peeplu, Po
Peeplu, District Tonk, Rajasthan.
9. Kum. Minaxi D/o Kailash Chandra Lata, Aged About 40 Years,
59, Balaji Vihar-10, Near Anokha Gaon, Hotel, Harmara,
Harmada, Jaipur, Rajasthan.
10. Deepika Soni S/o Ajay Kumar Soni, Aged About 44 Years, Uu-
44, Calgiri Road, Opposite Spring Deles School, Jhalana Gram
Malviya Nagar, Jaipur, Rajasthan.
11. Mahendra Kumar Kumawat S/o Rampal Kumawat, Aged About
44 Years, Ward No. 15 The Dantaramgarh, Via- Khatushyamji
Kerpura, Sikar, Rajasthan.
12. Mamta Jat D/o Hemraj Choudhary, Aged About 30 Years,
Village Post Kunder Tehsil Lunpura Tonk Kunder, Tonk,
Rajasthan.
13. Kuldeep Singh S/o Bachchu Singh, Aged About 34 Years,
Paharsar, Paharsar, Bharatpur, Nadbai, Rajasthan.
14. Pinkee D/o Dharma Ram, Aged About 38 Years, Jakharo Ki
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Dhaniya Gagan, Gagan, Jelu Gagan, Jodhpur, Rajasthan.
15. Vishwakant Sadh S/o Hansraj Sadh, Aged About 36 Years,
Ranka Bhawan, Purani Ginanni, Bikaner, Rajasthan.
16. Neelam Verma D/o Ram Sanjeevan Verma, Aged About 44
Years, 186, Pragati Nagar, Kotra Avasiya Yojna, Ajmer Po
Ajmer, District Ajmer, Rajasthan.
17. Manak Ram Dewasi S/o Bhakar Ram, Aged About 33 Years,
Deasiyo Ka Bass, Boroonda, Jodhpur, Rajasthan.
18. Jagdish Bhakar S/o Hari Ram Bhakar, Aged About 29 Years,
Bhakari Ki Dhani, Tehsil Osiya, Kiramsariya Khurd, Jodhpur,
Rajasthan.
19. Chanchal Yadav S/o Sohan Lal Yadav, Aged About 38 Years, F-
113, Ram Nagar Extension, New Sanganer Road, Sodala,
Jaipur, Rajasthan.
20. Anirudh Tiwary S/o Uday Narayan Tiwary, Aged About 43
Years, 1418 K, Oswal Colony, Dudu, Po Dudu, District Jaipur,
Rajasthan.
21. Kiran Choudhary W/o Bharat Choudhary, Aged About 45 Years,
Chin Ji Dhoodh Walo Ki Gali, Sojatiya Ghachiyo Ka Bass, Ghora
Ka Chowk, Jodhpur, Rajasthan.
22. Avinash S/o Mohar Singh, Aged About 28 Years, Jori Patta,
Satyun, Churu, Rajasthan.
23. Amit Achariya S/o Shyam Lal Acharya, Aged About 34 Years,
240, Jassolai Talai Ke Pass, Ward No. 31, Bikaner, Rajasthan.
24. Rahul Kumar Jha S/o Dayanand Jha, Aged About 33 Years,
Rahua Sangram, Rohua, Madhubani, Bihar.
25. Saroj Parihar S/o Mahendra Singh Gehlot, Aged About 50
Years, Gehloto Ka Bass, Mahamandir, Jodhpur, Rajasthan.
26. Ratti Ram Gurjar S/o Shankar Lal Gurjar, Aged About 29
Years, Gurjaro Ka Mohalla, Bidoli, Beedoli Mundia, Tonk,
Rajasthan.
27. Arvendra Kumar S/o Ashok Kumar, Aged About 41 Years, Block
Chandaus, Tehsil Gabhana, Pahavati, Aligarh, Uttar Pradesh.
28. Promila D/o Baljeet Kumar, Aged About 35 Years, Village Post
Maujgarh, Khuian Sarwar, Firozpur, Punjab.
29. Oma Ram S/o Mohan Ram, Aged About 30 Years, Bhakhron Ki
Dhani, Thob, Jodhpur, Rajasthan.
30. Jitendra Kumar Sharma S/o Vishanu Prashad Sharma, Aged
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About 33 Years, Uniyara, Dhikoliya, Tonk, Rajasthan.
31. Fathe Mohammed S/o Deen Mohammed, Aged About 44 Years,
Tehsil Jayal, Ward No. 5, Khatoo Kalan, Bari Khatu, Nagaur,
Rajasthan.
32. Manu Singh D/o Surendra Singh, Aged About 50 Years, 11
Rakeshwari Puri, Rakari, Hatwara Road, Jaipur, Rajasthan.
33. Rajesh Kumar S/o Amar Singh, Aged About 34 Years, Jatav
Basti, Nagla Hirapur, Pichuna, Bharatpur.
34. Suresh Chandra Rebari S/o Harlal Rebari, Aged About 44
Years, Rebari Mohla, Jatoli, District Alwar.
35. Anil Mandawariya S/o Rewadmal Mandawariya, Aged About 36
Years, Regar Mohla, District Dausa.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Department Of Rural Development And Panchayati Raj,
Government Of Rajasthan, Jaipur.
2. The Director, Rural Development And Panchayati Raj,
Government Of Rajasthan, Jaipur.
3. The Director, Secondary Education, Government Of Rajasthan,
Bikaner, Rajasthan.
4. The Director, Elementary Education, Government Of
Rajasthan, Bikaner, Rajasthan.
5. The District Education Officer, Elementary Education, Barmer,
Rajasthan
6. The District Education Officer, Elementary Education, Nagaur,
Rajasthan.
7. The District Education Officer, Elementary Education,
Jhunjhunu, Rajasthan
8. The District Education Officer, Elementary Education,
Chittorgarh, Rajasthan.
9. The District Education Officer, Elementary Education, Ajmer,
Rajasthan
10. The District Education Officer, Elementary Education, Sirohi,
Rajasthan.
11. The District Education Officer, Elementary Education, Jaipur,
Rajasthan
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12. The District Education Officer, Elementary Education,
Rajsamand, Rajasthan
13. The District Education Officer, Elementary Education,
Jaisalmer, Rajasthan
14. The District Education Officer, Elementary Education, Pali,
Rajasthan.
15. The District Education Officer, Elementary Education, Bundi,
Rajasthan
16. The District Education Officer, Elementary Education, Tonk,
Rajasthan
17. The District Education Officer, Elementary Education,
Bharatpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Manvendra Charan
HON'BLE DR. JUSTICE NUPUR BHATI
Order
25/02/2026
1. Petitioners herein, inter-alia, seeks directions to the respondents to
grant notional fixation, pay fixation, and seniority from the date of
appointment, as granted to his counterparts.
2. At the outset, it is submitted by the learned counsel for the
petitioners that the issue raised in the present writ petition is covered
an order dated 16.07.2014 passed by the Jaipur Bench of this Court in
S.B. Civil Writ Petition No. 7283/2014 : Manoj Khandelwal &
Ors. Vs. State of Rajasthan & Ors. He submits that he is sanguine
that, in case he is allowed to file a representation qua the grievance
raised in the present writ petition and the same is considered in light of
the aforesaid judgment, he will be meted out with favorable treatment.
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3. In view of the aforesaid, without commenting on the merits of the
case, the petition filed by the petitioners is disposed of with a direction
to the competent authority to decide the representation (may file fresh,
if not already filed) of the petitioner, in accordance with law, keeping in
view the observations made in the case of Manoj Khandelwal
(supra), as expeditiously as possible.
4. Pending application(s), if any, stand disposed of.
(DR.NUPUR BHATI),J
surabhii/208-
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