Citation : 2026 Latest Caselaw 2939 Raj
Judgement Date : 23 February, 2026
[2026:RJ-JD:9738]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 4066/2026
1. Sachin Garhwal S/o Mohan Lal, Aged About 18 Years,
Resident Of Village Kishanpura, District Jaipur.
2. Sonu Yadav S/o Balram Yadav, Aged About 18 Years,
Resident Of Village Fatehpura, District Kotputli.
3. Nikhil Jilowa S/o Satyaveer Singh, Aged About 20 Years,
Resident Of Village Kharkadi, District Kotputli.
4. Shubham Yadav S/o Jagdish Prasad, Aged About 18
Years, Resident Of Village Kolwa, District Sikar.
5. Rohit Yadav S/o Harphool Yadav, Aged About 20 Years,
Resident Of Village Jharli Thoi District Sikar.
6. Nitin Raj S/o Kajor Mal, Aged About 19 Years, Resident Of
Sundariya Motla Vas, District Sikar.
7. Hansraj Garhwal S/o Ramu Ram Garhwal, Aged About 20
Years, Resident Of Village Danta Ramgarh, District Sikar.
8. Aditya S/o Surendra Singh, Aged About 18 Years,
Resident Of Village Bas Kalana, District Jhunjhunu.
9. Kanaram S/o Harphool Yadav, Aged About 20 Years,
Resident Of Village Khejroli, District Jaipur.
10. Vijay Kumar Gainan S/o Bodu Ram Gainan, Aged About
18 Years, Resident Of Village Haripura, District Sikar.
11. Shekhar Kumar S/o Gopal Lal, Aged About 20 Years,
Resident Of Village Ladpura Khatushyamji, District Sikar.
12. Princeraj Baria S/o Pratap Baria, Aged About 19 Years,
Resident Of Village Shivpura, District Banswara.
13. Kartik Singara S/o Bhanvar Lal Singara, Aged About 20
Years, Resident Of Village Piplod, District Banswara.
14. Abhishek Gayari S/o Banwari Lal Gayari, Aged About 19
Years, Resident Of Village Kajeri Kheda, District
Pratapgarh
15. Abhijeet Bhawariya S/o Madanlal, Aged About 20 Years,
Resident Of Village Gordhanpura, District Sikar.
16. Ajay Nanoma S/o Laxman Nanoma, Aged About 20 Years,
Resident Of Village Vikas Nagar, District Dungarpur.
17. Ajay Raj S/o Moti Lal, Aged About 22 Years, Resident Of
Village Bai, Dataramgarh, District Sikar.
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18. Alok Meena S/o Ganesh Lal, Aged About 25 Years,
Resident Of Village Mothli, Phogra, District Udaipur
19. Anil Dindor S/o Mani Lal, Aged About 19 Years, Resident
Of Village Badgama, Chikli, District Dungarpur.
20. Anil Kumar S/o Rakesh Kumar, Aged About 21 Years,
Resident Of Village Shivnathpura, District Jhunjhunu
21. Ankit Kumar Bochalya S/o Rudmal Bochalya, Aged About
20 Years, Resident Of Kanwarpura, Itawa, District Jaipur
22. Ankit Kumar Meena S/o Durga Lal Meena, Aged About 19
Years, Resident Of Village Nalla Ka Jhpda, Jahajpur,
District Bhilwara
23. Ankit Kumar Meena S/o Foru Lal Meena, Aged About 19
Years, Resident Of Village Laxmipura, District Burdi
24. Ankit Yadav S/o Rajesh Yadav, Aged About 19 Years,
Resident Jhunjhunu. Of Khetri, District
25. Archana Baranda D/o Naresh Baranda, Aged About 19
Years, Resident Of Gandhawa, District Dungarpur
26. Arvind S/o Shrawan Ram, Aged About 22 Years, Resident
Of Village Rohat, District Pali
27. Ashish Kumar Jat S/o Jagdish Prasad Jat, Aged About 20
Years, Resident Of Jalia, District Ajmer
28. Banshi Lal Ninama S/o Dhuliram Ninama, Aged About 22
Years, Resident Of Village Bhamarvod Ghatol, District
Banswara
29. Bhagirath Beniwal S/o Mahendra Kumar, Aged About 19
Years, Resident Of Shikrali, Ratangarh, District Churu
30. Bharat Katara S/o Narayan Lal Katara, Aged About 20
Years, Resident Of Jhajhor, Ghatol, District Banswara
31. Bhomraj Godara S/o Hardev Singh Godara, Aged About
20 Years, Resident Of Kheraj Katla Netrad, District Barmer
32. Chirag Dodiyar S/o Dhanraj Dodiyar, Aged About 18
Years, Resident Of Village Bansiya, District Dungarpur
33. Deepak Garasiya S/o Hira Lal Garasiya, Aged About 25
Years, Resident Of Village Hindoliya, District Dungarpur
34. Deepak Maida S/o Vajeram Maida, Aged About 19 Years,
Resident Of Village Mudasel, District Banswara
35. Devendra Singh S/o Daulat Singh, Aged About 20 Years,
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Resident Of Village Salumber, District Udaipur
36. Devendra S/o Naresh Kumar, Aged About 19 Years,
Resident Of Village Alsiasar, District Jhunjhunu
37. Dheeraj Yadav S/o Ramkishor Yadav, Aged About 19
Years, Resident Of Village Harjanpura, Neem Ka Thana,
District Sikar
38. Gangaram Meena S/o Shankar Lal Meena, Aged About 20
Years, Resident Of Village Motikheri, Suhagpura, District
Pratapgarh
39. Hansraj Gurjar S/o Babulal Gurjar, Aged About 19 Years,
Resident Of Village Baad Ki Dhani, District Jaipur
40. Jatin Katariya S/o Surendra Kumar, Aged About 18 Years,
Resident Of Village Dudakhichad, District Ganganagar
41. Jitendra Choudhary S/o Jasa Ram, Aged About 19 Years,
Resident Of Village Kheraj Katla, District Barmer
42. Kunal Parmar S/o Dinesh Parmar, Aged About 20 Years,
Resident Of Village Dhani Kalika Ki, District Dungarpur
43. Lalit Damor S/o Kailash Damor, Aged About 20 Years,
Resident Of Village Arthuna, District Banswara
44. Lokesh Kumar Ninama S/o Suraj Man Ninama, Aged
About 19 Years, Resident Of Village Makhanpura, District
Banswara
45. Mahendra Swami S/o Murli Das, Aged About 20 Years,
Resident Of Ward No.10, Nathusar, District Bikaner
46. Manish Gurjar S/o Banna Lal Gurjar, Aged About 18
Years, Resident Of Village Rindliya Bujurg, District Tonk
47. Manohar Singh S/o Hari Singh, Aged About 19 Years,
Resident Of Village Ramdeora, District Jaislamer
48. Manoj Damor S/o Bhavchand Damor, Aged About 20
Years, Resident Of Village Parla, District Banswara
49. Manoj Kumar Meena S/o Ramphool Meena, Aged About
20 Years, Resident Of Village Laxmipura, District Bundi
50. Maya Bawariya D/o Neharu Lal, Aged About 20 Years,
Resident Of Village Modsaa, District Bundi
51. Mehar Singh Kasana S/o Ashok Singh Kasana, Aged
About 21 Years, Resident Of Village Sunderpura, District
Jaipur
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52. Mukesh Kumar S/o Vajeng, Aged About 20 Years,
Resident Of Village Ghodi, Sarvan, District Banswara
53. Naresh Meena S/o Prakash Meena, Aged About 18 Years,
Resident Of Village Syalasukhpura, District Tonk
54. Navneet Choudhary S/o Yogesh Kumar, Aged About 18
Years, Resident Of Village Ramlalpura, District Jhunjhunu
55. Nitesh Meena S/o Ramgopal Meena, Aged About 25 Years,
Resident Of Village Pipaliya, District Jhalawar
56. Omprakash Saini S/o Shivpal Saini, Aged About 19 Years,
Resident Of Village Mehroli, District Sikar
57. Omprakash Choudhary S/o Kamlesh Choudhary, Aged
About 20 Years, Resident Of Village Pandraheda, District
Tonk
58. Pawan Kumar Gurjar S/o Dhana Ram Gurjar, Aged About
21 Years, Resident Of Village Riya Ka Bas Patan, District
Sikar
59. Payal Kumari D/o Data Ram Gurjar, Aged About 18 Years,
Resident Of Village Gadrata Khetri, District Jhunjhunu
60. Pintu Damor S/o Ramesh Damor, Aged About 18 Years,
Resident Of Village Mukam Junni, District Banswara
61. Pintu Garasiya S/o Blura Lal, Aged About 18 Years,
Resident Of Village Jermoti Gangad Talai, District
Banswara
62. Praveen Maida, Aged About 18 Years, Resident Of Village
Kandola, District Banswara
63. Prem Prakash S/o Kunna Ram, Aged About 18 Years,
Resident Of Village Rampura Bh District Nagaur
64. Pramila Bhagora D/o Ramesh Bhagora, Aged About 18
Years, Resident Of Village Nawai Shyam, District
Dungarpur
65. Rahul Kumar Chanana S/o Vinod Kumar Chanana, Aged
About 19 Years, Resident Of Village Khuta, District
Banswara
66. Rahul S/o Narpat Ram, Aged About 22 Years, Resident Of
Village Inana, District Nagaur
67. Rajat Roat S/o Devji Roat, Aged About 21 Years, Resident
Of Padaliya, District Dungarpur
68. Rajveer Singh Gurjar S/o Shimbhu Dayal, Aged About 18
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Years, Resident Of Village Buchara, District Jaipur
69. Rakesh Damor S/o Kanti Lal Damor, Aged About 21 Years,
Resident Of Village Modra, District Dungarpur
70. Rakesh S/o Pappuram Gurjar, Aged About 19 Years,
Resident Of Village Teeba Ki Dhani, District Alwar
71. Rakesh Kharadi S/o Rang Lal Kharadi, Aged About 19
Years, Resident Of Village Gudapada, District Banswara
72. Ram Jat S/o Vishram Jat, Aged About 19 Years, Resident
Of Motipura, District Ajmer
73. Ratan Lal Damor S/o Kalu Das Damor, Aged About 24
Years, Resident Of Village Makda Dev, District Udaipur
74. Ravi Kishor Maida S/o Rajkumar, Aged About 19 Years,
Resident Of Village Hindula, District Banswara
75. Ravi Kumar Meena S/o Thawar Chand Meena, Aged About
19 Years, Resident Of Village Manathfalan, District
Dungarpur
76. Ritesh Katara S/o Bijaya Katara, Aged About 19 Years,
Resident Of Bijalpur, District Banswara
77. Ritik Patidar S/o Daya Lal Patidar, Aged About 19 Years,
Resident Of Village Jogpur, District Dungarpur
78. Rohini Roat D/o Jayanti Lal Roat, Aged About 21 Years,
Resident Of Village Badiya Vadali, District Dungarpur
79. Roshan S/o Narsingh, Aged About 18 Years, Resident Of
Village Jhermoti, District Banswara
80. Sameer S/o Govind Ram, Aged About 20 Years, Resident
Of Village Kanwarpura Badhal, Jaipur.
81. Sandeep Kumar Kalasua S/o Kanti Lal Kalasua, Aged
About 20 Years, Resident Of Village Simalwada, District
Dungarpur
82. Sanwariya Maida S/o Ram Lal Maida, Aged About 20
Years, Resident Of Village Makhanpura, District Banswara
83. Satish Nanoma S/o Ranchhod Nanoma, Aged About 19
Years, S/o Aged 19 Years, Resident Of Village Sharam,
District Dungarpur
84. Shravan Kumar Maida S/o Laxman Lal, Aged About 21
Years, Resident Of Village Antkaliya, Distirct Banswara
85. Shrawan Diya S/o Dharma Ram, Aged About 18 Years,
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Resident Of Village Chudiyas Degana, District Nagaur
86. Sunil Kumar Khada S/o Rajendra Kumar Khada, Aged
About 19 Years, Resident Of Dudhka Ghatol, District
Banswara
87. Suresh Damor S/o Kanhaiya Lal Damor, Aged About 18
Years, Resident Of Village Motibhassi, District Banswara
88. Sushil Kumar Roat S/o Kalu Roat, Aged About 22 Years,
Resident Of Village Mordungra, District Dungarpur
89. Umesh Kumar Meena S/o Banwari Lal Meena, Aged About
25 Years, Resident Of Village Nawa, District Nagaur
90. Vijay Bamaniya S/o Harish Bamaniya, Aged About 19
Years, Resident Of Village Dhangaon, District Dungarpur
91. Vijay Meena S/o Harikesh Meena, Aged About 19 Years,
Resident Of Village Ganbhira, District Sawaimadhopur
92. Vikash Dudhwal S/o Sagar Singh, Aged About 20 Years,
Resident Of Village Bai Adarshnagar, District Sikar
93. Vinod Pandor S/o Ramswaroop Pandor, Aged About 23
Years, Resident Of Village Pipli Ka Bass Phulera, District
Jaipur.
94. Virendra Kumar Charpota S/o Ratan Lal Charpota, Aged
About 25 Years, Resident Of Village Tamtiya, District
Banswara
95. Vivek Maliwad S/o Dineshwar Maliwad, Aged About 19
Years, Resident Of Village Sankha Rassi, Simalwada,
District Dungarpur
96. Yuvraj Meena S/o Soraj Meena, Aged About 19 Years,
Resident Of Village Gangi Thala, Jahajpur, District
Bhilwara.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Animal
Husbandry Department, Jaipur.
2. Deputy Secretary, To The Government, Of Animal
Husbandry, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner Through Its Registrar.
4. Rajasthan University Of Veterinary And Animal Sciences,
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Bikaner Through Its Chairman Admission Board Ahdp-
2024-2026.
5. Asian Institute Of Veterinary Science, Khatushyam Ji
Road, Ringus, Sikar, Rajasthan.
6. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Sciences, Bikaner.
----Respondents
For Petitioner(s) : Mr. Manish Sisodia Sr. Adv. assisted
by Mr. Kalish Choudhary.
For Respondent(s) : Mr. S.S. Ladrecha, AAG
Mr. Ajay Vyas
HON'BLE MR. JUSTICE SANJEET PUROHIT
Order
23/02/2026
1. Learned counsel for the petitioner submits that in a writ
petition, having similar facts, being S.B. Civil Writ Petition No.
4011/2026, this Court has passed the interim order. Learned
counsel for the petitioner states that even in their cases, seats
have been allotted by respondent university, after the counseling,
to colleges having affiliation with respondent university.
2. In view of above-said submission, order passed in S.B. Civil
Writ Petition No. 4011/2026 shall operate mutatis mutandis in
these cases also.
3. Learned counsel for the petitioner is directed to supply a
copy of writ petition to Mr. S.S. Laddrecha, AAG, who represents
respondent Nos. 1 and 2, so also to Mr. Ajay Vyas, who represents
respondent Nos. 3 and 4.
4. Issue notice to respondent No. 5 only. Issue notice of the
stay application also, returnable within a period of four weeks.
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5. In the meantime, respondent university is directed to permit
petitioners to fill the examination form, which shall be accepted
provisionally and students be permitted to appear in ensuing
examination.
6. It will be open for respondents to move appropriate
application seeking vacation/modification of this interim order.
7. Connect with S.B. Civil Writ Petition Nos. 4011/2026,
4012/2026, 4046/2026, 4026/2026, 4004/2026, 4051/2026 &
4180/2026.
(SANJEET PUROHIT),J 139-JatinS/-
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