Pushpa Devi vs The State Of Rajasthan ...
2026 Latest Caselaw 2885 Raj

Rajasthan High Court - Jodhpur

Pushpa Devi vs The State Of Rajasthan ... on 20 February, 2026

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                   [2026:RJ-JD:9440-DB]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                              JODHPUR
                                               D.B. Civil Writ Petition No. 17402/2025

                                   Pushpa Devi W/o Pawan Kumar, Aged About 45 Years, Resident
                                   Of Regaro Ka Mohalla, Badli, Nagaur, Rajasthan.
                                                                                        ----Petitioner
                                                                Versus
                                   1.    The State Of Rajasthan, Through The Secretary, Revenue
                                         Department, Secretariat Near Vidhan Sabha Bhawan,
                                         Jaipur, Rajasthan.
                                   2.    The District Collector, Nagaur, Collector Campus, District
                                         Nagaur, Rajasthan.
                                   3.    The Tehsildar, Tehsil Nagaur, District Nagaur, Rajasthan.
                                   4.    Bhika Ram Goswami S/o Kisna Ram, Resident Of Regaron
                                         Ka Mohalla, Badli, Nagaur, Rajasthan.
                                   5.    Tara Chand Bansiwal S/o Mula Ram, Resident Of Regaron
                                         Ka Mohalla, Badli, Nagaur, Rajasthan.
                                   6.    Sugna Ram S/o Mangi Lal, Resident Of Regaron Ka
                                         Mohalla, Badli, Nagaur, Rajasthan.
                                   7.    Chunni Lal S/o Parsa Ram, Resident Of Regaron Ka
                                         Mohalla, Badli, Nagaur, Rajasthan.
                                   8.    Jagdish S/o Banna Ram, Resident Of Regaron Ka Mohalla,
                                         Badli, Nagaur, Rajasthan.
                                                                                    ----Respondents


                                   For Petitioner(s)            :     Mr. Shyam Sunder Paliwal
                                   For Respondent(s)            :     Ms. Kanchan Kanwar Jodha for
                                                                      Mr. NS Rajpurohit, AAG
                                                                      Mr. Yogesh Sharma for
                                                                      Mr. IR Choudhary, AAG
                                                                      Ms. Lata Ladrecha for
                                                                      Mr. SS Ladrecha, AAG


                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

HON'BLE MR. JUSTICE SANDEEP SHAH Order 20/02/2026

1. Learned counsel for the petitioner wants to withdraw this

petition.

2. Accordingly, the instant writ petition is dismissed as

withdrawn.

(SANDEEP SHAH),J (DR. PUSHPENDRA SINGH BHATI),J

3-nirmala/-

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