Citation : 2026 Latest Caselaw 6827 Raj
Judgement Date : 28 April, 2026
[2026:RJ-JD:20229]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6755/2026
1. Narendra Singh Parmar S/o Magan Singh Parmar, Aged
About 39 Years, R/o, 1/139, Housing Board Colony,
District Sirohi.
2. Arun Singh S/o Keshar Singh, Aged About 40 Years, R/o
Rajput Vas Kiwarli, Tehsil Aburoad, District Sirohi.
3. Shalini Singh D/o Ratan Singh Gurjar, Aged About 31
Years, R/o 597 Railway Station, Kiwarli, Tehsil Aburoad,
District Sirohi.
4. Satyveer Jat S/o Naanar Ram, Aged About 38 Years, R/o,
Ward No.03, Ghardana Khurd, Tehsil_ Buhana, District_
Jhunjhunu.
5. Preeti Tiwari D/o Shailesh Tiwari, Aged About 40 Years, R/
o Delwada, Mount Abu, Tehsil Aburoad, District Sirohi.
6. Ramesh Kumar Bokoliya S/o Panchhilal, Aged About 41
Years, R/o Ward No 17, Ranoli, District Sikar.
7. Ikhtiyar Ahmad S/o Asrar Ahmad, Aged About 40 Years,
R/o, Bahter, Behted District Swaimadhopur.
8. Deepak Kumar S/o Ramesh Kumar, Aged About 38 Years,
R/o C_9 Gurunanak Colony, Tehsil Aburoad, District
Sirohi.
9. Wasim Akram S/o Salimuddin, Aged About 38 Years, R/o,
Inside Eidgah, Jalorigate, District Jodhpur.
10. Nathulal Garasia S/o Bharta Ram, Aged About 39 Years,
R/o, Talab Fali, Amli, Tehsil Pindwara, District Sirohi.
11. Meenakshi D/o Mohanlal Megawal, Aged About 37 Years,
R/o, 348 Adarsh Nagar, Sirohi District Sirohi.
12. Hari Ram S/o Lavji Ram, Aged About 45 Years, R/o,
Meghawal Vas Jujapura, Matasan, Tehsil Reodar, District
Sirohi.
13. Satish Kumar S/o Lehra Ram Koli, Aged About 35 Years,
R/o, Koliwas, Matasan, Tehsil Reodar, District Sirohi.
14. Durgesh Kumar S/o Shankar Das, Aged About 43 Years,
R/o Mataji Mandir Ke Pass, Chooli, District Sirohi.
15. Ashok Kumar S/o Saka Ram, Aged About 40 Years, R/o
Maliyo Ki Dhani, Bhinmal, District Jalore.
16. Gheva Ram Meghwal S/o Ranchha Ram, Aged About 45
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Years, R/o Dadal, Tehsil Sayla, District Jalore.
17. Bhanu Suthar S/o Ganesh Ram, Aged About 35 Years, R/o
Naya Vas No. 2, District Sirohi.
18. Nanda Kumari D/o Mahendra Singh, Aged About 40 Years,
R/o Meghwal Vass, District Sirohi.
19. Kamini Barad D/o Arjun Singh, Aged About 48 Years, R/o
161, Tankriya, District Sirohi.
20. Varsha Kumari D/o Babulal Purohit, Aged About 36 Years,
R/o Purohit Vaas, Amli Road, Tehsil Pindwara, District
Sirohi.
21. Ratan Meena W/o Heera Ram Meena, Aged About 40
Years, R/o 24 Sargaro Ka Was, Malnoo, Tehsil Bali, District
Pali.
22. Arjun Meena S/o Manchha Ram Meena, Aged About 26
Years, R/o Bilar, Tehsil Pindwara, District Sirohi.
23. Ashok Kumar Meena S/o Vaga Ram Meena, Aged About
40 Years, R/o Meena Ka Vas Krishnapuri, District Sirohi.
24. Shraddha Kansara W/o Dilip Kansara, Aged About 43
Years, R/o Devnagari Tankriya, District Sirohi.
25. Duda Ram S/o Ranchhod Ji, Aged About 36 Years, R/o Iti
Road, Rebarivas, Santpur, Tehsil Aburoad, District Sirohi.
26. Krishna Kanwar W/o Ajit Singh, Aged About 38 Years, R/o
Rajputo Ka Vas, Khariya Khangar, District Jodhpur.
27. Chandan Kanwar D/o Arjun Singh Rathore, Aged About 37
Years, R/o Housing Board Colony, District Sirohi.
28. Basant Kumar S/o Sata Ram, Aged About 39 Years, R/o
Madiya, Tehsil Sirohi, District Sirohi.
29. Naresh Kumar S/o Mula Ram, Aged About 39 Years, R/o
Chak 10 Mc Gopalsar, Birmana, District Ganganagar.
30. Suryapal Singh S/o Champat Singh, Aged About 36 Years,
R/o Naya Vas Sirohi, District Sirohi.
31. Darshna Haldaniya W/o Kuldeep Sankhla, Aged About 43
Years, R/o Rani Bazar, Sankhla Sadan, District Bikaner
32. Sava Ram S/o Neema Ram, Aged About 36 Years, R/o
Nagani, Reodar, District Sirohi.
33. Altaf Husain S/o Mohd. Ashfaq, Aged About 44 Years, R/o
Dudhadhari, Ladpura, District Kota.
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34. Lalita Meena W/o Poonam Meena, Aged About 42 Years,
R/o Meeno Ka Was, Sumerpur, District Pali.
35. Sushma W/o Sunil Kumar, Aged About 40 Years, R/o
Hansiya Was, District Churu.
36. Ramila W/o Champat Lal, Aged About 36 Years, R/o
Meghwal Was, Bharja, Tehsil Pindwara, District Sirohi.
37. Dola Ram Mali S/o Lakma Ram Mali, Aged About 39
Years, R/o Tanwari, District Sirohi.
38. Ramesh Kanwar W/o Mahendra Singh, Aged About 35
Years, R/o, Kharadi, Tehsil Jaitaran, District Pali.
39. Narender Kumar S/o Bhagwan Ram Ji, Aged About 43
Years, R/o G.s.s Road, Rampura, District Sirohi.
40. Nikita Bairwa, Aged About 35 Years, R/o Amba Ka Khera,
Nathriyas, District Bhilwara.
41. Ikramuddeen S/o Jamaluddin, Aged About 49 Years, R/o
Vyapari Mohalla, Ramsar, District Ajmer.
42. Divya Kumawat W/o Vishal Kumar, Aged About 35 Years,
R/o Abkari Road, Rajput Mohalla, Tehsil_ Aburoad, District
Sirohi.
43. Hanuman Ram S/o Hakma Ram, Aged About 35 Years, R/
o Rebari Vas, Datani, District Sirohi
44. Vipriya D/o Satyanarayan, Aged About 38 Years, R/o
Chawanda Colony A Road, Bilara, District Jodhpur.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Education, Government Of Rajasthan, Jaipur,
Rajasthan.
2. The Director, Department Of Elementary Education
Rajasthan, Bikaner.
3. The Director, Department Of Secondary Education
Rajasthan, Bikaner.
4. The District Education Officer, Elementary Education,
Sirohi.
5. The District Education Officer, Secondary Education,
Sirohi.
----Respondents
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For Petitioner(s) : Mr. Abhimanyu Singh Deora
For Respondent(s) : -
HON'BLE MR. JUSTICE ANAND SHARMA
Order
28/04/2026
1. Petitioner has filed this petition with the following prayer:
"It is, therefore, humbly and respectfully prayed that this writ petition of the petitioner may kindly be allowed:-
A. Issue an appropriate Writ, Order, or Direction, directing the Respondents to release the full and final differential amount/arrears of salary to the Petitioners, along with interest at the prevailing bank rate from the date the payment became due till the date of actual payment.
B. Issue a suitable Writ, Order or Direction, further directing the Respondents to grant all consequential benefits, including revised fixation of pay, allowances, and other service benefits along with actual cash payment as the services of Petitioners had actually counted from 15.04.2015. C. Issue an appropriate writ, order or directions in the nature thereof, the respondents be directed to grant actual cash benefit in favour of Petitioners were released in favour of similarly situated candidates namely Dal Chand.
D. Any other appropriate writ, order or direction which this Hon'ble Court may deem just and proper in the facts and circumstances of the case may kindly be passed in favour of the petitioner. E. Writ petition filed by the petitioner may kindly be allowed with costs."
2. Learned counsel for the petitioner, at the outset submits
that the petitioner would be satisfied, in case, respondents are
directed to decide the representation submitted by petitioner for
raising his grievance.
3. In view of the limited submission made by learned counsel
for the petitioner, this Court deems it just and proper to dispose of
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this writ petition with liberty to the petitioner to submit a
representation before the competent authority, who shall consider
and decided the same by way of passing a speaking order within a
period of 60 days from the date of receipt of representation along
with certified copy of this order strictly in accordance with law.
4. Writ petition is disposed of accordingly.
5. It is made clear that this Court does not express any
opinion on the merits of the case and the petition has been
disposed of only in the light of the submission made by learned
counsel for the petitioner.
6. Respondents are at liberty to verify the contents of
representation strictly in accordance with law.
7. Pending applications, if any, stand disposed of.
(ANAND SHARMA),J 51-AnilKC/-
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