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Sonu Singh vs State Of Rajasthan (2026:Rj-Jd:19908)
2026 Latest Caselaw 6807 Raj

Citation : 2026 Latest Caselaw 6807 Raj
Judgement Date : 27 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Sonu Singh vs State Of Rajasthan (2026:Rj-Jd:19908) on 27 April, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:19908]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 4984/2026
 Ajay Marwadi S/o Ramash Bhai Marwadi, Aged About 27 Years,
 Residents Of Aajva Road, Near Police Choki Ekta Nagar, Police
 Thana Bapod, District Barodara, Gujrat. (At Present Lodged In
 Sub Jail Bail, District Pali).
                                                                    ----Petitioner
                                     Versus
 State Of Rajasthan, Through PP
                                                                  ----Respondent
                               Connected With
      S.B. Criminal Miscellaneous Bail Application No. 4375/2026
 1.      Sonu Singh S/o Sakun Singh, Aged About 22 Years,
         Residents Of Aajva Road, Near Police Choki Ekta Nagar,
         Police Thana Bapod District Barodara City, Gujrat. (Lodged
         In Sub Jail Bali Dist Pali)
 2.      Kamlesh S/o Ghisa Ram, Aged About 40 Years, Residents
         Of House, Jato Ki Doran Sadri, Police Station Sadri District
         Pali. (Lodged In Sub Jail Bali Dist Pali)
 3.      Ragbeer Singh Alias Ranveer Singh Alias Ragubeer Singh
         S/o Dhan Singh, Aged About 26 Years, Residents Of
         House Aajva Road, Near Police Choki Ekta Nagar, Police
         Thana Bapod District Barodara City, Gujrat. At Present
         Lodged In Sub Jail Bail, District Pali.
                                                                   ----Petitioners
                                     Versus
 State Of Rajasthan, Through PP
                                                                  ----Respondent


For Petitioner(s)          :     Mr. Shravan Kumar Sainee
For Respondent(s)          :     Mr. Hanuman Prajapati, PP


      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order 27/04/2026

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(Uploaded on 27/04/2026 at 01:29:42 PM)

[2026:RJ-JD:19908] (2 of 2) [CRLMB-4984/2026]

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(YOGENDRA KUMAR PUROHIT),J 196-197-divyashri/-

(Uploaded on 27/04/2026 at 01:29:42 PM)

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