Citation : 2026 Latest Caselaw 5568 Raj
Judgement Date : 10 April, 2026
[2026:RJ-JD:16974]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2507/2024
Sri Maheshwari (Soni) Charitable Trust, Deedwana. Through Its
Trustee Anandilal Son Of Shri Meghraj, Aged About 55 Years, By
Caste Lahoti, Resident Of Lahotiyo Ki Gali, Deedwana.
----Petitioner
Versus
1. Laxmanram S/o Shri Bhanwarlal, Resident Of
Khidkidarwaza, Deedwana.
2. Motiram S/o Shri Bhanwarlal, By Caste Gujar (Kasan),
Resident Of Khidkidarwaza, Deedwana.
3. Jethi D/o Shri Bhanwarlal, By Caste Gujar, Resident Of
Khidkidarwaza, Deedwana.
4. Bajrang S/o Shri Kanaram, By Caste Gujar, Resident Of
Hanumanthora, Sujangarh, District Churu.
5. Rajuram @ Gunaram S/o Shri Kanaram, By Caste Gujar,
Resident Of Hanumanthora, Sujangarh, District Churu.
6. Late Shri Madanlal Son Of Shri Kishanaram, Through -
6/1. Tulsi Devi Mother/o Late Shri Madanlal, By Caste Jat,
Resident Of Dher Ki Dhani, Alakhpura, Tehsil Deedwana.
6/2. Smt. Santosh W/o Late Shri Madanlal, By Caste Jat,
Resident Of Dher Ki Dhani, Alakhpura, Tehsil Deedwana.
6/3. Suresh Kumar S/o Late Shri Madanlal, By Caste Jat,
Resident Of Dher Ki Dhani, Alakhpura, Tehsil Deedwana.
6/4. Pushpa D/o Late Shri Madanlal, By Caste Jat, Resident Of
Dher Ki Dhani, Alakhpura, Tehsil Deedwana. Through
Natural Guardian Smt. Santosh, Resident Of Dher Ki
Dhani, Alakhpura, Tehsil Deedwana.
7. Jeevanaram S/o Shri Puranmal, By Caste Gujar, Resident
Of Jaswantgarh, District Nagaur.
8. Sub Registration Officer, Through Tehsildar, Deedwana.
9. Omprakash S/o Shri Ramgopal, By Caste Nagori, Resident
Of Lahotiyo Ki Gali, Deedwana.
10. Ram Chandra S/o Shri Duli Chand, (Deceased), By Caste
Soni, Resident Of No. 21, Sarkar By Lane, Kolkata.
11. Sanjay S/o Shri Nand Kishore, By Caste Soni, Resident Of
No. 21, Sarkar By Lane, Kolkata.
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12. Arun Kumar S/o Shri Ram Chandra, By Caste Soni,
Resident Of No. 55, Egra Street, Kolkata.
13. Asharam S/o Shri Mangilal, By Caste Sarda, Resident Of
1St Floor, Nagarujun Mention, 29, Malikajurnampa Lane,
J.a.m.k. Road, Banglore.
14. Sriram S/o Shri Bhagwandas, (Deceased), By Caste
Singhi, Resident Of No. 24, Tripti Hanuman Road,
Villeparle (East), Mumbai.
15. Dev Krishan S/o Shri Meghraj, By Caste Soni, Resident Of
Flat No. 1163, 16Th Floor, Lumbini Square, Purusvalkam,
Chennai.
16. Satyanarayan S/o Shri Jugal Kishore, (Deceased), Trustee
Of Sri Maheshwari (Soni) Charitable Trust, Deedwana.
17. Nathmal S/o Shri Jankilal, (Deceased), Trustee Of Sri
Maheshwari (Soni) Charitable Trust, Deedwana.
18. Ramavtar S/o Shri Pushraj, By Caste Hollani, Resident Of
Lahotiyo Ki Gali, Deedwana, Trustee Of Sri Maheshwari
(Soni) Charitable Trust, Deedwana.
19. Kamal Kishore S/o Shri Jugal Kishore, By Caste Kutha,
Resident Of Kot Gate Ke Pass, Deedwana, Trustee Of Sri
Maheshwari (Soni) Charitable Trust, Deedwana.
20. Nandkishore S/o Shri Kanhaiyalal, By Caste Hollani,
Resident Of Mundro Ki Gali, Deedwana, Trustee Of Sri
Maheshwari (Soni) Charitable Trust, Deedwana.
21. Dwarkaprasad S/o Shri Jethmal, (Deceased) Trustee Of
Sri Maheshwari (Soni) Charitable Trust, Deedwana.
22. Suryaprakash S/o Shri Sriram Pansari, By Caste Pansari,
Resident Of Kot Mohalla, Deedwana, Trustee Of Sri
Maheshwari (Soni) Charitable Trust, Deedwana.
23. Muralilal Muchal S/o Late Shri Ramlal, By Caste Muchal,
Resident Of Somaniyo Ki Gali, Deedwana, Trustee Of Sri
Maheshwari (Soni) Charitable Trust, Deedwana.
24. Prameshwar Lal S/o Lt. Shri Madan Lal, Resident Of
Somaniyon Ki Gali, Deedwana
25. Chatur Bhuj S/o Shri Bherubagas, Resident Of Deedwana
----Respondents
For Petitioner(s) : Mr. JK Bhaiya.
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Mr. Mayank Bhaiya
For Respondent(s) : Mr. Virendra Acharya.
HON'BLE MR. JUSTICE MUKESH RAJPUROHIT
Order
10/04/2026
1. This petition has been filed by the petitioner aggrieved of the
order dated 05.01.2024 passed by the learned Civil Judge,
Deedwana, District Nagaur, in Civil Original Suit No. 29/11 titled
"Sri Maheshwari (Soni) Charitable Trust Versus Laxmanram &
Ors.", whereby the learned Court below has closed the cross-
examination of witness Mahendra Meena (Tehsildar/Respondent
No.8).
2. Learned counsel for the respondents submits that the order
passed by the learned trial Court dated 05.01.2024 may be set
aside and the application filed by the petitioner may be allowed,
for which, he has no objection.
3. Further submissions, have been made, the learned trial
Court be directed to expedite the suit.
4. In view of the submissions made, whereby counsel appearing
for the respondents has prayed for accepting the writ petition filed
by the petitioner, the writ petition is allowed.
5. The order dated 05.01.2024 is set aside. The petitioner is
directed to keep the witness Mr. Mahendra Meena ready along with
the affidavit on the next date of hearing i.e. 22.04.2026 for cross-
examination and upon doing so, the learned trial Court is directed
to permit the petitioner to cross-examination the witness in Civil
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Original Suit No. 29/11 titled "Sri Maheshwari (Soni) Charitable
Trust Versus Laxmanram & Ors.".
6. In view of the fact that the suit was filed way back in the
year 2011 and the same is still pending, the learned trial Court is
directed to expedite the trial of the Suit.
7. Accordingly, the writ petition is disposed of.
8. It is made clear that no further opportunity shall be granted
to the petitioner to cross-examine the said witness.
9. The stay application and all pending applications, if any, also
stand disposed of.
(MUKESH RAJPUROHIT),J 223-/Jitender//-
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