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Hanuman vs State Of Rajasthan (2025:Rj-Jd:39129)
2025 Latest Caselaw 12633 Raj

Citation : 2025 Latest Caselaw 12633 Raj
Judgement Date : 3 September, 2025

Rajasthan High Court - Jodhpur

Hanuman vs State Of Rajasthan (2025:Rj-Jd:39129) on 3 September, 2025

[2025:RJ-JD:39129]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                          JODHPUR
           S.B. Criminal Appeal (Sb) No. 2001/2025

1.      Hanuman S/o Ram Lal Raika, Aged About 23 Years, R/o
        Kelu Police Station Masuda District Ajmer (Lodged In Sub
        Jail Nimbahera)
2.      Kalu Alias Ghasi Rawat S/o Hemraj Alias Hema, Aged
        About 26 Years, R/o Jaisinghpura Police Station Vijaypur
        District Ajmer (Lodged In Sub Jail Nimbahera)
                                                      ----Appellants
                               Versus
State Of Rajasthan, Through Pp
                                                    ----Respondent
                           Connected With
 S.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                           No. 1222/2025
1.      Ratan Lal S/o Shri Mangilal Bhambi, Aged About 27 Years,
        R/o Harrajpura, P.s. Masuda, Dist. Ajmer,raj. (Presently
        Lodged In At Jail, Udaipur)
2.      Raju S/o Shri Prabhulal Rawat, Aged About 22 Years, R/o
        Bassi, P.s. Masuda, Dist. Ajmer,raj. (Presently Lodged In
        At Jail, Udaipur)
3.      Hanuman S/o Shri Ramlal Rayaka, Aged About 23 Years,
        R/o Kelu, P.s. Masuda, Dist. Ajmer,raj. (Presently Lodged
        In At Jail, Udaipur)
4.      Kalu Alias Ghasi Rawat S/o Shri Hemraj Alias Hema, Aged
        About 26 Years, R/o Jaisinghpura Ps Vijaynagar District
        Ajmer Rajasthan (Presently Lodged In At Jail, Udaipur)
                                                      ----Appellants
                               Versus
State Of Rajasthan, Through Pp
                                                    ----Respondent
 S.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                           No. 1223/2025
Lalit Kumar, Aged About 25 Years, R/o Itally Kheda Ps Salumber
District Udaipur At Present 2E Sengwa Housing Board Ps Sadar
District Chittorgarh (Lodged In Central Jail, Udaipur)
                                                       ----Appellant
                               Versus
State Of Rajasthan, Through Pp
                                                    ----Respondent
 S.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                           No. 1259/2025
Karan Singh S/o Ram Chandra Chandel, Aged About 21 Years, R/
o Kundkheda, Police Station Narayangarh, District Mandsaur,
Madhyapradesh, At Present House No 161, Sector No 5,
Gandhinagar, Natha, Kotwali, District Chittorgarh. (At Present
Lodged In District Jail Chittorgarh)
                                                       ----Appellant
                               Versus
State Of Rajasthan, Through Pp
                                                    ----Respondent




                     (Downloaded on 03/09/2025 at 09:51:24 PM)
                                    [2025:RJ-JD:39129]                    (2 of 2)                      [CRLAS-2001/2025]


                                   For Appellant(s)           :     Mr. Ravindra Singh
                                                                    Mr. Zafar Khan
                                   For Respondent(s)          :     Mr. Narendra Gehlot, PP



                                                  HON'BLE MR. JUSTICE SANDEEP SHAH

Order

03/09/2025 S.B. Criminal Appeal (SB) No. 2001/2025:-

1. Learned counsel for the appellant, under instructions, prays

for withdrawal of the present appeal on the ground that against

the same judgment another appeal, being Criminal Appeal

No.1653/2025, has already been filed and is pending

consideration before this Court.

2. In view of the submissions made, the present criminal appeal

is permitted to be withdrawn and is, accordingly, dismissed as

withdrawn.

S.B. Criminal Misc Suspension Of Sentence Application

(Appeal) No.1222/2025, 1223/2025 & 1259/2025:-

List the matters after two weeks.

(SANDEEP SHAH),J 63-66-devrajP/-

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