Citation : 2025 Latest Caselaw 962 Raj
Judgement Date : 10 May, 2025
NATIONAL LOK ADALAT
(BENCH N0.1)
RAJASTHAN HIGH COURT, JODHPUR
S.B. Civil Misc. Appeal No.515812011
National Insurance Company Ltd. Vls Smt. Sapli & Ors.
Present-
Hon'ble Mr. Justice Manoj Kumar Garg, Chairman
Shri Nathu Singh Rathore, AAG, Member
*
Appearance-
Appellant(s) : Mr. Rajesh Choudhary
AWARD OF LOK ADALAT
Date: 10.05.2025
The matter is placed before the Lok Adalat today.
The MACT, District Banswara by its judgment and award dated 19.08.2011 in MAC Case No.18512010 awarded a sum of Rs.58,000/- alongwith interest @ 8 % per annum.
Learned counsel for the appellant submits that he wants to withdraw the present
appeal with liberty to move an application for recalling of this order in the event an
appeal is found to have been filed by claimant/owner/driver of the vehicle. As the
;$ellant Company has decided to comply with the award impugned in the spirit of
Lok Adalat, this appeal is allowed to be withdrawn as prayed.
In view of the above, the appeal is disposed of as withdrawn.
The Registry is directed to send back the record forthwith.
Signature on behalf of Appellant(s) Signature on behalf of Respondent(s)
Member Chairman
National Lok Adalat National Lok Adalat
Jodhpur Jodhpur
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