Citation : 2025 Latest Caselaw 10056 Raj
Judgement Date : 22 May, 2025
[2025:RJ-JD:25005]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3727/2024
1. Dr. Ritu Mahala D/o Shri Bhagirath Mahala, Aged About
28 Years, Resident Of Village Doradas, Post Binjusar,
Tehsil Jhunjhunu, District Jhunjhunu (Raj.) Presently
Residing At Cvas Girls Hostel, Vallabhnagar, Udaipur.
2. Dr. Shivani Beniwal D/o Shri Vijay Choudhary, Aged About
26 Years, Resident Of Pura Ki Dhani, Post Derwala,
District Jhunjhunu (Raj.), Residing At Veterinary Girls
Hostel, Near Deen Dayal Circle, Rajuvas, Bikaner.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Animal Husbandry, Government Of Rajasthan,
Secretariat, Jaipur.
2. Rajasthan Public Service Commission, Ajmer Through Its
Secretary.
3. Veterinary Council Of India, Add A-Wing, 2Nd Floor,
August Kranti Bhawan, Bhikhaji Cama Place, New Delhi,
Through Its Secretary.
4. Rajasthan University Of Veterinary And Animal Sciences
(Rajuvas), Vijay Bhawan, Near Pandit Deendayal
Upadhyay Circle, Bikaner, Through Its Registrar.
5. College Of Veterinary And Animal Sciences, Navania,
Vallabh Nagar, Udaipur, Through Its Principal.
6. Post Graduate Institute Of Veterinary Education And
Research, Jaipur (Raj.).
----Respondents
Connected With
S.B. Civil Writ Petition No. 201/2024
1. Dr. Rohit Solanki S/o Shri Bhanwar Lal Solanki, Aged
About 28 Years, Resident Of 356, Indira Colony, Jeegar
Basti, Phalodi, District Phalodi.
2. Dr. Sunita Didel D/o Shri Jagdish Didel, Aged About 27
Years, Resident Of Village Dugastav, Tehsil Jayal, District
Nagaur (Raj.)
3. Dr. Yamini Khatri D/o Ashok Kumar, Aged About 27 Years,
Resident Of Ward No. 20, Dabiline, District Sirohi (Raj.)
4. Dr. Kishan Lal Damor S/o Shri Phulshanker Damor, Aged
About 27 Years, Resident Of Ward No. 18, Village
Ghativadha P.t. Ghatol, District Banswara (Raj.).
5. Dr. Purva Joshi D/o Shri Gauri Shankar Joshi, Aged About
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26 Years, Resident Of B-I-9, Sudharshan Nagar, Bikaner.
6. Dr. Ayush Pandit S/o Shri Gulab Chand, Aged About 26
Years, Resident Of Ward No. 2, Balmiki Basti, Nokha,
District Bikaner (Raj.)
7. Dr. Chitra Jaidiya D/o Shri Lal Chand Jaidiya, Aged About
26 Years, Resident Of F/73, Vallabh Garden, District
Bikaner (Raj.).
8. Dr. Gagan Chawla S/o Shri Harish Chawla, Aged About 26
Years, Resident Of 551, Behind Shiv Mandir,
Subhashpura, District Bikaner (Raj.).
9. Dr. Ravindra Pal Mandar S/o Shri Rajendra Singh Mandar,
Aged About 27 Years, Resident Of V.p.o. Bugala, Tehsil
Nawalgarh, District Jhunjhunu (Raj.).
10. Dr. Pinki Kumari D/o Shri Norotam, Aged About 25 Years,
Resident Of Village Piluwa, Tehsil Todabhim, District
Karauli (Raj.).
11. Dr. Abhishek Meena S/o Shri Hajari Lal Meena, Aged
About 26 Years, Resident Of V.p.o. Alipur, Tehsil Baswa,
District Dausa (Raj.).
12. Dr. Rohitash Parihar S/o Shri Madan Lal Parihar, Aged
About 31 Years, Resident Of Narayan Vihar, Village
Kachroda, Tehsil Phulera, District Jaipur (Raj.).
13. Dr. Bhoora Singh S/o Shri Prahlad Singh, Aged About 29
Years, Resident Of Village Bhagatpura, Post Gudla, District
Karauli (Raj.).
14. Dr. Sonal Sharma D/o Shri Govind Sharma, Aged About
27 Years, Resident Of 34, Pratap Nagar, Dadabari, District
Kota (Raj.).
15. Dr. Giriraj Prasad Gauttam S/o Shri Raghuveer Prasad
Sharma, Aged About 27 Years, Resident Of Sanwalpur,
Post Maikalan, Tehsil Khandar, District Sawai Madhopur.
16. Dr. Narendra Kumar S/o Shri Jodha Ram, Aged About 27
Years, Resident Of Vpo Jachas Via Khoor, Tehsil Dhod,
District Sikar (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Animal Husbandry, Government Of Rajasthan,
Secretariat, Jaipur.
2. Rajasthan Public Service Commission, Ajmer, Through Its
Secretary.
3. Veterinary Council Of India, Add - A-Wing, 2Nd Floor,
August Kranti Bhawan, Bhikhaji Cama Place, New Delhi,
Through Its Secretary.
4. Rajasthan University Of Veterinary And Animal Sciences
(Rajuvas), Vijay Bhawan, Near Pandit Deen Dayal
Upadhyay Circle, Bikaner, Through Its Registrar.
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5. College Of Veterinary And Animal Sciences, Nawania,
Vallabh Nagar, Udaipur, Through Its Principal.
6. College Of Veterinary And Animal Sciences, Bikaner,
Through Its Principal.
----Respondents
For Petitioner(s) : Mr. Bhavit Sharma
For Respondent(s) : Mr. Anirudh Singh Shekhawat
HON'BLE MS. JUSTICE REKHA BORANA
Order
22/05/2025
1. Counsel for the petitioners submits that identical writ
petitions have already been dismissed by a Co-ordinate Bench of
this Court in Shalendra Kumar Yadav Vs. State of Rajasthan
& Ors. ; S.B. Civil Writ Petition No.8568/2024 (decided on
09.01.2025) & other connected matters.
2. In view of the submission made, the present writ petitions
are also dismissed in light of the judgment as passed in
Shalendra Kumar Yadav (supra).
3. Stay petitions and pending applications, if any, stand
disposed of.
(REKHA BORANA),J 54-55/praveen-
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