Rajasthan High Court - Jodhpur
Pannu Khan vs State Of Rajasthan (2025:Rj-Jd:12068) on 4 March, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:12068]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5266/2025
1. Pannu Khan S/o Shri Osaman Khan, Aged About 79 Years,
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
2. Siddhik Khan S/o Shri Umar Khan, Aged About 71 Years,
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
3. Kamal Ram S/o Shri Hasam Ram, Aged About 60 Years,
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
4. Sikandar S/o Shri Ali Khan, Aged About 81 Years,
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
5. Lalu Khan S/o Shri Mohammad Khan, Aged About 81
Years, Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
6. Paru Ram S/o Shri Gulam Ram, Aged About 77 Years,
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
7. Abdul Hadi S/o Shri Bachayan Khan, Aged About 30
Years, Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
8. Ramdan S/o Shri Adharim, Aged About 22 Years, Resident
Of Mire Ka Talab, Bijrad, Tehsil Chohatan, District Barmer.
9. Kamir Khan S/o Shri Umar Khan, Aged About 67 Years,
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
10. Aasiyat W/o Shri Hazi Bachayan, Aged About 65 Years,
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
11. Arabab Khan S/o Shri Bachayan Khan, Aged About 53
Years, Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
12. Sadam Hussain S/o Shri Hazi Bachayan Khan, Aged About
31 Years, Resident Of Mire Ka Talab, Bijrad, Tehsil
Chohatan, District Barmer.
13. Ali Khan S/o Shri Alana Khan, Aged About 33 Years,
(Downloaded on 05/03/2025 at 10:05:58 PM)
[2025:RJ-JD:12068] (2 of 2) [CW-5266/2025]
Resident Of Mire Ka Talab, Bijrad, Tehsil Chohatan,
District Barmer.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
2. District Collector, Barmer.
3. Sub-Divisional Officer, Chohatan, District Barmer.
4. Tehsildar (Land Record), Chohatan, District Barmer.
5. Vikas Adhikari, Gram Panchayat Bijrad, Panchayat Samiti
Chohatan, District Barmer.
----Respondents
For Petitioner(s) : Mr. Manoj Bohra
For Respondent(s) : Mr. D.S. Pidiyar for
Mr. S.S. Ladrecha, AAG
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
04/03/2025
1. Learned counsel for the parties are in agreement that the
controversy involved in the present case is squarely covered by a
judgment dated 18.02.2025 passed by this Court in a bunch of
writ petitions led by S.B. Civil Writ Petition No.3470/2025
(Moola Ram Vs. State of Rajasthan & Ors.).
2. For the self reasons, the present writ petition is also disposed
of in terms of the judgment rendered by this Court in the case of
Moola Ram (supra).
(VINIT KUMAR MATHUR),J
66-Payal/-
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