Rajasthan High Court - Jodhpur

Prakash Suthar vs The State Of Rajasthan ... on 7 July, 2025

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2025:RJ-JD:29086]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 12801/2025

1.       Prakash Suthar S/o Shri Ramkaran, Aged About 28 Years,
         R/o Gajsingpura, Tehsil Bhopalgarh, District Jodhpur, At
         Present Working As Government College, Bhim,
         Rajsamand.
2.       Moti Lal S/o Shri Narayan Lal, Aged About 40 Years, R/o
         Barali Nathusar, Pokaran, District Jaisalmer, At Present
         Working At Chouhdary Kharta Ram Government College,
         Baniyana, Pokaran, District Jaisalmer, Rajasthan.
3.       Harsh Kumar S/o Shri Manoj Kumar, Aged About 26
         Years, R/o Mvps School, Saniwada Mohalla, Kotkasim,
         Khairthal-Tijara, At Present Working At Government
         College, Bali, Pali.
4.       Pankaj Nath Yogi S/o Shri Sukha Nath Yogi, Aged About
         28 Years, R/o Dorawat, Tehsil Asind, District Bhilwara,
         Rajasthan, At Present Working At Spc Government
         College, Bhim, Rajasmand.
5.       Shuchi Dadheech D/o Shri Om Prakash Dadheech, Aged
         About 30 Years, R/o Changoi, Tehsil Taranagar, District
         Churu, At Present Working At Government College,
         Deogarh, Rajsamand.
6.       Sunita Kumari D/o Shri Madha Ram, Aged About 39
         Years, R/o Bamla Ki Dhani, Tehsil Gudagorji, District
         Jhunjhunu, At Present Working At Government College,
         Bissau, District Jhunjhunu.
7.       Omprakash Dhamu S/o Mani Ram Dhamu, Aged About 43
         Years, R/o 3Nm Dhaban, Tehsil Anupgarh, Ganganagar,
         Rajasthan, At Present Working At Government Girls
         College, Anupgarh, Rajasthan.
8.       Sumitra W/o Omprakash Dhamu, Aged About 37 Years,
         R/o 3Nm Dhaban, Tehsil Anupgarh, District Ganganagar,
         Rajasthan, At Present Working At Government Girls
         College, Anupgarh, Rajasthan.
9.       Naveen Sain, C/o. Chand Mal, Aged About 31 Years, R/o
         350, Jain Mohalla, Dhanla, District Pali At Present Working
         At Government Girls College, Pali, Rajasthan.
10.      Nitish Kumar Meena D/o Shri Shivpal Singh Meena, Aged
         About 29 Years, R/o Ward No. 9, Meena Ka Mohalla,
         Nangal, Udaipurwati, Jhunjhunu, At Present Working At
         Government College, Devgarh, Rajsamand.
11.      Dr. Shalini Soni W/o Shri Sharad Soni, Aged About 45
         Years, R/o 27/309, Near Neelkanth Mandir, Retwali,

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         District Kota, At Present Working At Government College
         Ravatbhata, Chittorgarh.
12.      Dr. Archna Kumari D/o Shri Devendra Prasad Singh, Aged
         About 34 Years, R/o 3/158, Sundar Nagar, Beawar, At
         Present   Working   At   Samrat   Prathviraj  Chouhan
         Government College, Bhim, Rajsamand, Rajasthan.
13.      Manoj Kumar S/o Shri Shiv Dayal Bhukar, Aged About 38
         Years, R/o Vpo Dinarpura, Sikar, At Present Working At
         Government College Sheoganj, Sirohi.
14.      Reena Damor, C/o. Laxman Lal Damor, Aged About 32
         Years, R/o 297, Khandi Obari, Nichla Phala, Po
         Khandiobri, District Udaipur, At Present Working At Shri
         Swarkadhish Government Girls College, Rajsamand.
15.      Dr. Garima Sharma W/o Ravindra Kumar Sharma, Aged
         About 38 Years, R/o 16, Padam Villa, Dwarkesh Colony,
         Bhilwara Road, Kankroli, Rajsamand, At Present Working
         At Shri Swarkadhish Government Girls College,
         Rajsamand.
16.      Rajesh Kumar Paliwal S/o Shri Gajanand Paliwal, Aged
         About 46 Years, R/o Tukada Khurd, Sundarcha, District
         Rajsamand At Present Working At Shri Swarkadhish
         Government Girls College, Rajsamand.
17.      Suresh Kumar Saini S/o Shri Mahadev Saini, Aged About
         32 Years, R/o Dhani Poladas, Post Nangal Bheem, Tehsil
         Shrimadhapur, District Sikar, At Present Working At
         Government Sindhari, Balotra, Rajasthan.
18.      Yash Taparia S/o Arvind Taparia, Aged About 24 Years,
         R/o High School Road, Near Gayatri Mandir, Barmer At
         Present Working At Drj Government Girls College, Balotra
                                                                 ----Petitioners
                                    Versus
1.       The State Of Rajasthan, Through Secretary, Higher
         Education, Government Of Rajasthan, Government
         Secretariat, Jaipur-302005
2.       The Commissioner, Department Of College Education,
         Block-Iv, Dr. S. Radhakrishnan Shiksha Sankul, Jln Marg,
         Jaipur.
3.       Rajasthan College Education Society, Through The Ex-
         Officio Secretary, Executive Committee, Rajasthan College
         Education Society, Block - Iv, Dr. S. Radhakrishnan
         Shiksha Sankul, Jln Marg, Jaipur Cum Additional
         Commissioner, College Education Department, Jaipur.



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4.       The Joint Director (Hrd), Department Of College
         Education, Block-Iv, Dr. S. Radhakrishnan Shiksha Sankul,
         Jln Marg, Jaipur.
5.       The Principal, D.r.j Government Girls College, Balotra,
         Rajasthan.
6.       The Principal, Government Girls College, Pokaran, District
         Jaisalmer, Rajasthan.
7.       The Principal, Government Shakambhar                        Pg   College
         Sambhar Lake, Jaipur, Rajasthan.
8.       The Principal, Government College, Bali, District Pali,
         Rajasthan.
9.       The Principal, Government College, Deogarh, District
         Rajsamand, Rajasthan.
10.      The Principal, Samrat Prathviraj Chouhan Government
         College, Bhime, District Rajsamand, Rajasthan.
11.      The Principal, Shri R.r. Morarka Government College,
         District Jhunjhunu, Rajasthan.
12.      The Principal, Seth Biharilal Chhabra Government College,
         Anupgarh, District Ganganagar, Rajasthan.
13.      The Principal, Government Girls College, District Pali,
         Rajasthan.
14.      The Principal, Seth Ranglal Kothari Government College,
         District Rajsamand, Rajasthan.
15.      The Principal, Maharana Pratap Government College,
         District Chittorgarh, Rajasthan.
16.      The Principal, Government College Sheoganj, District
         Sirohi, Rajasthan.
                                                                 ----Respondents


For Petitioner(s)         :     Ms. Varsha Bissa.
For Respondent(s)         :     Dr. Praveen Khandelwal, AAG with
                                Mr. Piyush Bhandari.



         HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

07/07/2025

1. Heard learned counsel for the parties.

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2. The present writ petition has been filed with the following

prayers:-

"(1) That the impugned action of the Respondents in terminating the services of the Petitioners after every session and every now and then, may be condemned and the Respondents may be directed to continue the petitioners on their said place of posting until the joining of the regularly selected candidates.

(2). That the respondents may kindly be restrained from issuing new advertisements and discontinuing the services of the petitioners and may be directed to grant priority and preference to petitioners in their respective colleges in the light of Ram Chaturvedi's case decided by this Hon'ble Court at Jaipur Bench and continue the services of the petitioners till the vacant available posts are not being filled by the respondents through regular recruitment process.

(3). The advertisements passed in pursuance to the order dated 21.01.2025 (Annex.-12) and 29.06.2025 (An.13) and orders of similar nature issued by the respondent may kindly be quashed and the respondents may kindly be directed to give priority to the petitioners while making any posting or new engagements. (4). The respondents may kindly be refrained from issuing advertisements for posts on which the petitioners and similarly situated persona are already working and they may not be replaced by any kind of deputation."

3. However, learned counsel for the petitioners submits that the

petitioners will be satisfied if a liberty is granted to them to file an

appropriate representation before the respondent-authorities for

redressal of their grievances and the respondents may be directed

to decide the same in accordance with law while keeping in mind

the judgments rendered by this Court as well as circulars issued

by the respondents.

4. Learned counsel for the respondents submits that in case

such representation is filed, the same shall be considered and

decided by keeping in mind the judgment rendered by this Court

at Jaipur Bench dated 28.08.2023 in S.B. Civil Writ Petition

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