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Gyan Singh vs State Of Rajasthan (2025:Rj-Jd:11166)
2025 Latest Caselaw 7510 Raj

Citation : 2025 Latest Caselaw 7510 Raj
Judgement Date : 18 February, 2025

Rajasthan High Court - Jodhpur

Gyan Singh vs State Of Rajasthan (2025:Rj-Jd:11166) on 18 February, 2025

Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:11166]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       AT JODHPUR
                 S.B. Civil Writ Petition No. 3262/2025

1.       Gyan Singh S/o Kalyan Singh, Aged About 39 Years.

2.       Gajendra Singh S/o Malam Singh, Aged About 45 Years.

3.       Jaswant Singh S/o Malam Singh, Aged About 51 Years.

4.       Dungar Singh S/o Net Singh, Aged About 42 Years.

5.       Ghevar Ram S/o Harka Ram, Aged About 64 Years.

6.       Aadu Ram S/o Sona Ram, Aged About 50 Years.

7.       Juktaram S/o Virmaram, Aged About 66 Years.

8.       Binjaram S/o Shambhuram, Aged About 52 Years.

9.       Chaturam S/o Virmaram, Aged About 70 Years.

10.      Narayan Ram S/o Nemaram, Aged About 53 Years.

11.      Jaswant Singh S/o Shaitan Singh, Aged About 40 Years.

12.      Sumeraram S/o Mangaram, Aged About 40 Years.

13.      Chandra Ram S/o Nemaram, Aged About 50 Years.

14.      Rawat Ram S/o Mala Ram, Aged About 35 Years.

15.      Baburam S/o Virma Ram, Aged About 60 Years.

16.      Achalaram S/o Moduram, Aged About 58 Years.

17.      Jaggaram S/o Narayan Ram, Aged About 35 Years.

18.      Kishan Singh S/o Jabber Singh, Aged About 36 Years.

         All petitioners No.1 to 18 are Residents of Village Khirjan
         Tibna, Tehsil Shergarh, Panchayat Samiti Shekhala, District
         Jodhpur.
                                                                    ----Petitioners
                                      Versus
1.       State Of Rajasthan, Through Secretary, Department                      Of
         Revenue, Government Of Rajasthan, Jaipur (Raj.)
2.       The District Collector, District - Jodhpur (Raj.).

3.       The Tehsildar, Shergarh, District - Jodhpur (Raj.).

4.       The Gram Panchayat Khirjan Tibna, Panchayat                        Samiti
         Shekhala, District Jodhpur Through Its Sarpanch.
                                                                  ----Respondents


For Petitioner(s)          :     Mr. Trilok Singh.
For Respondent(s)          :     Mr. S.S.Ladrecha, AAG assisted by Mr.
                                 Yogesh Sharma.
                                 Ms Neelam Sharma, AGC.


                      (Downloaded on 28/02/2025 at 11:00:18 PM)
                                    [2025:RJ-JD:11166]                   (2 of 2)                    [CW-3262/2025]


                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

18/02/2025

Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment of even date passed by this Court in a bunch of writ

petitions led by S.B. Civil Writ Petition No.3470/2025 (Moola

Ram Vs. State of Rajasthan & Ors.).

For the self reasons, the present writ petition is also disposed

of in terms of the judgment rendered by this Court in the case of

Moola Ram (supra).

(VINIT KUMAR MATHUR),J 132-Anil Singh/-

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