Rajasthan High Court - Jodhpur
Moola Ram vs State Of Rajasthan (2025:Rj-Jd:9746) on 18 February, 2025
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
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HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
S.B. Civil Writ Petition No. 3470/2025
Moola Ram S/o Vabhuta Ram, Aged About 40 Years, Up
Sarpanch, Gram Panchayat Goliya Jetmal, Panchayat Samiti
Aadel, District Barmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The District Collector, Barmer.
3. Sub-Divisional Officer, Gudamalani, District Barmer.
----Respondents
(4) S.B. Civil Writ Petition No. 3500/2025
Dildar S/o Jamaldeen, Aged About 32 Years, R/o Dauniya Ka
Pada, Village Sanwa, Tehsil Dhanau, District Barmer
Presently Sarpanch, Gram Panchayat Sanwa, Tehsil Dhanau,
District Barmer (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The District Collector, Barmer.
3. Sub-Divisional Officer, Chohtan, District Barmer.
4. Vikas Adhikari, Gram Panchayat Sanwar, Panchayat
Samiti Dhanau, District Barmer.
----Respondents
(7) S.B. Civil Writ Petition No. 3963/2025
1. Devendra Singh S/o Mool Singh, Aged About 39 Years,
R/o Solankiyo Ki Dhani, Jiyaberi, Jodhpur, Rajasthan.
2. Jabar Singh S/o Bhura Singh, Aged About 30 Years, R/o
Jira Beri, Tehsil Balesar, Nimbo Ka Gaanv, Jodhpur,
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Rajasthan.
3. Gopal Singh S/o Jabar Singh, Aged About 25 Years, R/o
Jiyaberi, nimba Ka Gaanv, Jodhpur, Rajasthan.
4. Paras Kanwar W/o Mool Singh, Aged About 60 Years,
R/o Jiyaberi, Tehsil Shergarh, Jodhpur, Rajasthan.
5. Mool Singh S/o Bakhtwar Singh, Aged About 72 Years,
R/o Jiyaberi, Nimba Ka Gaanv, Jodhpur, Rajasthan.
6. Sumer Singh S/o Mool Singh, Aged About 29 Years, R/o
111, Jiyaberi, Jodhpur, Rajasthan.
7. Jabar Singh S/o Managal Singh, Aged About 40 Years,
R/o Solankiyo Ki Dhani, Jiyaberi, Balesar, Jodhpur,
Rajasthan.
8. Bhawani Singh S/o Jabar Singh, Aged About 20 Years,
R/o Gaanv Taliya, Jiya Beri, Balesar, Jodhpur, Rajasthan.
9. Punam Kanwar W/o Devendra Singh, Aged About 40
Years, R/o Solankiyo Ki Dhani, Jiyaberi, Jodhpur,
Rajasthan.
10. Mohan Kanwar W/o Hadwant Singh, Aged About 63
Years, R/o Jiya Beri, Nimbo Ki Dhani, Balesar, Jodhpur.
11. Surendra Singh S/o Mool Singh, Aged About 40 Years,
R/o Jiya Beri, Tehsil Shergarh, Nimbo Ka Gaanv,
Jodhpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur (Raj.).
2. The District Collector (Land Revennue), District Jodhpur
(Raj.).
3. The Tehsildar, Balesar, District Jodhpur (Raj.).
4. The Gram Panchayat Jiyaberi, Panchayat Samiti Balesar,
District Jodhpur Through Its Sarpanch.
----Respondents
(8) S.B. Civil Writ Petition No. 3981/2025
1. Chhater Singh Rathore S/o Chhog Singh, Aged About 32
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Years, R/o Village Boongdi, District-Phalodi 342312.
2. Arjun Ram S/o Dewa Ram, Aged About 35 Years, R/o
Village Boongdi, District-Phalodi 342312.
3. Rajendra Singh S/o Karni Singh, Aged About 25 Years,
R/o Village Boongdi, District-Phalodi 342312.
4. Sher Singh S/o Sardar Singh, Aged About 37 Years, R/o
Village Boongdi, District-Phalodi 342312.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat Jaipur, Rajasthan.
2. The District Collector, Phalodi, Rajasthan.
3. The Sub Divisional Officer, Tehsil Ghantiyali, District
Phalodi, Rajasthan.
4. Tehsildar, Tehsil Ghantiyali, District Phalodi.
5. Sarpanch, Gram Panchayat Boogdi, Panchayat Samiti
Ghantiyali, District Phalodi.
----Respondents
(9) S.B. Civil Writ Petition No. 4040/2025
1. Gaje Singh Rathore S/o Lal Singh Rathore, Aged About
45 Years, R/o Vishan Singh Ki Dhani Raani Gaanv,
District Barmer
2. Jitendra Singh S/o Babu Singh, Aged About 34 Years,
R/o Raani Gaanv, District Barmer
3. Nimb Singh S/o Deravar Singh, Aged About 42 Years,
R/o Raani Gaanv, District Barmer
4. Hakam Singh S/o Chandan Singh, Aged About 43 Years,
R/o Raani Gaanv, District Barmer.
5. Pawan Singh S/o Hukam Singh, Aged About 23 Years,
R/o Raani Gaanv, District Barmer.
6. Gena Ram S/o Karna Ram, Aged About 53 Years, R/o
Raani Gaanv, District Barmer.
7. Nishar Khan S/o Photu Khan, Aged About 29 Years, R/o
Raani Gaanv, District Barmer.
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8. Digpal Singh S/o Padan Singh Rathore, Aged About 26
Years, R/o Raani Gaanv, District Barmer.
9. Mahendra Singh S/o Hanwant Singh, Aged About 45
Years, R/o Raani Gaanv, District Barmer.
10. Pika Kanwar W/o Mahendra Singh, Aged About 23 Years,
R/o Raani Gaanv, District Barmer.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary ,
Department Of Revenue, Government Of
Rajasthan,jaipur, Rajasthan.
2. The District, Collector (Land Revennue) District- Barmer
Raj.
3. The Tehsildar, Barmer , Distric-Jodhpur Raj.
4. The Patwari (Land Revenue), Rani Gaanv, District
Barmer.
5. The Gram Panchayat Jiyaberi, Panchayat Samiti Baleasr,
District Jodhpur Through Its Sarpanch.
----Respondents
(10) S.B. Civil Writ Petition No. 4041/2025
Jagdish S/o Likhma Ram, Aged About 39 Years, R/o Gram
Kundava, Daukiyo Ki Dhani, Dhorimanna, District Barmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary Revenue
Department, Jaipur.
2. District Collector, Barmer.
3. Sub-Divisional Magistrate, Division Dhorimanna District
Barmer.
4. Tehsildar, Dhorimanna, District Barmer.
5. Sarpanch, Gram Panchayat Bhelo Ki Dhani Kalan,
Panchayat Samiti Dhorimanna, District Barmer.
----Respondents
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(14) S.B. Civil Writ Petition No. 4123/2025
Krishan Kumar S/o Bhoma Ram, Aged About 42 Years, R/o
Gram Loharwa, Tehsil Dhorimanna, District Barmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary Revenue
Department, Jaipur
2. District Collector, Barmer.
3. Sub-Divisional Magistrate, Division Dhorimanna District
Barmer.
4. Tehsildar Dhorimanna, District Barmer
5. Sarpanch Gram Panchayat Loharwa, Panchayat Samiti
Dhorimanna, District Barmer.
----Respondents
(19) S.B. Civil Writ Petition No. 4443/2025
1. Shravan Ram S/o Shri Shera Ram, Aged About 33 Years,
R/O Village Baldev Nagar, Tehsil Chamu, District Jodhpur
(Raj.)
2. Sunita W/o Shravan Ram, Aged About 32 Years, R/o
Godaro Ki Dhaniyan, Village Baldev Nagar, Tehsil
Chamu, District Jodhpur (Raj.)
3. Kumbha Ram S/o Shri Megha Ram, Aged About 65
Years, R/o Dewaniya, Tehsil Chamu, District Jodhpur
(Raj.)
4. Bhaira Ram S/o Shri Uda Ram, Aged About 57 Years,
R/o Kadwasaro Ki Dhani Village Baldev Nagar, Tehsil
Chamu, District Jodhpur (Raj.)
5. Sata Ram S/o Shri Omprakash, Aged About 20 Years,
R/o Village Baldev Nagar, Tehsil Chamu, District Jodhpur
(Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Government Of Rajasthan,
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Secretariat, Jaipur.
2. District Collector, Jodhpur.
3. Sub Divisional Officer, Balesar, Jodhpur.
4. Tehsildar Chamu, District Jodhpur.
5. Gram Panchayat Dewaniya, Panchayat Samiti Chamu,
District Jodhpur Trough Its Village Development Officer.
----Respondents
(35) S.B. Civil Writ Petition No. 4507/2025
1. Jetha Ram S/o Jagmal Ram, Aged About 24 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
2. Pancha Ram S/o Shembu Ram, Aged About 50 Years,
R/o Ad Sindhari, Tehsil Sindhari, District Balotra,
Rajasthan.
3. Jagma Ram S/o Tulsa Ram, Aged About 55 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
4. Dharmveer Singh S/o Goma Ram, Aged About 32 Years,
R/o Ad Sindhari, Tehsil Sindhari, District Balotra,
Rajasthan.
5. Narna Ram S/o Bhera Ram, Aged About 60 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
6. Nema Ram S/o Narna Ram, Aged About 28 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
7. Bhopa Ram S/o Hindu Ram, Aged About 56 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
8. Thana Ram S/o Bhopa Ram, Aged About 35 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
9. Champa Devi W/o Narna Ram, Aged About 56 Years,
R/o Ad Sindhari, Tehsil Sindhari, District Balotra,
Rajasthan.
10. Kheta Ram S/o Bhopa Ram, Aged About 31 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
11. Goma Ram S/o Purkha Ram, Aged About 62 Years, R/o
Ad Sindhari, Tehsil Sindhari, District Balotra, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
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Of Revenue, Government Of Rajasthan, Secretariat,
Jaipur.
2. The District Collector, Balotra.
3. The Sub Divisional Officer, Sindhari, Balotra.
4. The Tehsildar (Land Records), Sindhari, District Balotra.
5. Gram Panchayat Ad Sindhari, Panchayat Samiti Payla
Kalan, District Balotra Through Its Village Development
Officer.
----Respondents
(37) S.B. Civil Writ Petition No. 4512/2025
Ram Kumar S/o Ghamanda Ram, Aged About 42 Years, R/o
Nehro Ki Dhani Khurd, Nokhada, District Barmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The District Collector, Barmer.
3. Sub-Divisional Officer, Gudamalani, District Barmer.
4. Tehsildar, Nokhada, District Barmer.
5. Vikas Adhikari, Gram Panchayat Anakhiya, Panchayat
Samiti Aadel, District Barmer.
----Respondents
(129) S.B. Civil Writ Petition No. 3112/2025
1. Mota Ram S/o Shri Mana Ram, Aged About 52 Years,
2. Indra Ram S/o Jawara Ram, Aged About 61 Years,
3. Duda Ram S/o Maharaj Ram, Aged About 60 Years,
All R/o Rameshwar Nagar, Goliya Jetmal, District Barmer
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
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2. The District Collector, Barmer.
3. Sub-Divisional Officer, Gudamalani, District Barmer
----Respondents
(131) S.B. Civil Writ Petition No. 3156/2025
Partapa Ram S/o Shri Annaram, Aged About 60 Years, R/o
Bhedana District Barmer (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary ,
Department Of Revenue, Government Of Rajasthan,
Secretariat, Jaipur,
2. District Collector (Land Record ), Barmer
3. Tehsildar Gudamalani, District Barmer Raj.
4. The Sarpanch, Gram Panchayat Bhedana, Tehsil
Gudamalani, District Barmer, (Raj.)
----Respondents
(134) S.B. Civil Writ Petition No. 3317/2025
1. Shokat S/o Suleman, Aged About 37 Years,
2. Kabal S/o Hasan, Aged About 61 Years,
3. Akbar S/o Mohammad, Aged About 54 Years,
All R/o Village Bhunia, Tehsil Dhanau, District Barmer.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary Revenue (Group-
1) Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. District Collector, Barmer.
3. Sub Divisional Officer, Chouhtan, District Barmer.
4. Tehsildar (Land Record) Dhanau, District Barmer.
5. Registrar, Board Of Revenue, Rajasthan, Ajmer.
----Respondents
(180) S.B. Civil Writ Petition No. 14711/2024
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1. Suman Bishnoi W/o Sunil Kumar Nain, Ward Panch
(Ward Number 4), Aged About 31 Years, Address- Purwi
Bishnoiyo Ki Dhaniya, Village Kelansar, Gram Panchayat-
Ghantiyali, Tehsil- Ghantiyali, District Phalodi (Jodhpur),
Rajasthan 342311.
2. Bheekh Singh S/o Kistur Singh Gahlot, Ward Panch
(Ward Number 7), Aged About 69 Years, Address-
Village Kelansar, Gram Panchayat - Ghantiyali, District
Phalodi (Jodhpur), Rajasthan 342311.
3. Bhuri W/o Chirma Ram, Ward Panch (Ward Number 3),
Aged About 94 Years, Address- Villa Kelansar, Gram
Panchayat- Ghantiyali, Tehsil Ghantiyali, District Phalodi
(Jodhpur) Rajasthan 342311.
4. Mohan Ram S/o Dhanna Ram, Ward Panch (Ward
Number 5), Aged About 64 Years, Address- Village
Kelansar, Gram Panchayat- Ghantiyali, Tehsil Ghantiyali,
District Phalodi (Jodhpur) Rajasthan 342311.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat Jaipur, Rajasthan.
2. The District Collector, Phalodi, Rajasthan.
3. The Sub Divisional Officer, Tehsil Ghantiyali, District
Phalodi, Rajasthan.
4. Tehsildaar, Tehsil Ghantiyali, District Phalodi.
5. Sarpanch, Gram Panchayat Kelansar, Panchayat Samiti
Ghantiyali, District Phalodi.
----Respondents
(281) S.B. Civil Writ Petition No. 755/2023
1. Veera Ram Choudhary S/o Deva Ram Choudhary, Aged
About 41 Years,
2. Hukma Ram S/o Chuna Ram, Aged About 28 Years,
3. Deva Ram S/o Dungra Ram, Aged About 64 Years,
4. Padma Ram S/o Roopa Ram, Aged About 45 Years,
5. Banka Ram S/o Dungar Ram, Aged About 63 Years,
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6. Deda Ram S/o Roopa Ram, Aged About 44 Years,
All Residing At Village Kothe Ka Tala, Gharasar,
Chouhtan, District Barmer.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary
Department Of Gram Panchayat And Panchayati Raj,
Government Of Rajasthan, Jaipur.
2. The District Collector, Barmer.
3. Tehsildar (Land Revenue), Chouhtan, District Barmer.
4. Sub Divisional Officer, Chouhtan, District Barmer.
----Respondents
(338) S.B. Civil Writ Petition No. 1899/2025
1. Khanga Ram S/o Kana Ram, Aged About 68 Years,
2. Purkha Ram S/o Sona Ram, Aged About 64 Years,
3. Jetha Ram S/o Lichmana Ram, Aged About 37 Years,
All R/o Sutharo Ki Dhani, Baand, Tehsil Mokhada, District
Barmer, District Barmer (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The District Collector, Barmer.
3. Sub-Divisional Officer, Gudamalani, District Barmer.
4. Vikas Adhikari, Gram Panchayat Baand Beri, Panchayat
Samiti Aadel, District Barmer.
----Respondents
(339) S.B. Civil Writ Petition No. 10882/2024
1. Gunesha Ram S/o Mula Ram, Aged About 53 Years, Add-
Gaon Taliya Kelansar, Gram Panchayat- Ghantiyali,
Tehsil- Ghantiyali, District Phalodi, Rajasthan 342311.
2. Shravan Ram Nain S/o Jora Ram Nain, Aged About 43
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Years, Add- Gaon Kelansar, Gram Panchayat Ghantiyali,
Tehsil Ghantiyali, District Phalodi, Rajasthan 342311.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat Jaipur, Rajasthan.
2. The District Collector, Phalodi, Rajasthan.
3. The Sub Divisional Officer, Tehsil Ghantiyali, District
Phalodi, Rajasthan.
4. Tehsildar, Tehsil Ghantiyali, District Phalodi.
5. Sarpanch, Gram Panchayat Kelansar, Panchayat Samiti
Ghantiyali, District Phalodi.
----Respondents
(340) S.B. Civil Writ Petition No. 19881/2024
1. Jabar Singh S/o Shri Nag Singh, Aged About 45 Years,
2. Durjan Singh S/o Nag Singh, Aged About 40 Years,
3. Khet Singh S/o Jabbar Singh, Aged About 47 Years,
4. Chhatar Singh S/o Mal Singh, Aged About 47 Years,
5. Vishal Singh S/o Ridmal Singh, Aged About 25 Years,
6. Vijay Singh S/o Nag Singh, Aged About 60 Years,
7. Om Singh S/o Lal Singh, Aged About 26 Years,
8. Chhotu Singh S/o Vijay Singh, Aged About 22 Years,
9. Devi Singh S/o Vijay Singh, Aged About 30 Years,
10. Lal Singh S/o Gaje Singh, Aged About 50 Years,
All B/c Rajput R/o Village Ramsar, Tehsil Chamu, District
Jodhpur (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat, Jaipur.
2. District Collector, Jodhpur.
3. Sub Divisional Officer, Balesar, Jodhpur.
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4. Tehsildar, Chamu, District Jodhpur.
5. Gram Panchayat Ramsar, Panchayat Samiti Chamu,
District Jodhpur Through Its Village Development Officer.
----Respondents
(341) S.B. Civil Writ Petition No. 20588/2024
1. Jethu Singh S/o Shri Bhanwar Singh, Aged About 46
Years, Resident Of Dewatu, Jodhpur, Rajasthan.
2. Chhatur Singh S/o Shri Guman Singh, Aged About 46
Years, Resident Of Vijay Singh Nagar, Dewatu, Jodhpur,
Rajasthan.
3. Sumer Singh S/o Shri Bhanwar Singh, Aged About 42
Years, Resident Of Vijay Singh Nagar, Dewatu, Jodhpur,
Rajasthan.
4. Jaswant Singh S/o Shri Mangal Singh, Aged About 34
Years, Resident Of Vijay Singh Nagar, Dewatu, Jodhpur,
Rajasthan.
5. Aam Singh S/o Shri Nakhat Singh, Aged About 26 Years,
Resident Of Vijay Singh Nagar, Dewatu, Jodhpur,
Rajasthan.
6. Nakhat Singh S/o Shri Bhanwar Singh, Aged About 61
Years, Resident Of Village Devatu, Jodhpur, Rajasthan.
7. Devi Singh S/o Shri Hir Singh, Aged About 69 Years,
Resident Of Vijay Singh Nagar, Dewatto, Jodhpur,
Rajasthan.
8. Luna Ram S/o Shri Daula Ram, Aged About 53 Years,
Resident Of Dewatoo, Shergarh, Jodhpur, Rajasthan.
9. Ganesh Kataria S/o Shri Mohan Ram Kataria, Aged About
32 Years, Resident Of 143, Katariyo Ki Dhaniya, Vijay
Singh Nagar, Dewatoo, Jodhpur, Rajasthan.
10. Dungar Singh S/o Shri Devi Singh, Aged About 80 Years,
Resident Of Sohan Nagar, Dewatoo, Shergarh, Jodhpur,
Rajasthan.
11. Bhur Singh S/o Shri Kishore Singh, Aged About 38 Years,
Resident Of Chanwant Sagar, Dewatoo, Jodhpur,
Rajasthan.
----Petitioners
Versus
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1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur (Raj.).
2. The District Collector, District Jodhpur (Raj.).
3. The Tehsildar, Chamu, District Jodhpur (Raj.).
4. The Gram Panchayat Devatu, Panchayat Samiti Chamu,
District Jodhpur Through Its Sarpanch.
----Respondents
(342) S.B. Civil Writ Petition No. 20589/2024
1. Raval Chand S/o Shri Shishakaran, Aged About 53 Years,
R/o Village Devatu, Shergarh, District Jodhpur,
Rajasthan.
2. Gunesha Ram S/o Shri Lakha Ram, Aged About 51
Years, R/o Gram Taliya, Dewatoo, Shergarh, Jodhpur,
Rajasthan.
3. Bhom Singh S/o Shri Sagat Singh, Aged About 42 Years,
R/o Luharo Ki Dhani, Dewatu, Jodhpur, Rajasthan.
4. Sanga Ram S/o Shri Adha Kishan, Aged About 69 Years,
R/o Brahmano Ki Dhaniya, Devatu, Balsar, Jodhpur,
Rajasthan.
5. Rawal Mal S/o Shri Mangi Lal, Aged About 53 Years, R/o
Village Post Dewatu, Jodhpur, Rajasthan.
6. Aidan Ram S/o Shri Radhakishan, Aged About 59 Years,
R/o Brahmano Ki Dhaniya, Devatu, Shergarh, Jodhpur,
Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur. (Raj.)
2. The District Collector, District Jodhpur (Raj.)
3. The Tehsildar Chamu, District Jodhpur (Raj.)
4. The Gram Panchayat Devatu, Panchayat Samiti Chamu,
District Jodhpur Through Its Sarpanch.
----Respondents
(343) S.B. Civil Writ Petition No. 21134/2024
1. Suresh Singh S/o Devi Singh, Aged About 39 Years,
2. Dewa Ram S/o Rana Ram, Aged About 65 Years,
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3. Bhanwar Singh S/o Sujan Singh, Aged About 65 Years,
4. Likhma Ram S/o Bhim Singh, Aged About 40 Years,
5. Bhanwara Ram S/o Puna Ram, Aged About 25 Years,
6. Sher Singh S/o Punam Singh, Aged About 40 Years,
7. Achla Ram S/o Purkha Ram, Aged About 70 Years,
8. Dungar Singh S/o Sang Singh, Aged About 45 Years,
9. Bhura Ram S/o Bhim Singh, Aged About 30 Years,
10. Chuna Ram S/o Dewa Ram, Aged About 36 Years,
11. Hari Singh S/o Sajjan Singh, Aged About 48 Years,
All are R/o Village Khinvsar, Panchayat Samiti Bhaniyana,
District Jaisalmer (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary, Revenue
Department, Govt. Of Rajasthan, Secretariat, Jaipur.
2. The Secretary, Rural Development And Panchayati Raj
Department, Secretariat, Jaipur.
3. The District Collector, Jaisalmer.
4. Sub Division Officer, Bhaniyana, District Jaisalmer
5. Tehsildar, Bhaniyana, District Jaisalmer.
6. Gram Panchayat Khinvsar- Ii, Panchayat Samiti
Bhaniyana, District Jaisalmer (Raj.), Through Its Village
Development Officer.
7. Mahesh Kadwasra S/o Parma Ram, R/o Village Khinvsar,
Panchayat Samiti Bhaniyana, District Jaisalmer (Raj.).
----Respondents
(344) S.B. Civil Writ Petition No. 21547/2024
1. Gayad Singh S/o Bhur Singh, Aged About 60 Years, R/o
Balwant Singh Nagar Ki Dhaniya, Bugadi, Tehsil
Ghantiyali, District Phalodi.
2. Bhani Ram @ Bhana Ram Suthar S/o Nenu Ram, Aged
About 44 Years, R/o Villag Bugadi, Tehsil Ghantiyali,
District Phalodi.
3. Bhoja Ram S/o Narana Ram, Aged About 51 Years, R/o
Village Bugadi, Tehsil Ghantiyali, District Phalodi.
4. Arjun Singh S/o Chen Singh, Aged About 31 Years, R/o
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Balwant Singh Nagar Ki Dhaniya, Bugadi, Panchayat
Samiti Ghantiyali, District Phalodi.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Secretary, Department
Of Revenue, Government Of Rajasthan, Secretariat,
Jaipur, Rajasthan.
2. The District Collector, Phalodi, Rajasthan.
3. The Sub Divisional Officer, Tehsil Baap, District Phalodi,
Rajasthan.
4. Tehsildar, Tehsil Ghantiyali, District Phalodi.
5. Gram Panchayat Bugadi, Panchayat Samiti, Ghantiyali,
District Phalodi, Through Its Village Development Officer.
----Respondents
(346) S.B. Civil Writ Petition No. 254/2025
1. Ganga Singh S/o Shri Khet Dan, Aged About 72 Years,
by Caste Charan, Resident Of Judiya, Tehsil Balesar
District Jodhpur.
2. Gopa Ram S/o Shri Kana Ram, by Caste Suthar, Aged
About 61 Years, Resident Of Judiya, Tehsil Balesar
District Jodhpur.
3. Ishwar Dan S/o Shri Devi Dan, Aged About 43 Years,
Resident Of Judiya, Tehsil Balesar District Jodhpur.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Department
Of Revenue (Gr.i), Government Of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department Of Rural Development And
Panchayati Raj, Government Of Rajasthan, Secretariat,
Jaipur.
3. Divisional Commissioner, Jodhpur.
4. District Collector (Land Record), Jodhpur Rural.
5. Sub Divisional Officer, Balesar District Jodhpur.
6. Tehsildar (Revenue), Balesar District Jodhpur.
7. Gram Panchayat Judiya, Panchayat Samiti Balesar,
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District Jodhpur Through Sarpanch.
8. Laxman Singh, At Present Patwari, Patwar Halka Judiya
Tehsil Balesar District Jodhpur.
9. Shri Babu Singh Rathore, Mla, Shergarh District Jodhpur.
----Respondents
(347) S.B. Civil Writ Petition No. 484/2025
1. Revant Ram S/o Shri Kishana Ram, Aged About 57
Years, R/o Bhalu Rajwan, Bhalu Jawaharpura, District
Jodhpur, Rajasthan.
2. Prema Ram S/o Shri Kishana Ram, Aged About 40 Years,
R/o Bhalu Rajwan, Bhalu Jawaharpura, District Jodhpur,
Rajasthan.
3. Phusa Ram S/o Shri Hema Ram, Aged About 62 Years,
R/o Bhalu Rajwan, Bhalu Jawaharpura, District Jodhpur,
Rajasthan.
4. Bhoma Ram S/o Shri Bhaira Ram, Aged About 46 Years,
R/o Bhalu Rajwan, Bhalu Jawaharpura, District Jodhpur,
Rajasthan.
5. Bhanwara Ram S/o Shri Phusa Ram, Aged About 30
Years, R/o Bhalu Rajwan, Bhalu Jawaharpura, District
Jodhpur, Rajasthan.
6. Rawal Singh S/o Shri Roop Singh, Aged About 37 Years,
R/o Bhalu Rajwan, Bhalu Jawaharpura, District Jodhpur,
Rajasthan.
7. Hathi Singh S/o Shri Roop Singh, Aged About 20 Years,
R/o Bhalu Rajwan, Bhalu Jawaharpura, Tehsil Sekhala,
District Jodhpur, Rajasthan.
8. Baga Ram S/o Shri Moda Ram, Aged About 69 Years, R/o
Bhalu Rajwan, Bhalu Jawaharpura, District Jodhpur,
Rajasthan.
9. Haraki W/o Shri Suja Ram, Aged About 69 Years, R/o
Bhalu Rajwan, Bhalu Jawaharpura, District Jodhpur,
Rajasthan.
10. Oma Ram S/o Shri Kana Ram, Aged About 34 Years, R/o
Bhalu Rajwan, Bhalu Jawaharpura, District Jodhpur,
Rajasthan.
11. Svarupa Ram S/o Shri Chanana Ram, Aged About 46
Years, R/o Bhalu Rajwan, Bhalu Jawaharpura, District
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Jodhpur, Rajasthan.
12. Nand Kishor S/o Shri Chanana Ram, Aged About 50
Years, Bhalu Jawaharpura, Bhalu Rajwan, Tehsil Balesar,
District Jodhpur, Rajasthan.
13. Jasraj Sharma S/o Shri Chanana Ram, Aged About 34
Years, Bhalu Rajwan, Bhalu Jawaharpura, District
Jodhpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur. (Raj.)
2. The District Collector, District Jodhpur (Raj.)
3. The Tehsildar, Sekhala, District Jodhpur (Raj.)
4. The Gram Panchayat Ketu Mada, Panchayat Samiti
Sekhala, District Jodhpur Through Its Sarpanch.
----Respondents
(349) S.B. Civil Writ Petition No. 499/2025
1. Himmat Singh S/o Shri Sumer Singh, Aged About 30
Years, Resident Of Ketoo Manda, Ketu Kallan, District
Jodhpur, Rajasthan.
2. Shambhu Singh S/o Shri Bhawar Singh, Aged About 44
Years, Resident Of Ketu Manda, Balesar, Ketu Kallan,
District Jodhpur, Rajasthan.
3. Pravin Singh S/o Shri Sumer Singh, Aged About 21
Years, Resident Of Ketu Manda, Balesar, Ketu Kallan,
District Jodhpur, Rajasthan.
4. Bhagwan Singh S/o Shri Bhanvar Singh, Aged About 50
Years, Resident Of Ketu Manda, Balesar, Ketu Kallan,
District Jodhpur, Rajasthan.
5. Kishan Singh S/o Shri Bhanwar Singh, Aged About 44
Years, Resident Of Jethu Singh Nagar, Ketu Manda, Ketu
Kallan, District Jodhpur, Rajasthan.
6. Pappu Kanwar W/o Shri Tej Singh, Aged About 79 Years,
Resident Of Khichiyo Ki Dhani, Ketoo Manda, Ketu Kallan,
District Jodhpur, Rajasthan.
7. Kan Singh S/o Shri Tej Singh, Aged About 28 Years,
Resident Of Ketu Manda, Balesar, Ketu Kallan, District
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Jodhpur, Rajasthan.
8. Suva Kanwar W/o Shri Sumer Singh, Aged About 62
Years, Resident Of Ketu Manda, Tehsil Balesar, Ketu
Kallan, District Jodhpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur, (Raj.).
2. The District Collector, District - Jodhpur (Raj.).
3. The Tehsildar, Sekhala, District - Jodhpur (Raj.).
4. The Gram Panchayat Ketu Mada, Panchayat Samiti
Sekhala, District Jodhpur Through Its Sarpanch.
----Respondents
(350) S.B. Civil Writ Petition No. 511/2025
1. Sagat Singh S/o Shri Pane Singh, Aged About 74 Years,
Resident Of Ketoo Kalan, District Jodhpur, Rajasthan.
2. Madan Singh S/o Shri Chain Singh, Aged About 32 Years,
Resident Of Ketoo Kalan, District Jodhpur, Rajasthan.
3. Rukhmanikaur W/o Shri Bheem Singh Rathore, Aged
About 67 Years, Resident Of Mod Ji Ki Dhani, Ketoo
Kallan, Sekhala, Balesar, District Jodhpur, Rajasthan.
4. Jaswant Singh S/o Shri Sangh Singh, Aged About 41
Years, Resident Of Khet Manda, Ketu Mada, Ketoo Kallan,
District Jodhpur, Rajasthan.
5. Bhawani Singh S/o Shri Sang Singh, Aged About 32
Years, Resident Of Ketoo Kallan, District Jodhpur,
Rajasthan.
6. Bhom Singh Rathore S/o Shri Sang Singh Rathore, Aged
About 49 Years, Resident Of Jethu Singh Nagar, Ketoo
Manda, Ketoo Kallan, District Jodhpur, Rajasthan.
7. Shambhu Singh S/o Shri Sang Singh, Aged About 44
Years, Resident Of Ketoo Manda, Ketoo Kallan, District
Jodhpur, Rajasthan.
8. Ganga Singh S/o Shri Chain Singh, Aged About 48 Years,
Resident Of Ketoo Kallan, District Jodhpur, Rajasthan.
9. Sugan Kanwar W/o Shri Chain Singh, Aged About 64
Years, Resident Of Khet Nagar, Ketoo Kalan, District
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Jodhpur, Rajasthan.
10. Asha Kanwar W/o Shri Kishan Singh, Aged About 33
Years, Resident Of Ketoo Kalan, District Jodhpur,
Rajasthan.
11. Kan Singh S/o Shri Kalyan Singh, Aged About 57 Years,
Resident Of 513, Karan Singh Hirot, Shergarh, Ketoo
Kallan, District Jodhpur, Rajasthan.
12. Kishan Singh S/o Shri Sagat Singh, Aged About 38
Years, Resident Of Ketoo Kallan, District Jodhpur,
Rajasthan.
13. Deva Ram S/o Shri Sanga Ram Suthar, Aged About 69
Years, Resident Of 37, Jethu Singh Nagar, Ketoo Manda,
Ketoo Kallan, District Jodhpur, Rajasthan.
14. Basti Devi W/o Shri Deva Ram, Aged About 58 Years,
Resident Of Sutharo Ki Dhani, Ketoo Manda, Ketu Kallan,
District Jodhpur, Rajasthan.
15. Suaa Devi W/o Shri Ganapat Ram, Aged About 48 Years,
Resident Of Gehloto Ki Dhani, Ketoo Kallan, District
Jodhpur, Rajasthan.
16. Gopal Singh S/o Shri Chain Singh, Aged About 32 Years,
Resident Of Ketoo Kallan, District Jodhpur, Rajasthan.
17. Durga Kanwar W/o Shri Raju Singh, Aged About 31
Years, Resident Of Jethu Singh Nagar, Ketu Manda, Ketoo
Kallan, District Jodhpur, Rajasthan.
18. Bhik Singh S/o Shri Hukam Singh, Aged About 65 Years,
Resident Of Ravo Ki Dhani, Ketu Manawata, District
Jodhpur, Rajasthan.
19. Maju Kanwar W/o Shri Sangh Singh, Aged About 75
Years, Resident Of Ketu Kallan, Mod Ji Ki Dhani, District
Jodhpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur, (Raj.).
2. The District Collector, District - Jodhpur (Raj.).
3. The Tehsildar, Sekhala, District - Jodhpur (Raj.).
4. The Gram Panchayat Ketu Mada, Panchayat Samiti
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Sekhala, District Jodhpur Through Its Sarpanch.
----Respondents
(352) S.B. Civil Writ Petition No. 1121/2025
1. Mangilal S/o Shri Khiya Ram, Aged About 37 Years, R/o
Vishnu Nagar Dugar, Tehsil Balesar, District Jodhpur
(Raj.)
2. Shekhar Chand S/o Hadman Ram, Aged About 32 Years,
R/o Vishnu Nagar Dugar, Tehsil Balesar, District Jodhpur
(Raj.)
3. Vikram S/o Shri Chuna Ram, Aged About 35 Years, R/o
Vishnu Nagar Dugar, Tehsil Balesar, District Jodhpur
(Raj.)
4. Bhagirath Ram S/o Shri Hajari Ram, Aged About 36
Years, R/o Vishnu Nagar Dugar, Tehsil Balesar, District
Jodhpur (Raj.)
5. Hanuman Ram S/o Shri Bagata Ram, Aged About 36
Years, R/o Vishnu Nagar Dugar, Tehsil Balesar, District
Jodhpur (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat, Jaipur.
2. District Collector, Jodhpur.
3. Sub Divisional Officer, Balesar, Jodhpur.
4. Tehsildar, Balesar, District Jodhpur.
5. Gram Panchayat Ramsar, Panchayat Samiti Balesar,
District Jodhpur Through Its Village Development Officer.
----Respondents
(353) S.B. Civil Writ Petition No. 1122/2025
1. Bagadu Ram S/o Shri Pahalad Ram, Aged About 70
Years, R/o Vishnu Nagar, Tehsil Balesar, District Jodhpur
(Raj.).
2. Papa Ram S/o Haru Ram, Aged About 44 Years, R/o
Vishnu Nagar, Tehsil Balesar, District Jodhpur (Raj.).
3. Bhajan Lal S/o Narsingh Ram, Aged About 24 Years, R/o
Vishnu Nagar, Dugar, Tehsil Balesar, District Jodhpur
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(Raj.).
4. Kalu Ram S/o Pokar Ram, Aged About 56 Years, R/o
Vishnu Nagar, Tehsil Balesar, District Jodhpur (Raj.).
5. Sharwan Ram S/o Karana Ram, Aged About 40 Years,
R/o Vishnu Nagar, Tehsil Balesar, District Jodhpur (Raj.).
6. Bhanwar Lal S/o Khiya Ram, Aged About 49 Years, R/o
Vishnu Nagar, Tehsil Balesar, District Jodhpur (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat, Jaipur.
2. District Collector, Jodhpur.
3. Sub Divisional Officer, Balesar, Jodhpur.
4. Tehsildar, Balesar, District Jodhpur.
5. Gram Panchayat Dugar, Panchayat Samiti Balesar,
District Jodhpur, Through Its Village Development Officer.
----Respondents
(354) S.B. Civil Writ Petition No. 1302/2025
1. Omaram S/o Shri Chandraram, Aged About 44 Years,
2. Ridmalram S/o Rangaram, Aged About 62 Years,
3. Thanaram S/o Chunaram, Aged About 45 Years,
4. Heeraaram S/o Shri Achlaram, Aged About 35 Years,
5. Sheraram S/o Shri Pahladram, Aged About 25 Years,
All Residents Of Bhalu Anopgarh, Tehsil Shekhala,
District Jodhpur (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Revenue (Group-
I) Department, Government Of Rajasthan, Secretariat,
Jaipur (Raj.).
2. The District Collector, Jodhpur, District Jodhpur (Raj.).
3. Sub-Divisional Officer, Balesar, District Jodhpur (Rural)
(Raj.).
4. Tehsildar (Land Record), Sekhala, District Jodhpur (Raj.).
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5. Sarpanch, Gram Panchayat Bhalu Anopgarh, Panchayat
Samiti Sekhala, District Jodhpur (Raj.).
----Respondents
(355) S.B. Civil Writ Petition No. 1343/2025
1. Sangaram S/o Shri Piparam, Aged About 32 Years,
2. Nakhtaram S/o Shri Hamiraram, Aged About 45 Years,
3. Fusaram S/o Punaram, Aged About 60 Years,
4. Ambaram S/o Shri Gorathram, Aged About 30 Years,
5. Nimbaram S/o Shri Ramuram, Aged About 28 Years,
All Resident Of Rankeshwar Nagar, Tehsil Shekhala,
District Jodhpur.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Revenue (Group-
1) Department, Government Of Rajasthan, Secretariat,
Jaipur (Raj.)
2. The District Collector, Jodhpur, District Jodhpur (Raj.)
3. Sub-Divisional Officer, Balesar, District Jodhpur (Rural)
(Raj.)
4. Tehsildar (Land Record), Sekhala, District Jodhpur (Raj.)
5. Sarpanch, Gram Panchayat Bhalu Anoopgarh, Panchayat
Samiti Sekhala, District Jodhpur (Raj.)
----Respondents
(356) S.B. Civil Writ Petition No. 1350/2025
1. Dungar Singh S/o Shri Jethu Singh, by Caste Rajput,
Aged About 48 Years, R/o Village Khirja Bhoja, Tehsil
Shergarh, District Jodhpur (Raj.).
2. Khushal Singh S/o Shri Kan Singh, by Caste Rajput,
Aged About 47 Years, R/o Village Khirja Bhoja, Tehsil
Shergarh, District Jodhpur (Raj.).
3. Babu Ram S/o Shri Shambhu Ram, by Caste Prajapat,
Aged About 49 Years, R/o Village Khirja Bhoja, Tehsil
Shergarh, District Jodhpur (Raj.).
4. Jethu Singh S/o Shri Jagmal Singh, by Caste Rajput,
Aged About 48 Years, R/o Village Khirja Bhoja, Tehsil
Shergarh, District Jodhpur (Raj.).
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5. Lakha Ram S/o Shri Naga Ram, by Caste Prajapt, Aged
About 61 Years, R/o Village Khirja Bhoja, Tehsil
Shergarh, District Jodhpur (Raj.).
6. Bhanwar Singh S/o Shri Heer Singh, by Caste Rajput,
Aged About 67 Years, R/o Village Khirja Bhoja, Tehsil
Shergarh, District Jodhpur (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Special Secretary,
Revenue Department (Group-1), Government Of
Rajasthan, Secretariat, Jaipur (Raj.).
2. The Registrar, Board Of Revenue, Rajasthan, Ajmer
(Raj.).
3. The District Collector, (Land Records), Jodhpur (Raj.).
4. The Tehsildar (Land Records), Tehsil Shergarh, District
Jodhpur (Raj.).
5. The Gram Panchayat, Khirja Fatehsingh, Through The
Village Development Officer, Tehsil Shergarh, District
Jodhpur (Raj.).
6. The Sarpanch, Gram Panchayat, Khirja, Fatehsingh,
Tehsil Shergarh, District Jodhpur (Raj.).
----Respondents
(358) S.B. Civil Writ Petition No. 1430/2025
1. Champa Lal Singh S/o Late Shri Ran Singh, Aged About
50 Years,
2. Laxman Singh S/o Late Shri Ramlal Singh, Aged About
70 Years,
3. Amolak Das S/o Late Shri Poonam Das, Aged About 55
Years,
4. Pukh Singh S/o Late Shri Man Singh, Aged About 45
Years,
5. Manohar Singh S/o Shri Arjun Singh, Aged About 35
Years,
6. Khet Singh S/o Shri Kalyan Singh, Aged About 40 Years,
7. Vijay Singh S/o Shri Roop Singh, Aged About 35 Years,
8. Kanwar Singh S/o Shri Karan Singh, Aged About 42
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Years,
9. Moola Ram S/o Late Shri Puna Ram, Aged About 50
Years,
10. Pappu Singh S/o Shri Madho Singh, Aged About 40
Years,
11. Baludas S/o Shri Jagdish Prasad, Aged About 40 Years,
12. Mangi Lal S/o Shri Nawaldas, Aged About 45 Years,
13. Chhoga Ram S/o Dhuda Ram, Aged About 50 Years,
14. Bhom Singh S/o Shri Bheru Singh, Aged About 45 Years,
Petitioner No. 11 to 14 R/o Santo Ki Dhani, Bhatelai
Purohitan, Tehsil Balesar, District Jodhpur.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Secretary, Department
Of Revenue, Government Of Rajasthan, Secretariat,
Jaipur, Rajasthan.
2. The District Collector, Jodhpur, Rajasthan.
3. The Sub Divisional Officer, Tehsil Balesar, District
Jodhpur, Rajasthan.
4. Tehsildar, Tehsil Balesar, District Jodhpur.
5. Gram Panchayat Bhatelai Purohitan, Panchayat Samiti,
Balesar, District Jodhpur Through Its Secretary.
6. Sarpanch, Gram Panchayat Bhatelai Purohitan,
Panchayat Samiti, Balesar, District Jodhpur.
----Respondents
(359) S.B. Civil Writ Petition No. 1902/2025
Jethi Devi W/o Deva Ram, Aged About 70 Years, Sarpanch,
Gram Panchayat Meethi Beri, Tehsil Mokhada, District Barmer
(Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The District Collector, Barmer.
3. Sub-Divisional Officer, Gudamalani, District Barmer.
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4. Vikas Adhikari, Gram Panchayat Meethi Beri, Panchayat
Samiti Aadel, District Barmer.
----Respondents
(360) S.B. Civil Writ Petition No. 2387/2025
1. Sumer Singh S/o Prem Singh, Aged About 60 Years, R/o
Premsagar, Bhoongra, Jodhpur, Rajasthan.
2. Tej Singh S/o Prem Singh, Aged About 65 Years, R/o
202- Panwaron Ki Dhani, Bhoongra, Jodhpur, Rajasthan.
3. Ganga Singh S/o Prem Singh, Aged About 72 Years, R/o
Premsagar, Bhoongra, Jodhpur, Rajasthan.
4. Shiv Singh S/o Deep Singh, Aged About 72 Years, R/o
Premsagar, Jodhpur, Rajasthan.
5. Rawal Singh S/o Aam Singh, Aged About 23 Years, R/o
Premsagar, Bhoongra, Jodhpur, Rajasthan.
6. Bhawani Singh S/o Ganga Singh, Aged About 27 Years,
R/o Premsagar, Bhoongra, Jodhpur, Rajasthan.
7. Hathi Singh S/o Sumer Singh, Aged About 24 Years, R/o
Premsagar, Bhoongra, Jodhpur, Rajasthan.
8. Kan Singh S/o Ganga Singh, Aged About 36 Years, R/o
Premsagar, Jodhpur, Rajasthan.
9. Jaswant Singh S/o Ganga Singh, Aged About 43 Years,
R/o Gali No.7, Shikshak Colony, Chopasani School Ke
Samne, Jodhpur, Rajasthan.
10. Devi Singh S/o Khushala Singh, Aged About 52 Years,
R/o Premsagar, Bhoongra, Jodhpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur. (Raj.)
2. The District Collector, District Jodhpur (Raj.)
3. The Tehsildar, Shergarh, District - Jodhpur (Raj.)
4. The Gram Panchayat Gajesingh Nagar, Panchayat Samiti
Shergarh, District Jodhpur Through Its Sarpanch.
----Respondents
(361) S.B. Civil Writ Petition No. 2392/2025
1. Rajendra Singh S/o Anop Singh, Aged About 35 Years,
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R/o Bhoongra, Jodhpur, Rajasthan.
2. Gayad Singh Rathore S/o Gaje Singh, Aged About 66
Years, R/o Kamandar House, Rajendra Nagar, Gajesingh
Nagar, Gajesinghnagar, Jodhpur, Rajasthan.
3. Bhairu Singh Rathore S/o Balwant Singh Rathore, Aged
About 64 Years, R/o Rajendra Nagar, Bhoongra, Jodhpur,
Rajasthan.
4. Narpat Singh S/o Balwant Singh Rathore, Aged About 73
Years, R/o Rajendra Nagar, Bhoongra, Jodhpur,
Rajasthan.
5. Chain Singh S/o Gaje Singh, Aged About 61 Years, R/o
Rajendra Nagar, Bhoongra, Jodhpur, Rajasthan.
6. Samandar Singh S/o Narpat Singh, Aged About 39 Years,
R/o Rajendra Nagar, Bhoongra, Jodhpur, Rajasthan.
7. Ganpat Singh S/o Anop Singh, Aged About 39 Years, R/o
Rajendra Nagar, Bhoongra, Jodhpur, Rajasthan.
8. Omkaran Singh Rathore S/o Gayad Singh Rathore, Aged
About 42 Years, R/o Gajesingh Nagar, Bhoongra,
Jodhpur, Rajasthan.
9. Jai Pal Singh S/o Mangal Singh Rathore, Aged About 27
Years, R/o Sirlo Ka Bas, Bhoongra, Jodhpur, Rajasthan.
10. Chaina Ram S/o Hanumana Ram, Aged About 28 Years,
R/o Naiyo Ka Bas, Bhoongra, Jodhpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Revenue, Government Of Rajasthan, Jaipur. (Raj.)
2. The District Collector, District Jodhpur (Raj.)
3. The Tehsildar, Shergarh, District - Jodhpur (Raj.)
4. The Gram Panchayat Gajesingh Nagar, Panchayat Samiti
Shergarh, District Jodhpur Through Its Sarpanch.
----Respondents
(362) S.B. Civil Writ Petition No. 2467/2025
1. Abdul Gafoor S/o Mainde Khan, Aged About 50 Years,
R/o Jagriya, Mohra, Jodhpur, Mohri, Rajasthan-342301
2. Ram Singh S/o Mool Singh, Aged About 75 Years, R/o
95, Jagriya, Mohra, Jodhpur, Rajasthan-342301.
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3. Ikabal S/o Haneef Khan, Aged About 35 Years, R/o
Jagriya, Mohra, Po Mohri, District Jodhpur, Rajasthan-
342301.
4. Darbar Singh S/o Prem Singh, Aged About 48 Years, R/o
Phoji Ki Dhani, Jagriya, Bawri Kalla, Mohra, Jodhpur,
Rajasthan-342301.
5. Mohammad Yasin S/o Aam Din, Aged About 34 Years,
R/o Jagriya, Baori Kalan, Phalodi, Jodhpur, Rajasthan-
342301.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
2. The District Collector, Phalodi, Rajasthan.
3. The Sub Divisional Officer, Tehsil Phalodi, District Phalodi,
Rajasthan.
4. Tehsildar, Tehsil Phalodi, District Phalodi.
5. Sarpanch, Gram Panchayat Jagriya, Panchayat Samiti
Phalodi, District Phalodi.
----Respondents
(363) S.B. Civil Writ Petition No. 2476/2025
1. Dinesh Sharma S/o Shri Vijay Lal, Aged About 25 Years,
2. Amba Lal S/o Shri Govind Ram, Aged About 54 Years,
3. Vishana Ram S/o Shri Amba Lal, Aged About 31 Years,
4. Ram Chandra S/o Shri Sukha Ram, Aged About 69 Years,
5. Rawal Ram S/o Babulal, Aged About 32 Years,
6. Prakash Chandra S/o Baga Ram, Aged About 28 Years,
7. Mangi Lal S/o Purkha Ram, Aged About 58 Years,
8. Jasa Ram S/o Hari Ram, Aged About 71 Years,
9. Jagdish Prasad S/o Harji Ram, Aged About 59 Years,
10. Arjun S/o Vijay Lal, Aged About 32 Years,
11. Mahendra Sharma S/o Ram Chandra, Aged About 34
Years,
12. Rupa Ram S/o Jasa Ram, Aged About 33 Years,
All are Resident Of Village Jinjinyala Govinda, Gram
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Panchayat Jinjinyala Kalan, Panchayat Samiti Balesar,
District Jodhpur (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary, Revenue
Department (Group-1), Govt. Of Rajasthan, Secretariat,
Jaipur.
2. The Secretary, Rural Development And Panchayati Raj
Department, Secretariat, Jaipur.
3. The District Collector, Jodhpur.
4. Sub Division Officer, Balesar, District Jodhpur.
5. Tehsildar, Balesar, District Jodhpur.
6. Gram Panchayat, Jinjinyala Kalan, Panchayat Samiti
Balesar, District Jodhpur (Raj.), Through Its Village
Development Officer.
7. Bhanwar Lal S/o Shri Bhinya Ram, R/o Brahmano Ki
Dhaniya, Jinjinyala Govinda, Tehsil Balesar, District
Jodhpur.
----Respondents
(365) S.B. Civil Writ Petition No. 2715/2025
1. Jugata Ram S/o Shri Laxman Ram, Aged About 24 Years,
R/o Nimbali, Tehsil Sindhari, District Balotra (Raj.).
2. Aaidan Ram S/o Dharma Ram, Aged About 60 Years, R/o
Rabariyo Ka Bas Payla Khurd, Tehsil Sindhari, District
Balotra (Raj.).
3. Hari Ram S/o Dharma Ram, Aged About 59 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
4. Luna Ram S/o Sawal Ram, Aged About 36 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
5. Thana Ram S/o Jhaunjar Ram, Aged About 22 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
6. Laxman Ram S/o Raju Ram, Aged About 51 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
7. Maga Ram S/o Hari Ram, Aged About 30 Years, R/o
Rabariyo Ki Dhani, Nimbali, Tehsil Sindhari, District
Balotra (Raj.).
8. Joga Ram S/o Pehlad Ram, Aged About 20 Years, R/o
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Raiko Ki Dhani, Nimbali, Payla Khurd, Tehsil Sindhari,
District Balotra (Raj.).
9. Pahalad Ram S/o Virdha Ram, Aged About 49 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
10. Babu Ram S/o Fuaa Ram, Aged About 46 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
11. Kesha Ram S/o Tilla Ram, Aged About 50 Years, R/o
Godaro Ki Dhani, Nimbali, Tehsil Sindhari, District Balotra
(Raj.).
12. Bhura Ram S/o Tila Ram, Aged About 43 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
13. Achala Ram S/o Jetha Ram, Aged About 29 Years, R/o
Godaro Ki Dhani, Nimbali, Tehsil Sindhari, District Balotra
(Raj.).
14. Ghamanda Ram S/o Vagta Ram, Aged About 44 Years,
R/o Godaro Ki Dhani, Nimbali, Tehsil Sindhari, District
Balotra (Raj.).
15. Shrawan Ram S/o Jetha Ram, Aged About 23 Years, R/o
Nimbali, Tehsil Sindhari, District Balotra (Raj.).
16. Jetha Ram S/o Purkha Ram, Aged About 48 Years, R/o
Godaro Ki Dhani, Panyia Khurd, Tehsil Sindhari, District
Balotra (Raj.).
17. Sukhdev S/o Kesha Ram, Aged About 23 Years, R/o
Godaro Ki Dhani, Nimbali, Tehsil Sindhari, District Balotra
(Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat, Jaipur.
2. District Collector, Balotra.
3. Sub Divisional Officer, Balotra, Jodhpur.
4. Tehsildar, Sindhari, District Balotra.
5. Gram Panchayat Ramdevra, Panchayat Samiti Payla
Kalan, District Balotra Through Its Village Development
Officer.
----Respondents
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(366) S.B. Civil Writ Petition No. 2748/2025
1. Sumera Ram S/o Shri Sagta Ram, Aged About 38 Years,
Resident Of Balesar Durgawata, Tehsil Balesar District
Jodhpur.
2. Dalpat Singh S/o Shri Rewant Singh, Aged About 50
Years, Resident Of Devnagar, Tehsil Balesar, District
Jodhpur.
3. Ashok Kumar S/o Shri Bhinya Ram, Aged About 31
Years, Resident Of Devnagar, Tehsil Balesar, District
Jodhpur.
4. Raju Ram S/o Shri Ranchora Ram, Aged About 38 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
5. Madho Singh S/o Shri Khushal Singh, Aged About 55
Years, Resident Of Devnagar, Tehsil Balesar, District
Jodhpur.
6. Jeeya Ram S/o Shri Mehra Ram, Aged About 54 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
7. Paras Ram S/o Shri Mehra Ram, Aged About 51 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
8. Pepa Ram S/o Shri Mangna Ram, Aged About 42 Years,
Resident Of Balesar Durgawata, Tehsil Balesar District
Jodhpur.
9. Narpat Ram S/o Shri Mala Ram, Aged About 51 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
10. Jhumar Ram S/o Shri Surta Ram, Aged About 47 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
11. Nema Ram S/o Shri Mehra Ram, Aged About 71 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
12. Gunesha Ram S/o Shri Basta Ram, Aged About 83 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
13. Chetan Ram S/o Shri Moola Ram, Aged About 52 Years,
Resident Of Padejiro Ka Bera, Balesar Durgawata Tehsil
Balesar District Jodhpur.
14. Santosh Kumar S/o Shri Mangi Lal, Aged About 50 Years,
Resident Of Devnagar, Tehsil Balesar, District Jodhpur.
----Petitioners
Versus
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[2025:RJ-JD:9746] (31 of 41) [CW-3470/2025]
1. The State Of Rajasthan, Through Secretary, Department
Of Revenue (Gr. I), Government Of Rajasthan,
Secretariat, Jaipur.
2. Secretary, Department Of Rural Development And
Panchayati Raj, Government Of Rajasthan, Secretariat,
Jaipur.
3. Divisional Commissioner, Jodhpur.
4. District Collector (Land Record), Jodhpur Rural
5. Sub Divisional Officer Balesar, District Jodhpur.
6. Tehsildar (Revenue), Balesar, District Jodhpur.
7. Gram Panchayat Judiya, Panchayat Samiti Balesar,
District Jodhpur Through Sarpanch.
8. Laxman Singh, At Present Patwari, Patwar Halka Judiya
Tehsil Balesar District Jodhpur. At Present Patwar Halka
Doli, Tehsil Luni District Jodhpur.
----Respondents
(369) S.B. Civil Writ Petition No. 3100/2025
1. Ishwar Singh S/o Shri Gulab Singh, Aged About 40
Years, R/o Village Kubadiya, Tehsil Gadra Road, District
Barmer (Raj.).
2. Dan Singh S/o Shri Arjun Singh, Aged About 30 Years,
R/o Village Kubadiya, Tehsil Gadra Road, District Barmer
(Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of Revenue, Government Of Rajasthan,
Secretariat, Jaipur.
2. District Collector, Barmer.
3. Sub Divisional Officer, Gadra Road, Barmer.
4. Tehsildar, Gadra Road, District Barmer.
5. Gram Panchayat Girab, Panchayat Samiti Gadra Road,
District Barmer Through Its Village Development Officer,
Dist. Barmer.
----Respondents
(404) S.B. Civil Writ Petition No. 2722/2025
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Gunesha Ram S/o Shri Goma Ram, Aged About 50 Years,
Resident Of Village Sodho Ki Dhani Gram Panchayat Ratanpura
Tehsiol Gudamalani District Barmer
----Petitioner
Versus
1. State Of Rajasthan-State, Through Its Special
Government Secretary (Groutp-1 ) Department Of
Revenue , Govt. Rajasthan Jaipur
2. The Regisrar, Board Of Revenue Ajmer
3. The District Collector, Barmer
4. The Sub Divisional Magistrate, Gudamalani District
Barmer
5. The Tehsildar, Gudamalani District Barmer
----Respondents
(414) S.B. Civil Writ Petition No. 4089/2025
Omprakash S/o Samela Ram, Aged About 40 Years, R/o Gram
Loharwa, Tehsil Dhorimanna, District Barmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary Revenue
Department, Jaipur
2. District Collector, Barmer.
3. Sub-Divisional Magistrate, Division Dhorimanna District
Barmer.
4. Tehsildar Dhorimanna, District Barmer
5. Sarpanch, Gram Panchayat Loharwa, Panchayat Samiti
Dhorimanna, District Barmer.
----Respondents
(416) S.B. Civil Writ Petition No. 4409/2025
Ashok Kumar S/o Sh. Ramchandra, Aged About 38 Years,
Resident Of Janiyon Ki Basti, Tehsil Dhanau, District Barmer.
----Petitioner
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Versus
1. State Of Rajasthan, Through Its Special Government
Secretary (Group-1), Department Of Revenue, Govt.
Rajasthan, Jaipur.
2. The Registrar, Board Of Revenue, Ajmer.
3. The District Collector, Barmer.
4. The Sub Divisional Magistrate, Chauhtan, District
Barmer.
5. The Tehsildar Dhanau, District Barmer.
----Respondents
(429) S.B. Civil Writ Petition No. 4230/2025
1. Goga Ram S/o Keshra Ram Choudhary, Aged About 30
Years,R/o Ramaniyo Ki Dhani, Peepli Beri, District
Barmer, Rajasthan.
2. Ramesh S/o Hansa Ram, Aged About 27 Years, R/o
Laxmansingh Ki Dhani, Peepli Beri, District Barmer,
Rajasthan.
3. Rugnath Ram S/o Daluram Choudhary, Aged About 30
Years, R/o Ajitaram Ki Beri, Peepli Beri, District Barmer,
Rajasthan.
4. Deva Ra S/o Kheema Ram, Aged About 43 Years, R/o
Peepli Beri, District Barmer, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Special Secretary To
Government, Department Of Revenue (Group - I),
Government Of Rajasthan, Secretariat, Jaipur.
2. Secretary, Department Of Rural Development And
Panchayati Raj, Government Of Rajasthan, Secretariat,
Jaipur.
3. The Sub Divisional Officer, Sedwa, District Barmer.
4. The Tehsildar, Sedwa, District Barmer.
5. The District Collector, Barmer.
6. The Village Development Officer, Gram Panchayat
Bamadla, Tehsil Sedwa, District Barmer.
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7. The Gram Panchayat Bamadla, Panchayat Samiti Sedwa,
District Barmer Through Sarpanch.
----Respondents
For Petitioner(s) : Mr. D.L.R.Vyas.
Mr. DS Udawat
Mr. Sunil Beniwal
Mr. Ramavtar Singh
Mr. AR Godara
Mr. Ram Dayal
Mr.Mr. Shailendra Gwala
Mr.Ramesh Siyag
Mr. Sumer Singh Rathore
Mr.Shreyansh Mardia
Mr. Akshya Kumar Surana
Mr. Trilok Singh
Mr. RJ Punia
Mr. Ratish Bhagnagar
Ms. Laxmi Rathore
Mr. Rajesh Bhargava
Mr. Manohar Singh
Mr. Vipin Makkad
Mr. Kunal Upadhyay
Mr.Rishabh Tayal
For Respondent(s) : Mr. S.S.Ladrecha, AAG
Mr. Manish Patel.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment
REPORTABLE
18/02/2025
1. The present batch of writ petitions is being heard and
decided together as they arise out of common grievance. However,
for brevity, the facts of SBCWP No.3470/2025 are taken into
consideration for deciding the controversy in the present batch of
writ petitions.
2. So far as the writ petition No.3470/2025 is concerned, the
same has been filed for quashing the notification dated 20.1.2025
issued by the State Government for creation of new revenue
[2025:RJ-JD:9746] (35 of 41) [CW-3470/2025]
village "Gogaji Ki Jaal" in District Barmer. The other writ
petitions have been preferred challenging the similar notifications
and the proposals for creation of new villages sent by the
Panchayat Samities concerned in violation of Clause 4 of the
Circular dated 20.8.2009.
3. Briefly stated facts necessary to be noted in SBCWP
No.3470/2025 are that Vikas Adhikari of Goliya Jethmal Adel,
District Barmer sent a proposal for creation of new village "Gogaji
Ki Jaal" in Panchayat Samiti Aadel, District Barmer. The proposal
for the same was taken in the meeting held on 30.9.2024. The
proposal was accompanied by a "No Objection Certificate"
(hereinafter referred to as 'the NOC') issued by the Gram
Panchayat. The proposal received from the Gram Panchayat was
examined by the Tehsildar concerned by conducting a preliminary
inquiry and, thereafter, a report was submitted before the SDO,
Gudamalani. In the said report, the recommendation was made
for creation of the new village as proposed by the Tehsildar. When
the fact of creation of new village came to the knowledge of the
villagers, the villagers made a representation before the
competent authorities of the State Government alleging that the
said proposal was against the guidelines issued by the State
Government vide its circular dated 20.8.2009. However, the
State Government had issued notification on 20.1.2025 notifying
the creation of revenue village "Gogaji Ki Jaal" , hence, the
present writ petition has been filed.
4. Similarly, in other writ petitions, either the notification has
been issued or the proposal for creation of new villages are in the
[2025:RJ-JD:9746] (36 of 41) [CW-3470/2025]
pipeline and the representations had been made to the effect that
the creation of such villages is in violation of clause 4 of the
circular dated 20.8.2009.
5. Learned counsel for the petitioners submits that although the
State Government had the power to create new villages as per
Section 16 of the Rajasthan Land Revenue Act, 1956, but vide
circular dated 20.8.2009 certain guidelines have been issued for
creation of such villages. In the present case, clause 4 of the
guidelines has been violated as the name of the village is on a
deity of a particular caste. Similarly in other cases, notification
had been issued or the proposals for creation of the villages in the
name of some person, caste, sub-caste or religion had been sent
and, therefore, the same is in utter violation of clause 4 of the
circular dated 20.8.2009.
6. Learned counsel submits that the names of the newly
created villages cannot be named in violation of clause 4 of the
circular dated 20.8.2009. He submits that when in certain cases
the representation was made to the District Collector, Jodhpur, the
District Collector, Jodhpur examined the matter and issued
guidelines vide his order dated 10.2.2025 to name the villages in
consonance with the provisions mentioned in the circular dated
20.8.2009. On the same line, the Board of Revenue has also
issued an order dated 10.2.2025 addressed to Collector, Barmer.
7. Learned counsel further submits that similarly in other cases
where the notification has not been issued, the proposals are in
process giving names to the newly created revenue villages in
utter violation of clause 4 of the circular dated 20.8.2009. It is,
[2025:RJ-JD:9746] (37 of 41) [CW-3470/2025]
therefore, prayed that the notification dated 20.1.2025 and other
similar notifications and proposals for creation of new villages in
violation of clause 4 of the circular dated 20.8.2009 may be
quashed and set aside.
8. Per contra Mr. S.S. Ladrecha, learned Addl. Advocate General
appearing for the respondent-State submits before this Court that
clause no.4 of the circular dated 20.8.2009 has been amended by
the State Government by issuing the circular dated 17.2.2025. A
copy of the same is taken on record. Learned AAG submits that
the State Government also received a number of representations
and after re-examination of the entire matter, the State
Government has felt advised to modify/amend the
condition/clause 4 of the circular dated 20.8.2009 by issuing a
circular dated 17.2.2025. Learned AAG, in these circumstances,
very fairly submits that the Government is prepared to undertake
its exercise afresh for creation of the newly created revenue
villages in the light of circular dated 17.2.2025. He, therefore,
prays that the respondents may be given some more time to
undertake such exercise afresh.
9. I have considered the submissions made at the bar and gone
through the relevant record of the case including the circular
dated 17.02.2025 issued by the State Government amending
clause 4 of the Circular dated 20.08.2009.
10. Section 16 of the Rajasthan Land Revenue Act is reproduced
as under:
"16. Power to create, abolish or alter divisions
etc. - The State Government may be notification in the
[official Gazette]-
[2025:RJ-JD:9746] (38 of 41) [CW-3470/2025]
(a) create new or abolish existing [divisions] districts,
sub-divisions, tehsils and [subtehsils, villages], and
(b) alter the limits of any of them.
11. For brevity Clause 4 of the Circular dated 20.08.2009 reads
as under:
"नव न र जसव ग म पस वव कर समय उसक न म क पस व भ fHktok;k
ज य। न म क वनर रण कर समय यह सवनव ककय ज य कक ग म क न म
ककस वव , रम, ज व अथव उप ज व क आर र पर नह" ह#। जह $ क
समभव ह#, ग म क न म आम सहमव स पस वव ककय ज य। "
12. The amendment made in clause 4 of the Circular 20.08.2009
vide circular dated 17.02.2025 issued by the State Government
reads as under:-
अतः नवीन राजसव गाम घम घोोषघोषित करनकरने ककरने से संंबे संध मध ोषवविभाग ककरने प पररपत
द दिनाे संक 20.08.2009 ककरने बंबन दि द से संखखा-4 मध ननमनान स
द ार से संशम घोधन
ककखा जाता है:-
"प्रसताोषवत राजसव गाम ककरने नाम का चखन स ानीख गाम पे संचाखत
दवारा सवर्व सममनत सकरने ननिरर्वख पा पररत कर गाम सविभा का सहमनत
प्रसताव एवे सं गाम पे संचाखत कयत की अनापापतनत प्रमािर-पत नवीन गाम ककरने
प्रसताव मध आववशखक रूप सकरने से संलसंलगन प्रकरनेोषघोषित ककखा जावकरने। गाम का नाम
पव
ू र्व प्रचचललत ढााणिरखणियों ककरने नाम अन स
द ार/आमजन मध अभखसत
नाम/शहही दि (प्रमााणिरत दिसतावकरनेज कयत की प्रनत), महापदरूघोषि आद दि ककरने नाम पर
स ानीख जनविभावना कम घो धखान मध रखतकरने हदए प्रसतावनत ककखकरने जावध ।
ख ा से संविभव प्रसताोषवत गाम का नाम नाम वखापतात, धमर्व, जानत अ वा
उपजानत ककरने आधार पर नहहीे सं हम घो। गामणियों ककरने नाम का चखन करतकरने समख
इ स ंबात का धखान रखा जाना आववशखक है कक मूल तह सील मध उ सी
नाम का कम घोई गाम खा कसंबा आद दि न हम घो, ापतज स सकरने आमजन मध भाे संनत
कयत की ापतस नत उनपनन न हम घो।
बंबन दि द से संखखा 4 ककरने अनत पररात प पररपत द दिनाे संक 20.08.2009 मध
उललकरनेाणखत अनख मान दिदणनदण्ड खधावत रहध गकरने।"
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13. Section 16 of the Rajasthan Land Revenue Act gives power
to the State Government for creation of new villages in State of
Rajasthan while undertaking the exercise for creation of new
villages. For this purpose, the parameters/guidelines mentioned
in the circular dated 20.8.2009 are required to be adhered to by
the State Government.
14. As per the amended Clause 4, the parameters required for
giving the name to the newly created revenue village has been
mentioned. There are certain restrictions, which have been
imposed keeping in mind the ethos of democracy and larger public
interest. Although, this Court takes note of the fact that
amended clause 4 has been passed in liberalized form though the
sanctity of checks and balances have been mentioned.
15. Perusal of amended Clause 4 clearly shows that the State
Government has modified the earlier clause 4 of the circular dated
20.08.2009 vide its circular dated 17.02.2025 and Gram
Panchayats have now been directed to get a resolution passed by
majority in the Gram Sabha and that proposal is required to be
sent to the State Government. A bare reading of the provision
stated above shows that a newly created village should not be
named after any person, caste, sub-caste or religion and in the
present batch of writ petition it is named after a person, caste and
sub-caste. "Gogaji" is a local deity worshiped by a particular
community.
16. In the considered opinion of this Court, there is a purpose
and intention to incorporate clause 4 in the terms that no
particular person, caste, sub-caste or religion should be given
[2025:RJ-JD:9746] (40 of 41) [CW-3470/2025]
undue advantage disturbing the communal harmony in the
society.
17. As it has been noted that the proposal sent to the State
Government was in utter violation of circular dated 20.8.2009, the
Collector, Jodhpur vide his letter dated 10.2.2025 had taken note
of the same and issued guidelines for sending the proposal in
conformity with the condition/clause mentioned in circular dated
20.8.2009. On the similar line, the Board of Revenue has also
issued letter dated 10.2.2025 to District Collector, Barmer. The
State Government has also received some representations
wherein the same grievances were raised. Taking into
consideration all these facts, the State Government brought
amendment in circular dated 20.8.2009. Since the learned AAG
has already submitted before this Court that the State
Government has issued an amendment in clause 4 by circular
dated 17.2.2025, this Court is of the considered view that the
notification issued by the State Government dated 20.1.2025 is in
violation of clause 4 of the circular dated 20.8.2009. Similarly, all
such notifications akin to notification dated 20.1.2025 issued by
the State Government, which are subject matter in other writ
petitions filed before this Court are also dehors the provisions of
clause 4 of circular dated 20.8.2009.
18. In view of the discussion made above, the present writ
petition and the batch of writ petitions are disposed of by
quashing and setting aside the notification dated 20.1.2025 and
other similar notifications issued by the State Government. The
State Government is directed to initiate fresh process for creation
[2025:RJ-JD:9746] (41 of 41) [CW-3470/2025]
of new revenue villages adhering to the parameters/guidelines
mentioned in the circulars dated 20.8.2009 and 17.2.2025.
19. The directions issued hereinabove shall also be made
applicable for the cases in which the notification for creation of
new villages has not been issued and the same are in process.
20. The order passed by this Court will be made applicable only
qua the petitioners, who have approached this Court.
21. All the pending interlocutory applications as well as the stay
applications also stand disposed of accordingly.
22. Office is directed to keep photostat copy of this order in each
of the aforesaid writ petitions.
(VINIT KUMAR MATHUR),J
3-Anil Singh/-
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