Jaya Kumari vs State Of Rajasthan (2025:Rj-Jd:9065)
2025 Latest Caselaw 7326 Raj

Rajasthan High Court - Jodhpur

Jaya Kumari vs State Of Rajasthan (2025:Rj-Jd:9065) on 14 February, 2025

                                   [2025:RJ-JD:9065]

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                                JODHPUR
                                                 S.B. Civil Writ Petition No. 4033/2025
                                   Jaya Kumari W/o Hanuman Prasad, Aged About 42 Years,
                                   Bhambhiyo Ka Mohalla, Dabri, District Hanumangarh (Raj.).
                                                                                          ----Petitioner
                                                                  Versus
                                   1. State Of Rajasthan, Through The Secretary, Department Of
                                       Medical And Health, Government Secretariat, Jaipur,
                                       Rajasthan.
                                   2. Secretary,    Rural    Development       And   Panchayati      Raj
                                       Department, Government Secretariat, Jaipur Rajasthan.
                                   3. The Director (Non-Gazetted)-Cum- Additional Director
                                       (Admn.), Panchayati Raj (Medical) Department, Directorate
                                       Of Department And Medical, Health And Family Welfare
                                       Services, Rajasthan, Jaipur.
                                   4. The Chief Medical And Health Officer, Hanumangarh.
                                   5. The Block Chief Medical Officer, Block Bhadra, District
                                       Hanumangarh.
                                   6. The Medical Officer Incharge, Sub Health Center, Moujana,
                                       Block Bhadra, District Hanumangarh.
                                   7. Sonu Kaswan, Presently Posted As Anm At Sub Health Center
                                       Santpura, Block Sangaria, District Hanumangarh.
                                                                                      ----Respondents


                                   For Petitioner(s)            :    Mr. Manjeet Godara.
                                   For Respondent(s)            :    Mr. Mukesh Dave, AGC with
                                                                     Mr. Tanuj Jain & Mr. Vivek Sharma.


                                            HON'BLE MR. JUSTICE ARUN MONGA

Order 14/02/2025

1. Matter being similar as was in S.B. Civil Writ Petition

No.3804/2024 (Rajesh Sharma Vs. State of Rajasthan & Ors.), the

present petitions are also disposed of as per Appendix 'A' of

judgment, ibid. For detailed reasons / discussion, see order /

judgment dated 05.02.2025 passed therein.

2. Accordingly, impugned transfer order qua the petitioner is quashed with liberty to pass fresh orders.

3. All pending applications are disposed of accordingly.

(ARUN MONGA),J 18-Jitender-Sumit/-

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