Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Geetanjali College Of Nursing vs The State Of Rajasthan ...
2025 Latest Caselaw 6776 Raj

Citation : 2025 Latest Caselaw 6776 Raj
Judgement Date : 7 February, 2025

Rajasthan High Court - Jodhpur

Geetanjali College Of Nursing vs The State Of Rajasthan ... on 7 February, 2025

Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2025:RJ-JD:7852]                    (1 of 8)                        [CW-19138/2024]


      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 19138/2024

Mld College Of Nursing Education, Under Management Of Shri
Mishri    Lal   Dubey     Memorial       Sansthan,         Kekri,    Through    Its
Secretary Chandra Prakash Dubey S/o Mishri Lkal Dubey Aged
About 61 Years, Resident Of Master Colony Kekri Ajmer,
Rajasthan.
                                                                     ----Petitioner
                                    Versus
1.       State Of Rajasthan, Through Its Principal Secretary,
         Medical    And     Health        Department,            Government     Of
         Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2.       Rajasthan Nursing Council, Through Its Registrar, B-39,
         Sardar Patel Marg, C Scheme, Jaipur (Rajasthan).
3.       Rajasthan Private Nursing School College Federation, Lal
         Kothi, Jaipur Through Its President.
4.       Private    Physiotherapy,         Nursing         And      Para   Medical
         Institutions Society, Jodhpur, Through Its Registrar, Plot
         No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
5.       The    Social    Justice    And        Empowerment          Department,
         Through Its Secretary, Secretariat, Jaipur, Rajasthan.
                                                                 ----Respondents
                              Connected With
                S.B. Civil Writ Petition No. 15805/2022
Kota College Of Teacher Training, Abhaypur, Kethun-Sangod
Road, Tehsil Ladpura, District Kota, Run And Managed By Kota
Bal Vidhya Mandir Samiti Vpo Abhaypur, Kethun-Sangod Road,
Tehsil Ladpura, District Kota, Rajasthan Through Its Authorized
Signatory Sh. Purushottam Goyal Son Of Shri Sibbu Ram Aged
About 49 Years, Resident Of Mohan Nagar Hindaun City, Karauli,
Rajasthan.
                                                                     ----Petitioner
                                    Versus
1.       Union Of India, Through Director, Social Justice And
         Empower Department, Jaipur.
2.       Registrar, University Of Kota, Kota.


                     (Downloaded on 07/02/2025 at 11:54:46 PM)
 [2025:RJ-JD:7852]                       (2 of 8)                        [CW-19138/2024]


3.       Regional Director, Western Regional Committee, National
         Council For Teacher Education, G-10, Sector-11, Dwarka,
         New Delhi.
                                                                    ----Respondents
                    S.B. Civil Writ Petition No. 1164/2024
Navjeevan Shikshan Sansthan (Navjeevan College Of B.sc.
Nursing), Khuri Bari, Laxmangarh, Sikar, Rajasthan, Through Its
Secretary Shri Sunil Kumar S/o Shri Banwari Lal, Age 39 Years,
R/o Bhookron Ka Bas, Rashidpura, Sikar, Rajasthan.
                                                                        ----Petitioner
                                       Versus
1.       The    Rajasthan       Nursing        Council,       Jaipur    Through    Its
         Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2.       The Rajasthan University Of Health Science, Through Its
         Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
         Road, Jaipur.
3.       Social Justice And Empowerment Department, Through
         Its   Director,      G-3/1,        Ambedkar           Bhawan,        Rajmahal
         Residency Area, Jaipur.
4.       Private      Physiotherapy,          Nursing         And      Para    Medical
         Institutions Society, Branch Office, Jodhpur, Through Its
         Secretary, Plot No. 273, Subhash Nagar, Pal Road,
         Jodhpur, Rajasthan.
                                                                    ----Respondents
                    S.B. Civil Writ Petition No. 1659/2024
Cambridge School Of Nursing, Shivkar Road, Barmer Through
Chairman Joga Ram Jakhar Son Of Shri Khinya Ram, Age 42
Years, Resident Of Sanawara Tehsil And District Barmer.
                                                                        ----Petitioner
                                       Versus
1.       State Of Rajasthan, Through Its Principal Secretary,
         Medical       And     Health        Department             Government      Of
         Rajasthan, Secretariat, Jaipur (Rajasthan).
2.       The Director Cum Joint Secretory, The Social Justice And
         Empowerment Department, G3/1, Ambedkar Bhawan
         Near Civil Line Railway Crossing, Jaipur.
3.       Deputy       Secretary,       Medical       And      Health     Department


                        (Downloaded on 07/02/2025 at 11:54:46 PM)
 [2025:RJ-JD:7852]                          (3 of 8)                             [CW-19138/2024]


          (Group-Iii), Govt. Of Rajasthan, Jaipur.
4.        Rajasthan Nursing Council, Through Its Registrar, B-39,
          Sardar Patel, Marg, C-Scheme Jaipur (Rajasthan).
                                                                             ----Respondents
                    S.B. Civil Writ Petition No. 5402/2024
Geetanjali College Of Nursing, Borawar, Nagaur, Under The
Management Of Geetanjali Shikshan Sansthan , Borawar, Tehsil
Makrana, District - Nagaur Raj. Through Its Secretary Lal
Mohammed Khan Son Of Sh. Saraj Ahmed, Aged About 58 Years,
Deshwali Mohalla, Borawar, Tehsil Makrana, District Nagaur
(Raj.).
                                                                                ----Petitioner
                                          Versus
1.        The State Of Rajasthan, Through The Secretary To The
          Government,            Department            Of      Social          Justice    And
          Empowerment, Government Of Rajasthan, Secretariat,
          Jaipur.
2.        The     Additional         Director,        (Hostel      And         Scholarship),
          Department           Of     Social       Justice      And           Empowerment,
          Secretariat, Jaipur.
3.        Rajasthan Nursing Council, B-39, Sardar Patel Marg, C-
          Scheme, Jaipur, Through Its Registrar.
                                                                             ----Respondents
                    S.B. Civil Writ Petition No. 5721/2024
Geetanjali College Of Nursing, Borawar, Nagaur, Under The
Management Of Geetanjali Shikshan Sansthan, Borawar, Tehsil
Makrana,        District     Nagaur        Raj.,      Through          Its    Secretary   Lal
Mohammed Khan S/o Saraj Ahmed, Aged About 53 Years,
Deshwali Mohalla, Borawar, Tehsil Makrana, District Nagaur
(Raj.).
                                                                                ----Petitioner
                                          Versus
1.        The State Of Rajasthan, Through The Secretary To The
          Government,            Department            Of      Social          Justice    And
          Empowerment, Government Of Rajasthan, Secretariat,
          Jaipur.
2.        The Rajasthan University Of Health Science, Through Its
          Registrar, Kumbha Marg, Sector 18 Pratap Nagar, Tonk

                           (Downloaded on 07/02/2025 at 11:54:46 PM)
 [2025:RJ-JD:7852]                       (4 of 8)                        [CW-19138/2024]


         Road, Jaipur (Raj.)
3.       The    Additional        Director         (Hostel      And     Scholarship),
         Department         Of     Social      Justice       And      Empowerment,
         Secretariat, Jaipur.
4.       Rajasthan Nursing Council, B-39, Sardar Patel Marg, C-
         Scheme, Jaipur. Through Its Registrar.
                                                                     ----Respondents
                    S.B. Civil Writ Petition No. 5831/2024
Rajiv Nursing School Society (Bikana College Of B.sc. Nursing),
Y-151-152M          Surdarshna        Nagar,        Vallabh         Garden,    Bikaner
(Rajasthan), Through Its Representative Shri Sanjay Bhati S/o
Shri Abdul Gafar Bhati, Age - 50 Years, Resident Of 7- Gha-22,
Pawanpuri South Extension, Bikaner, Rajasthan.
                                                                        ----Petitioner
                                       Versus
1.       The    Rajasthan        Nursing       Council,       Jaipur    Through    Its
         Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2.       The Rajasthan University Of Health Science, Through Its
         Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
         Road, Jaipur.
3.       Social Justice And Empowerment Department, Through
         Its   Director,      G-3/1,        Ambedkar           Bhawan,        Rajmahal
         Residency Area, Jaipur.
                                                                     ----Respondents
                    S.B. Civil Writ Petition No. 6350/2024
Vivekanand Nursing College, Tigariya, Tehsil Chomu, District
Jaipur (Raj.), Under The Management Of Rameshwar Prasad
Memorial Shikshan Samiti, Through Its Secretary Meghraj Yadav
S/o Rameshwar Prasad Yadav, Aged About 44 Years, Resident Of
Shyamnagar Colony, Railway Station Road, Chomu, Jaipur
                                                                        ----Petitioner
                                       Versus
1.       The State Of Rajasthan, Through The Secretary To The
         Government,          Department            Of      Social     Justice    And
         Empowerment, Government Of Rajasthan, Secretariat,
         Jaipur.
2.       The    Additional        Director         (Hostel      And     Scholarship),


                        (Downloaded on 07/02/2025 at 11:54:46 PM)
 [2025:RJ-JD:7852]                    (5 of 8)                        [CW-19138/2024]


         Department        Of    Social     Justice       And      Empowerment,
         Secretariat, Jaipur.
3.       Rajasthan Nursing Council, B-39, Sardar Patel Marg, C
         Scheme, Jaipur, Through Its Registrar.
                                                                  ----Respondents
                S.B. Civil Writ Petition No. 13405/2024
Indira Education Institute Of Nursing, Through Its Director Dr.
Ram Sagar Nagar S/o Shri Mangilal Ji Nagar, Aged About 53
Years R/o 5-6, Opp. U.t.i. Community Centre, Sector 4, Hiran
Magari, District Udaipur, Rajasthan.
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through The Secretary, Medical And
         Health     (Group-Iii)        Department,               Government      Of
         Rajasthan, Secretariat, Jaipur.
2.       The    Social     Justice    And       Empowerment          Department,
         Through Its Secretary, Secretariat, Jaipur, Rajasthan.
3.       Rajasthan Nursing Council, Through Its Registrar B-39,
         Sardar Patel Marg, C-Scheme Jaipur, Rajasthan.
4.       Private    Physiotherapy,          Nursing        And      Para    Medical
         Institutions Society, Branch Office Jodhpur Through Its
         Secretary, Plot No. 273, Subhash Nagar, Pal Road,
         Jodhpur Rajasthan.
                                                                  ----Respondents
                S.B. Civil Writ Petition No. 17525/2024
Radha Krishna Nursing Education Institute, Bhilwara, Having Its
Registered Office At 842-C, Near Dev Narayan Temple, Subash
Nagar, Bhilwara, Rajasthan Through Its Director Arif Mohammad
Pathan S/o Shri Ameer Khan, Aged 43 Years, Residing At L 38,
Banera House, Gandhinagar, Mullatalai, Udaipur,rajasthan.
                                                                     ----Petitioner
                                     Versus
1.       The    Rajasthan       Nursing     Council,       Jaipur    Through    Its
         Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2.       Social Justice And Empowerment Department, Through
         Its   Director,     G-3/1,       Ambedkar          Bhawan,        Rajmahal
         Residency Area, Jaipur.


                     (Downloaded on 07/02/2025 at 11:54:46 PM)
 [2025:RJ-JD:7852]                       (6 of 8)                       [CW-19138/2024]


                                                                    ----Respondents


                S.B. Civil Writ Petition No. 19130/2024
Apex University (Apex School Of Nursing), Plot No. 5, Science
Tech City, Achrol Jaipur, Rajasthan, Through Its Deputy Registrar
Shri Rajendra Kumar Sharma S/o Shri Chouth Mal Sharma, Aged
About 48 Years R/o Plot No. 06-B, Jyoti Vihar, Manawas,
Mansarovar, Jaipur.
                                                                       ----Petitioner
                                       Versus
1.       State Of Rajasthan, Through Its Principal Secretary,
         Medical      And      Health        Department,            Government     Of
         Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2.       Rajasthan Nursing Council, Through Its Registrar, B-39,
         Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3.       Rajasthan Private Nursing School College Federation, Lal
         Kothi, Jaipur Through Its President.
4.       Private      Physiotherapy,          Nursing         And     Para    Medical
         Institutions Society, Jodhpur Through Its Secretary, Plot
         No. 273, Subhah Nagar, Pal Road, Jodhpur, Rajasthan.
5.       The    Social      Justice     And        Empowerment         Department,
         Through Its Secretary, Secretariat, Jaipur, Rajasthan.
                                                                    ----Respondents
                S.B. Civil Writ Petition No. 19980/2024
Public Rose Shiksha Samiti (D P M College Of Nursing), Halena
Road,     Sarsena,       Weir,     Bharatpur,         Rajasthan,       Through     Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
                                                                       ----Petitioner
                                       Versus
1.       State Of Rajasthan, Through Its Secretary, Social Justice
         And        Empowerment          Department,           Secretariat,     Jaipur
         Rajasthan.
2.       Rajasthan Nursing Council, Through Its Registrar, B-39,
         Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3.       Rajasthan       Private        Nursing        Schools       And      Colleges
         Federation, Through Its President, 357, Laxmi Nagar,


                        (Downloaded on 07/02/2025 at 11:54:46 PM)
 [2025:RJ-JD:7852]                       (7 of 8)                       [CW-19138/2024]


         Paota B Road, Jodhpur, Rajasthan - 342001.
                                                                    ----Respondents
                S.B. Civil Writ Petition No. 19983/2024
Public Rose Shiksha Samiti (Sanskar Bharti College Of Nursing),
Nh 21, Hantra Nadbai, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
                                                                       ----Petitioner
                                       Versus
1.       State Of Rajasthan, Through Its Secretary, Social Justice
         And        Empowerment          Department           Secretariat,    Jaipur,
         Rajasthan.
2.       Rajasthan Nursing Council, Through Its Registrar, B-39,
         Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3.       Rajasthan       Private        Nursing        Schools       And     Colleges
         Federation, Through Its President, 357, Laxmi Nagar,
         Paota B Road, Jodhpur, Rajasthan-342001.
                                                                    ----Respondents


For Petitioner(s)            :     Mr. Shreyansh Mardia, Mr. Love
                                   Sanwal, Mr. Sikander Khan
                                   Mr. Ankur Mathur, Mr. R.J. Punia
                                   Mr. Baljinder Singh Sandhu
                                   Mr. Surendra Kumar, Mr. Sikander
                                   Khan, Mr. Naved Khand Sindhi
                                   Mr. Rishabh Purohit
                                   Ms. Shaambhavi Bhansali Mardia
                                   Mr. M.A. Siddiqui
                                   Ms. Hena Aman Siddiqui
                                   Mr. Mayank Rajpuorhit
For Respondent(s)            :     Mr. Sangram Singh
                                   Mr. Mahendra Vishnoi
                                   Mr. Nitesh Mathur



         HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

07/02/2025

1. Learned counsel for the parties are in agreement that the

controversy involved in the present writ petitions is squarely

[2025:RJ-JD:7852] (8 of 8) [CW-19138/2024]

covered by the decision of a coordinate Bench of this Court at

Jaipur Bench in a bunch of writ petitions led by S.B. Civil Writ

Petition No.11841/2022 (Ganpati Keshyo Rai College of

Nursing V/s The State of Rajasthan & Ors.) and other

connected matters decided on 21.10.2022.

2. Learned counsel for the respondents submit that they will check

the eligibility of the petitioners-Institute while keeping into

consideration the aforementioned judgment.

3. For the self same reasons, the present writ petitions are

disposed of in terms of the order passed by the Jaipur Bench of

this Court in the case of Ganpati Keshyo Rai College of Nursing

(Supra). However, the eligibility of the admission of the students

shall be reckoned keeping in view the last date of admission fixed

by the respondents and also orders passed by this Court, if

applicable.

4. It is made clear that if any grievance remains, the petitioners-

Institute shall be at liberty to approach this Court again.

5. All pending applications also stand disposed of.

(VINIT KUMAR MATHUR),J 188-200/SanjayS/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter