Citation : 2025 Latest Caselaw 6775 Raj
Judgement Date : 7 February, 2025
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 19138/2024
Mld College Of Nursing Education, Under Management Of Shri
Mishri Lal Dubey Memorial Sansthan, Kekri, Through Its
Secretary Chandra Prakash Dubey S/o Mishri Lkal Dubey Aged
About 61 Years, Resident Of Master Colony Kekri Ajmer,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur, Through Its Registrar, Plot
No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.
5. The Social Justice And Empowerment Department,
Through Its Secretary, Secretariat, Jaipur, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 15805/2022
Kota College Of Teacher Training, Abhaypur, Kethun-Sangod
Road, Tehsil Ladpura, District Kota, Run And Managed By Kota
Bal Vidhya Mandir Samiti Vpo Abhaypur, Kethun-Sangod Road,
Tehsil Ladpura, District Kota, Rajasthan Through Its Authorized
Signatory Sh. Purushottam Goyal Son Of Shri Sibbu Ram Aged
About 49 Years, Resident Of Mohan Nagar Hindaun City, Karauli,
Rajasthan.
----Petitioner
Versus
1. Union Of India, Through Director, Social Justice And
Empower Department, Jaipur.
2. Registrar, University Of Kota, Kota.
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3. Regional Director, Western Regional Committee, National
Council For Teacher Education, G-10, Sector-11, Dwarka,
New Delhi.
----Respondents
S.B. Civil Writ Petition No. 1164/2024
Navjeevan Shikshan Sansthan (Navjeevan College Of B.sc.
Nursing), Khuri Bari, Laxmangarh, Sikar, Rajasthan, Through Its
Secretary Shri Sunil Kumar S/o Shri Banwari Lal, Age 39 Years,
R/o Bhookron Ka Bas, Rashidpura, Sikar, Rajasthan.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
3. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office, Jodhpur, Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 1659/2024
Cambridge School Of Nursing, Shivkar Road, Barmer Through
Chairman Joga Ram Jakhar Son Of Shri Khinya Ram, Age 42
Years, Resident Of Sanawara Tehsil And District Barmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department Government Of
Rajasthan, Secretariat, Jaipur (Rajasthan).
2. The Director Cum Joint Secretory, The Social Justice And
Empowerment Department, G3/1, Ambedkar Bhawan
Near Civil Line Railway Crossing, Jaipur.
3. Deputy Secretary, Medical And Health Department
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(Group-Iii), Govt. Of Rajasthan, Jaipur.
4. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel, Marg, C-Scheme Jaipur (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 5402/2024
Geetanjali College Of Nursing, Borawar, Nagaur, Under The
Management Of Geetanjali Shikshan Sansthan , Borawar, Tehsil
Makrana, District - Nagaur Raj. Through Its Secretary Lal
Mohammed Khan Son Of Sh. Saraj Ahmed, Aged About 58 Years,
Deshwali Mohalla, Borawar, Tehsil Makrana, District Nagaur
(Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary To The
Government, Department Of Social Justice And
Empowerment, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Additional Director, (Hostel And Scholarship),
Department Of Social Justice And Empowerment,
Secretariat, Jaipur.
3. Rajasthan Nursing Council, B-39, Sardar Patel Marg, C-
Scheme, Jaipur, Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 5721/2024
Geetanjali College Of Nursing, Borawar, Nagaur, Under The
Management Of Geetanjali Shikshan Sansthan, Borawar, Tehsil
Makrana, District Nagaur Raj., Through Its Secretary Lal
Mohammed Khan S/o Saraj Ahmed, Aged About 53 Years,
Deshwali Mohalla, Borawar, Tehsil Makrana, District Nagaur
(Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary To The
Government, Department Of Social Justice And
Empowerment, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector 18 Pratap Nagar, Tonk
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Road, Jaipur (Raj.)
3. The Additional Director (Hostel And Scholarship),
Department Of Social Justice And Empowerment,
Secretariat, Jaipur.
4. Rajasthan Nursing Council, B-39, Sardar Patel Marg, C-
Scheme, Jaipur. Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 5831/2024
Rajiv Nursing School Society (Bikana College Of B.sc. Nursing),
Y-151-152M Surdarshna Nagar, Vallabh Garden, Bikaner
(Rajasthan), Through Its Representative Shri Sanjay Bhati S/o
Shri Abdul Gafar Bhati, Age - 50 Years, Resident Of 7- Gha-22,
Pawanpuri South Extension, Bikaner, Rajasthan.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. The Rajasthan University Of Health Science, Through Its
Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk
Road, Jaipur.
3. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 6350/2024
Vivekanand Nursing College, Tigariya, Tehsil Chomu, District
Jaipur (Raj.), Under The Management Of Rameshwar Prasad
Memorial Shikshan Samiti, Through Its Secretary Meghraj Yadav
S/o Rameshwar Prasad Yadav, Aged About 44 Years, Resident Of
Shyamnagar Colony, Railway Station Road, Chomu, Jaipur
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary To The
Government, Department Of Social Justice And
Empowerment, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Additional Director (Hostel And Scholarship),
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Department Of Social Justice And Empowerment,
Secretariat, Jaipur.
3. Rajasthan Nursing Council, B-39, Sardar Patel Marg, C
Scheme, Jaipur, Through Its Registrar.
----Respondents
S.B. Civil Writ Petition No. 13405/2024
Indira Education Institute Of Nursing, Through Its Director Dr.
Ram Sagar Nagar S/o Shri Mangilal Ji Nagar, Aged About 53
Years R/o 5-6, Opp. U.t.i. Community Centre, Sector 4, Hiran
Magari, District Udaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Medical And
Health (Group-Iii) Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. The Social Justice And Empowerment Department,
Through Its Secretary, Secretariat, Jaipur, Rajasthan.
3. Rajasthan Nursing Council, Through Its Registrar B-39,
Sardar Patel Marg, C-Scheme Jaipur, Rajasthan.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Branch Office Jodhpur Through Its
Secretary, Plot No. 273, Subhash Nagar, Pal Road,
Jodhpur Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17525/2024
Radha Krishna Nursing Education Institute, Bhilwara, Having Its
Registered Office At 842-C, Near Dev Narayan Temple, Subash
Nagar, Bhilwara, Rajasthan Through Its Director Arif Mohammad
Pathan S/o Shri Ameer Khan, Aged 43 Years, Residing At L 38,
Banera House, Gandhinagar, Mullatalai, Udaipur,rajasthan.
----Petitioner
Versus
1. The Rajasthan Nursing Council, Jaipur Through Its
Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.
2. Social Justice And Empowerment Department, Through
Its Director, G-3/1, Ambedkar Bhawan, Rajmahal
Residency Area, Jaipur.
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----Respondents
S.B. Civil Writ Petition No. 19130/2024
Apex University (Apex School Of Nursing), Plot No. 5, Science
Tech City, Achrol Jaipur, Rajasthan, Through Its Deputy Registrar
Shri Rajendra Kumar Sharma S/o Shri Chouth Mal Sharma, Aged
About 48 Years R/o Plot No. 06-B, Jyoti Vihar, Manawas,
Mansarovar, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Government Of
Rajasthan, Government Secretariat, Jaipur (Rajasthan).
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing School College Federation, Lal
Kothi, Jaipur Through Its President.
4. Private Physiotherapy, Nursing And Para Medical
Institutions Society, Jodhpur Through Its Secretary, Plot
No. 273, Subhah Nagar, Pal Road, Jodhpur, Rajasthan.
5. The Social Justice And Empowerment Department,
Through Its Secretary, Secretariat, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 19980/2024
Public Rose Shiksha Samiti (D P M College Of Nursing), Halena
Road, Sarsena, Weir, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Social Justice
And Empowerment Department, Secretariat, Jaipur
Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President, 357, Laxmi Nagar,
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Paota B Road, Jodhpur, Rajasthan - 342001.
----Respondents
S.B. Civil Writ Petition No. 19983/2024
Public Rose Shiksha Samiti (Sanskar Bharti College Of Nursing),
Nh 21, Hantra Nadbai, Bharatpur, Rajasthan, Through Its
Secretary Shri Santosh Kumar S/o Shri Dwarika Prasad, Aged
About 37 Years.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Social Justice
And Empowerment Department Secretariat, Jaipur,
Rajasthan.
2. Rajasthan Nursing Council, Through Its Registrar, B-39,
Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).
3. Rajasthan Private Nursing Schools And Colleges
Federation, Through Its President, 357, Laxmi Nagar,
Paota B Road, Jodhpur, Rajasthan-342001.
----Respondents
For Petitioner(s) : Mr. Shreyansh Mardia, Mr. Love
Sanwal, Mr. Sikander Khan
Mr. Ankur Mathur, Mr. R.J. Punia
Mr. Baljinder Singh Sandhu
Mr. Surendra Kumar, Mr. Sikander
Khan, Mr. Naved Khand Sindhi
Mr. Rishabh Purohit
Ms. Shaambhavi Bhansali Mardia
Mr. M.A. Siddiqui
Ms. Hena Aman Siddiqui
Mr. Mayank Rajpuorhit
For Respondent(s) : Mr. Sangram Singh
Mr. Mahendra Vishnoi
Mr. Nitesh Mathur
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
07/02/2025
1. Learned counsel for the parties are in agreement that the
controversy involved in the present writ petitions is squarely
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covered by the decision of a coordinate Bench of this Court at
Jaipur Bench in a bunch of writ petitions led by S.B. Civil Writ
Petition No.11841/2022 (Ganpati Keshyo Rai College of
Nursing V/s The State of Rajasthan & Ors.) and other
connected matters decided on 21.10.2022.
2. Learned counsel for the respondents submit that they will check
the eligibility of the petitioners-Institute while keeping into
consideration the aforementioned judgment.
3. For the self same reasons, the present writ petitions are
disposed of in terms of the order passed by the Jaipur Bench of
this Court in the case of Ganpati Keshyo Rai College of Nursing
(Supra). However, the eligibility of the admission of the students
shall be reckoned keeping in view the last date of admission fixed
by the respondents and also orders passed by this Court, if
applicable.
4. It is made clear that if any grievance remains, the petitioners-
Institute shall be at liberty to approach this Court again.
5. All pending applications also stand disposed of.
(VINIT KUMAR MATHUR),J 188-200/SanjayS/-
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