Rajasthan High Court - Jodhpur
Dr. Priyanka Tolambiya vs The State Of Rajasthan ... on 22 August, 2025
Author: Rekha Borana
Bench: Rekha Borana
[2025:RJ-JD:37707]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15993/2025
1. Dr. Priyanka Tolambiya D/o Shri Mangilal Tolambiya, W/o
Akhilesh Kumar Gothwal, Aged About 41 Years, R/o C/o
Shri Subhash Gothwal, Gopalpura Colony, Near Jain Petrol
Pump, Ajmer Road, Kekri District Ajmer, Rajasthan.
Presently Working As Guest Faculty (Botany) (Vidhya
Sambal) In Govt. Pg College, Kekri District Ajmer.
2. Neelam D/o Shri Balveer Singh, W/o Dr. Puroshottam
Jharotiya, Aged About 31 Years, R/o C/o Kailash Chandra
Jharotiya Vinayak Nagar, Iic Bank Wali Gali, Kekri District
Ajmer Presently Working As Guest Faulty (Chemistri)
(Vidhya Sambal) In Govt. Pg College, Kekri District Ajmer.
3. Jayant S/o Guljari Lal, Aged About 28 Years, R/o Village
Gadli, Post Chuli Bagarian District Falenabad (Haryana)
Presently Working As Guest Faculty (Geography) In
Vidhya Sambal Scheme In Govt. Pg College Kekri District
Ajmer.
4. Dr. Shankari Kumari Meena D/o Udaji Meena, Aged About
29 Years, R/o Aamlawa, Post Jodhpur Khurd, Tehsil
Jhallara, District Salumbar Presently Working As Gurst
Faculty (Sociology) In Vidhya Sambal (Sarada) Scheme In
Govt. College Semari District Salumbar.
5. Dr. Prateek Kalasua S/o Balchand Kalasua, Aged About 31
Years, R/o Masaro Ki Obari, Tehsil Rishabhdev, District
Udaipur, Presently Working As Guest Faculty (History) In
Vidhya Sambal Scheme In Govt. College Semari (Sarada)
District Salumbar.
6. Ganesh Lal Patel S/o Poojaji Patel, Aged About 38 Years,
R/o Village Dhakarda, Post Sagtada, Tehsil Sarada District
Salumbar, Presently Working As Guest Faculty (Sanskrit)
In Vidhya Sambal Scheme In Govt. College Semari
(Sarada) District Salumbar.
7. Minal Tripathi W/o Navneet Tripathi, Aged About 44 Years,
R/o 304, Anatsen Apartment, Kota Bawari, Behind Hotel
Rajkamal Internationa, Bhuwana District Udaipur
Presently Working As Guest Faculty (Home Science) In
Vidhya Sambal Scheme In Govt. College Sayara District
Udaipur.
8. Dr. Santosh Kumari W/o Pradeep Kumar, Aged About 38
Years, R/o Kari, District Jhunjhunu Presently Working As
Guest Faculty (Chemistry) In Vidhya Sambal Scheme In
Radheshyam R. Morarka Govt. College Nawalgarh District
Jhunjhunu.
9. Dr. Prinyanka Chahar D/o Mahendra Chahar, Aged About
34 Years, R/o Jatawas, Ward No.3, Bagar, District
Jhunjhunu Presently Working As Guest Faculty (Hindi) In
Vidhya Sambal Scheme In Shri Lal Bahadur Shastri Govt.
College Kotputli District Kotputli- Behror.
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[2025:RJ-JD:37707] (2 of 4) [CW-15993/2025]
10. Kailash Chandra Bunkar S/o Shri Gehri Lal, Aged About
36 Years, R/o Sadlo Ka Kheda, Lawa, Sadargarh, District
Rajsamand Presently Working As Guest Faculty (Political
Science) In Vidhya Sambal Scheme In Shri Heeralal
Devpura Govt. College Amet District Rajsamand.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary, Higher
Education, Secretariat, Government Of Rajasthan, Jaipur.
2. The Commissioner, College Education, Block 4, Shiksha
Sankul, Jln Marg, Jaipur, Rajasthan.
3. The Principal Secretary, Finance Department, Government
Of Rajasthan, 1St Floor, Main Building, Government
Secretariat, Jaipur, Rajasthan.
4. Govt. Pg College, Kekri District Ajmer.
5. The Principal, Govt. College, Semari (Sarada) District
Salumbar.
6. The Principal, Govt. College, Sayara District Udaipur.
7. Principal, Radheshyam R. Morarka Govt. College
Nawalgarh District Jhunjhunu.
8. Principal, Shri Lal Bahadur Shastri Govt. College Kotputli
District Kotputli- Behror
9. Principal, Shri Heeralal Devpura Govt. College Amet
District Rajsamand
----Respondents
For Petitioner(s) : Mr. Gajendra Singh Shekhawat for
Mr. Rakesh Kumar Saini
For Respondent(s) : Ms. Lata Ladrecha and
Ms. Nikita Marothi for
Mr. S.S. Ladrecha, AAG
HON'BLE MS. JUSTICE REKHA BORANA
Order
22/08/2025
1. The present petition has been filed laying a challenge to
advertisements dated 02.07.2025 and 03.07.2025 for the
recruitment of Guest Faculties.
2. At the very inception, counsel for the petitioners submits
that the issue rests covered by the judgment passed by a
[2025:RJ-JD:37707] (3 of 4) [CW-15993/2025]
Co-ordinate Bench of this Court at Jaipur in Ram Chaturvedi &
Ors. Vs. State of Rajasthan & Ors.; S.B. Civil Writ Petition
No.1474/2023 (decided on 28.08.2023).
3. The judgment of Ram Chaturvedi (supra) was further
assailed by the respondents before the Division Bench of this
Court at Jaipur by way of a special appeal being D.B. Special
Appeal Writ No.903/2023; State of Rajasthan Vs. Ram
Chaturvedi and other connected matters wherein vide order
dated 17.10.2024, following interim order was passed:
"After hearing learned counsel for the parties, we are inclined
to stay the effect and operation of the direction contained in
Para11 of the impugned order only to the extent that the
benefit of re-engagement by preferential treatment will not be
available to those who were earlier discontinued as Guest
Faculty and were not working as Guest Faculty when the
occasion arise for re-engagement and that this preferential
treatment would be available only in the matter of engagement
of Guest Faculty in the Institution wherein they have been
engaged and actually working and not in any other Institution.
Rest of directions will remain operative."
4. Learned counsel appearing for the respondents is not in a
position to refute the above submissions.
5. In view of the above ratio, the present writ petition is
disposed of with a permission to the petitioners to file
applications to participate in the fresh recruitment process sought
to be initiated vide the aforesaid advertisements.
6. On the said applications being filed, the respondents shall be
under an obligation to consider the candidature of the petitioners,
keeping into consideration their appointment as Guest Faculties in
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the previous session and further, the guidelines as issued in Ram
Chaturvedi (supra).
7. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J
22-Devanshi/-
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