Rajasthan High Court - Jodhpur
Jagat Singh Rathore vs State Of Rajasthan (2025:Rj-Jd:35259) on 8 August, 2025
Author: Nupur Bhati
Bench: Nupur Bhati
[2025:RJ-JD:35259]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15259/2025
1. Jagat Singh Rathore S/o Pratap Singh Rathore, Aged
About 41 Years, R/o Near Thakur Ji Temple, Village
Mandiyani, Post Dhal, Tehsil Nasirabad, District Ajmer.
2. Rajendra Kumar Choubisa S/o Kanhaiya Lal Choubisa,
Aged About 48 Years, R/o Neemri, Post Chargadiya, Tehsil
Bhinder, District Udaipur.
3. Kailash Chandra Garg S/o Banshi Lal, Aged About 45
Years, R/o Village Kharda, Tehsil Rohat, District Pali.
4. Jethoo Singh S/o Udai Singh, Aged About 40 Years, R/o
Vpo Ketu Kallan, Tehsil Sekhala, District Jodhpur.
5. Madanlal Meena S/o Chhoga Ram, Aged About 41 Years,
R/o Kailash Nagar, Rani Road, Birami, Tehsil Sumerpur,
District Pali.
6. Kamlesh Bai Meena D/o Heera Lal Meena W/o Vikram
Singh Meena, Aged About 34 Years, R/o Vpo Ukeri, Tehsil
Reni, Distrit Alwar.
7. Chhitar Khan Sankhala S/o Subhan Ali, Aged About 45
Years, R/o Miya Magri, Bar, District Pali.
8. Arun Kumar Choubisa S/o Chhagan Lal, Aged About 48
Years, R/o 176, Murlidhar Ji Ki Gali, Neemri, District
Udaipur.
9. Girdhari Ram S/o Bhera Ram, Aged About 49 Years, R/o
Legha Ka Bas, Vpo Bher, Tehsil Khinwsar, District Nagaur.
10. Manju Bera D/o Bala Ram Bera W/o Hansraj Ghotiya,
Aged About 42 Years, R/o Adarsh Nagar, Deedwana,
District Deedwana-Kuchaman.
11. Paras D/o Bhanwar Lal Inaniyan W/o Mukesh Sinwar,
Aged About 37 Years, R/o Jochena, Post Jayal, District
Nagaur.
12. Champalal Rao S/o Sohanlal Rao,, Aged About 42 Years,
R/o 275, Kishan Chhatravas, Karni Colony, Nagaur,
District Nagaur.
13. Gorkharam S/o Jetharam, Aged About 42 Years, R/o
Berathal Kalan, Tehsil Khinwsar, District Nagaur.
14. Parasa Ram S/o Sona Ram, Aged About 37 Years, R/o Vpo
Hanuman Sagar Khatora, Tehsil Khinwsar, District Nagaur.
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15. Sharda Rar D/o Ram Lal W/o Puna Ram Jakhar, Aged
About 37 Years, R/o Vpo Pabusar, Tehsil Khinwsar, District
Nagaur.
16. Babu Lal Devra S/o Mota Ram, Aged About 43 Years, R/o
6-D-95, G.d. Memorial College, Kudi Bhagtasni, Jodhpur.
17. Hari Singh S/o Himmat Singh, Aged About 45 Years, R/o
Vpo Somesar, Tehsil Shergarh, District Jodhpur.
18. Jaswant Singh S/o Nen Singh, Aged About 37 Years, R/o
Rajputo Ki Dhaniya, Vpo Jethaniya, Tehsil Setrawa,
District Jodhpur.
19. Raghunath Singh Yadav S/o Naval Singh Yadav, Aged
About 47 Years, R/o Padawali Kalan, Tehsil Gogunda,
District Udaipur.
20. Pap Singh Rathore S/o Chain Singh Rathore, Aged About
40 Years, R/o 1471, Rughji Ki Dhaniya, Vpo Khiyasariya,
Tehsil Setrawa, District Jodhpur.
21. Sohan Lal Meghwal S/o Udai Lal Meghwal, Aged About 38
Years, R/o Chamanpura, Tehsil Lasadiya, District Udaipur.
22. Prem Prakash Pandar S/o Ram Dhan, Aged About 49
Years, R/o Vpo Bodid Kalan, Tehsil Jayal, District Nagaur.
23. Ashok Kumar Soni S/o Satya Narayan Soni, Aged About
39 Years, R/o Sonaro Ka Bas, Village Kod, Tehsil Riya
Badi, District Nagaur.
24. Prakash Puri S/o Ganesh Puri, Aged About 39 Years, R/o
69, Kango Was, Pindwara, District Sirohi.
25. Rajesh Kumar Meena S/o Hari Kishan Meena, Aged About
35 Years, R/o Sahibabad, Hirnoti, Pada, District Alwar.
26. Bheru Singh S/o Nahar Singh, Aged About 41 Years, R/o
119, Rajputo Ki Dhani, Gumanpura, District Jodhpur.
27. Kishan Singh S/o Chandra Singh, Aged About 48 Years,
R/o Rajputo Ka Mohalla, Dechu, Tehsil Shergarh, District
Phalodi.
28. Rameshwar Lal S/o Dhanna Ram, Aged About 48 Years,
R/o Vpo Dotina, Tehsil Jayal, District Nagaur.
29. Jitendra Kumar S/o Jawan Mal, Aged About 42 Years, R/o
Near Hinglaj Mata Mandir, Behind Topkhana, Tehsil District
Jalore.
30. Suresh Kohja S/o Radhakishan, Aged About 43 Years, R/o
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Jato Ka Bas, Paldi Jodha, District Nagaur.
31. Abdul Samad S/o Abdul Salam, Aged About 50 Years, R/o
Maliyo Ki Dhani, Near Ice Factory, Makrana, District
Nagaur.
32. Roop Chand S/o Hari Ram, Aged About 41 Years, R/o
Bass Rupasar, Tausar, District Nagaur.
33. Salim Khan S/o Nizam Khan, Aged About 47 Years, R/o
Village Khunkhuna, Tehsil Deedwana, District Nagaur.
34. Komal W/o Vikas Kumar Davathia, Aged About 33 Years,
R/o Vpo Kari, District Jhunjhunu.
35. Bharti Gupta W/o Naveen Kumar Gupta, Aged About 32
Years, R/o 140, Tara Nagar A, Jhotwara, Jaipur.
36. Roshan Lal Meena S/o Gopal Lal Meena, Aged About 32
Years, R/o Village Bhavpura, Dhani Badgoti, Via Bassi,
Tehsil Jamwaramgarh, District Jaipur.
37. Indraj Kumar Meena S/o Ram Singh Meena, Aged About
32 Years, R/o Vilalge Daulatpura, Jahadoo, Post
Bhanokhar, District Alwar.
38. Sunita Dadhich W/o Vinod Kumar Sharma, Aged About 48
Years, R/o Nayasar, District Jhunjhunu.
39. Deshraj Meena S/o Harikishan Meena, Aged About 32
Years, R/o 27, Itoli Mandir Ke Pass, Bahadurpur, District
Alwar.
40. Karna Ram Meghwal S/o Tulsa Ram, Aged About 52 Years,
R/o Meghwalo Ka Bas, Vada, District Jalore.
41. Kamlesh Chandra Patidar S/o Daya Lal Patidar, Aged
About 40 Years, Awalpura, Post Jhadas, Tehsil Arthuna,
District Banswara.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Rural Development And Panchayati Raj
(Panchayati Raj), Government Of Rajasthan, Jaipur,
Rajasthan.
2. Additional Commissioner, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur.
3. District Programme Coordinator And District Collector,
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Jodhpur, Rajasthan.
4. Chief Executive Officer, Zila Parishad Jodhpur, Rajasthan.
5. Development Officer, Panchayat Samiti Shekhala, District
Jodhpur, Rajasthan.
6. Development Officer, Panchayat Samiti Bapini, District
Jodhpur, Rajasthan.
7. Development Officer, Panchayat Samiti Shergarh, District
Jodhpur, Rajasthan.
8. Development Officer, Panchayat Samiti Dechu, District
Jodhpur (Now Phalodi), Rajasthan.
9. Development Officer, Panchayat Samiti Bhopalgarh,
District Jodhpur, Rajasthan.
10. Development Officer, Panchayat Samiti Lohawat, District
Jodhpur (Now Phalodi), Rajasthan.
----Respondents
For Petitioner(s) : Mr. Pawan Singh
HON'BLE DR. JUSTICE NUPUR BHATI
Order
08/08/2025
1. Petition herein arises, inter alia, out of the inaction on the
part of the respondents in not according the correct service and
notional benefits to the petitioners.
2. Learned counsel for the petitioners at the outset submits that
qua the aforesaid grievance, the petitioners may be granted
liberty to file a fresh representation before the competent
authority and the same be decided by passing appropriate
administrative orders, in accordance with law.
3. Learned counsel for the petitioners also relies on
order/judgment in Nand Kishore Sharma & Ors. v. The State
of Rajasthan & Ors.: S.B. Civil Writ Petition
[2025:RJ-JD:35259] (5 of 5) [CW-15259/2025]
No.12109/2018, decided on 18.07.2018 at Jaipur Bench and
submits that the respondents may be directed to consider the
representation of the petitioners in light of the aforesaid
judgment.
4. Request seems to be fair.
5. Given the nature of order which is being passed, no
prejudice would be caused to the respondents and, therefore, the
requirement of issuance of notice is dispensed with as no return is
required to be filed by them.
6. In the aforesaid premise, the writ petition is disposed of with
a liberty to the petitioners to file a fresh representation, which
shall be gone into by the competent authority and appropriate
administrative order shall be passed in accordance with law.
7. Needless to say that the competent authority shall go
through the judgment relied upon by learned counsel for the
petitioners as mentioned hereinabove and apply its independent
mind on the applicability of the same before passing any order.
8. Needful be done as expeditiously as possible.
(DR.NUPUR BHATI),J
surabhii/225-
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