Harikishan Joshi vs Gulam Qadar (2025:Rj-Jd:34462)
2025 Latest Caselaw 4268 Raj

Rajasthan High Court - Jodhpur

Harikishan Joshi vs Gulam Qadar (2025:Rj-Jd:34462) on 5 August, 2025

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

                                   [2025:RJ-JD:34462]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                              JODHPUR
                                               S.B. Civil Writ Petition No. 12658/2025

                                   Harikishan Joshi S/o Shri Bhalla Ram Joshi, Aged About 82
                                   Years, Resident Of Village Chhattargarh, District- Bikaner (Raj.).
                                                                                         ----Petitioner
                                                                 Versus
                                   1.     Gulam Qadar S/o Gulann Kha, Resident Of Village
                                          Chhatargarh, District- Bikaner (Raj.).
                                   2.     Gram Panchyat Chhattargarh, Through Sarpanch, Gram
                                          Panchyat Chhattargarh, Panchyat Samiti Pungal, District-
                                          Bikaner.
                                                                                     ----Respondents


                                   For Petitioner(s)             :     Mr. Deen Dayal Chitlangi
                                   For Respondent(s)             :


                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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