Rajasthan High Court - Jodhpur
Prem Prakash Joshi vs State Of Rajasthan (2025:Rj-Jd:38510) on 28 August, 2025
Author: Nupur Bhati
Bench: Nupur Bhati
[2025:RJ-JD:38510]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 16234/2025
1. Prem Prakash Joshi S/o Tejmal Joshi, Aged About 51
Years, R/o Ward No.16, Shivpuri, Near Ved Bhawan,
Phalodi, District Phalodi.
2. Prakash Kumar Soni S/o Laxmi Narayan Soni, Aged About
43 Years, R/o Behind Apno Nagar Shine Hotel, Ward No.4,
Ratangarh Road, District Churu.
3. Jai Prakash Nehra S/o Gopal Ram, Aged About 41 Years,
R/o Plot No.c-171, Sector No.4, Near Fci Godown, Sainik
Basti, Churu.
4. Kishan Singh S/o Kulwant Singh, Aged About 39 Years, R/
o Ward No.24, 24 As-B, Tehsil Gharsana, District Sri
Ganganagar.
5. Tarun Dev Charan S/o Bihari Singh, Aged About 44 Years,
R/o Singodari, Tehsil Laxmangarh, District Sikar.
6. Deshraj Regar S/o Hardev Ram, Aged About 42 Years, R/
o Maharam Ji Ki Jhopadiya, Vpo Rampura, Tehsil Asind,
District Bhilwara.
7. Sunil Kumar Choudhary S/o Shish Ram, Aged About 39
Years, R/o Vpo Doshi, Tehsil Khetri, District Jhunjhunu.
8. Jyoti D/o Laxman Ram, W/o Pharsaram, Aged About 37
Years, R/o Khileriyon Ki Dhani, Shree Surpura, Tehsil Bap,
District Jodhpur.
9. Shubha Karan Parihar S/o Padama Ram Parihar, Aged
About 39 Years, R/o Ward No.04, Vpo Punrasar, Tehsil
Dungargarh, District Bikaner.
10. Vinod Kumar S/o Nand Ram, Aged About 39 Years, R/o
Village 27 Ps (Likhmewala), Tehsil Raisinghnagar, District
Sri Ganganagar.
11. Narendra Kumar S/o Hansraj, Aged About 31 Years, R/o
Ward No.10, Vpo Kishanpura Dikhnad, Tehsil And District
Hanumangarh.
12. Poonam Kumari D/o Harish Chander, W/o Rajesh Kumar,
Aged About 31 Years, R/o Vpo Dheerwas, Tehsil
Taranagar, District Churu.
13. Rakesh Kumar Meena S/o Kailash Chand Meena, Aged
About 34 Years, R/o Village Patan Ka Bas, Tehsil Raini,
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[2025:RJ-JD:38510] (2 of 4) [CW-16234/2025]
District Alwar.
14. Pintu Ram Meena S/o Banwari Lal Meena, Aged About 31
Years, R/o Near Pani Ki Thanki, Vpo Nithari, Tehsil
Malkhera, District Alwar.
15. Chandrashekhar Meena S/o Late Shri Sita Ram Meena,
Aged About 32 Years, R/o Village Kharad, Post Bhawani,
Tehsil Andhi, District Jaipur.
16. Ramesh Chandra Meena S/o Prabhu Dayal Meena, Aged
About 53 Years, R/o Village Ghoomana, Tehsil Sikrai,
District Dausa.
17. Tulsi Ram Meena S/o Ram Khiladi Meena, Aged About 30
Years, R/o Vpo Bilona Kalan, Tehsil Lalshot, District
Dausa.
18. Jitendra Kumar Meena S/o Narain Lal Meena, Aged About
33 Years, R/o Village Khedla Gadali, Post Hadiya, Tehsil
Mahawa, District Dausa.
19. Vijay Singh Meena S/o Ram Kishan Meena, Aged About
32 Years, R/o Vpo Rajkot, Tehsil Deoli, District Tonk.
20. Saroj Kumari Harijan D/o Mala Ram Harijan, W/o
Ramniwas, Aged About 31 Years, R/o House No.240,
Ward No.9, Ghangala, Siwani, District Bhiwani (Haryana).
Second Address- Village Morthal, Tehsil Taranagar, District
Churu.
21. Mohan Singh S/o Dharm Singh, Aged About 32 Years, R/o
Village And Post Luhasa, Tehsil Nadbai, District Bharatpur.
22. Anita Kumari D/o Kailash Chandra, W/o Udaya Singh,
Aged About 33 Years, R/o Ward No.05, Bakhtawarpura,
District Jhunjhunu.
23. Mangi Lal Meena S/o Sukhdev Meena, Aged About 34
Years, R/o Piplad Ka Rasta, Aaloli, District Ajmer.
24. Dharmendra Singh Meena S/o Guteri Meena, Aged About
33 Years, R/o Vpo Muhari, Tehsil Weir, District Bharatpur.
25. Naresh Chandra S/o Dataram, Aged About 37 Years, R/o
Pipal Ka Bas, Post Sonasar, Tehsil Malsisar, District
Jhunjhunu.
26. Ram Chander S/o Jagdish Chander, Aged About 41 Years,
R/o Ward No.09, Chak 30 As(B), Vpo 10 K.d., Rawala,
Tehsil Gharsana, District Sri Ganganagar.
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[2025:RJ-JD:38510] (3 of 4) [CW-16234/2025]
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Rural Development And Panchayati Raj
(Panchayati Raj), Government Of Rajasthan, Jaipur,
Rajasthan.
2. Additional Commissioner, Rural Development And
Panchayati Raj Department, Government Of Rajasthan,
Jaipur.
3. District Programme Coordinator And District Collector,
Jodhpur, Rajasthan.
4. Chief Executive Officer, Zila Parishad Jodhpur, Rajasthan.
5. Development Officer, Panchayat Samiti Bap, District
Jodhpur (Now Phalodi), Rajasthan.
----Respondents
For Petitioner(s) : Mr. Pawan Singh
HON'BLE DR. JUSTICE NUPUR BHATI
Order
28/08/2025
1. Petition herein arises, inter alia, out of the inaction on the
part of the respondents in not according the correct service and
notional benefits to the petitioners.
2. Learned counsel for the petitioners at the outset submits that
qua the aforesaid grievance, the petitioners may be granted
liberty to file a fresh representation before the competent
authority and the same be decided by passing appropriate
administrative orders, in accordance with law.
3. Learned counsel for the petitioners also relies on
order/judgment in Nand Kishore Sharma & Ors. v. The State
of Rajasthan & Ors.: S.B. Civil Writ Petition
[2025:RJ-JD:38510] (4 of 4) [CW-16234/2025]
No.12109/2018, decided on 18.07.2018 at Jaipur Bench and
submits that the respondents may be directed to consider the
representation of the petitioners in light of the aforesaid
judgment.
4. Request seems to be fair.
5. Given the nature of order which is being passed, no
prejudice would be caused to the respondents and, therefore, the
requirement of issuance of notice is dispensed with as no return is
required to be filed by them.
6. In the aforesaid premise, the writ petition is disposed of with
a liberty to the petitioners to file a fresh representation, which
shall be gone into by the competent authority and appropriate
administrative order shall be passed in accordance with law.
7. Needless to say that the competent authority shall go
through the judgment relied upon by learned counsel for the
petitioners as mentioned hereinabove and apply its independent
mind on the applicability of the same before passing any order.
8. Needful be done as expeditiously as possible.
(DR. NUPUR BHATI),J
surabhii/96-
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