Rajasthan High Court - Jodhpur
Vijendra Singh Chahar vs State Of Rajasthan (2024:Rj-Jd:37259) on 6 September, 2024
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2024:RJ-JD:37259]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S.B. Civil Writ Petition No. 8604/2024
Prof. S. Karan Institute Of Veterinary, Mukundgarh Jhunjhunu
Being Run By Society Prof. S. Karan Shiksyha Samiti,
Mukundgarh Mandi, Jhunjhunu Through Its Secretary Raman
Kumar S/o Shubhkaran Muknadgarh, Aged About 50 Years, R/o
Mukundgarh, Jhunjhunu.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan, Pashudhan
Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Science, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
Connected With
(2) S.B. Civil Writ Petition No. 8625/2024
Smt. Ramkumari Veterinary College, Mukundgarh Mandi,
Jhunjhunu, Rajasthan Being Run And Managed By Prof. S. Karan
Shiksha Samiti, Jhunjhunu Through Its Secretary Raman Kumar
S/o Shubhkaran, Aged About 51 Years, R/o Mukundgarh Mandi,
Jhunjhunu
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Ayurveda, Yoga And Naturopathy, Unani Siddha And
Homeopathy (Ayush), Rajasthan, Secretariat, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
[2024:RJ-JD:37259] (2 of 42) [CW-8604/2024]
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(3) S.B. Civil Writ Petition No. 8648/2024
Shekhawati Veterinay Institute, R/o Behind Circuit House, Jaipur
Road, Sikar Under The Management Of Gurukul Shikshan
Sansthan, Behind Circuit House, Jaipur Road, Sikar, Rajasthan
Through Its Secretary Snehlata W/o Ranjeet Singh, Aged 42
Years, R/o House No B 5, Todi Nagar, Sikar Po Sikar, District
Sikar.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan, Pashudhan
Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciecnes,
Bikaner Through Its Registrar.
3. Office Of Coordinater, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Science, Bikaner.
4. Office Of Controller Of Examintion, Through Controller,
Rajasthan University Of Veterinary And Animal Science,
Bikaner.
----Respondents
(4) S.B. Civil Writ Petition No. 8649/2024
Salasar Balaji Veterinary Institute, Behind Circuit House Jaipur
Road Sikar Under The Maanagement Of Gurukul Shikashn
Sansthan, Behind Circuit House, Jaipur Road, Sikar, Rajasthan
Through Its Secretary Snehlata W/o Ranjeet Singh, Aged 42
Years, R/o House No. B-5, Todi Nagar, Sikar, Po Sikar, District
Sikar.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan, Pashudhan
Bhawan, Tonk Road, Jaipur.
2. Rajasthan Inversity Of Veterinary And Animal Sciences,
[2024:RJ-JD:37259] (3 of 42) [CW-8604/2024]
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Officer Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(5) S.B. Civil Writ Petition No. 12603/2024
1. Pramod S/o Shanti Lal, Aged About 18 Years, Vpo
Bhagwan Deidas, Tehsil Nohar, District Hanumangarh.
2. Vikram Kumar S/o Ramniwas, Aged About 21 Years, Chak
Deidaspur, Tehsil Nohar, District Hanumangarh.
3. Lal Chand Jakhar S/o Om Prakash Jakhar, Aged About 22
Years, Mehrasar Upadiyan, Tehsil Sardar Sahar, District
Churu.
4. Abhishek S/o Rajendra Kumar, Aged About 19 Years,
Gorkhana, Tehsil Nohar, District Hanumangarh.
5. Dharm Dev S/o Dharmpal, Aged About 19 Years, Sawai
Chhani, Tehsil Bhadra, District Hanumangarh.
6. Sunil Kumar S/o Shrawan Samota, Aged About 19 Years,
Jigasari Bari, Tehsil Bhadra, District Hanumangarh.
7. Arvind S/o Surendra Kumar, Aged About 18 Years, Nehra
Wali, Tehsil Rawatsar, District Hanumangarh.
8. Mahesh S/o Ram Singh, Aged About 20 Years, Munsari,
Tehsil Bhadra, District Hanumangarh.
9. Vikram Singh S/o Leeladhar, Aged About 19 Years, Gheu,
Tehsil Bhadra District Hanumangarh.
10. Ajay S/o Om Prakash, Aged About 19 Years, Bheerani,
Tehsil Bhadra District Hanumangarh.
11. Ravinder Singh S/o Pratap Singh, Aged About 22 Years,
Vpo Dhigarla, Tehsil Rajgarh District Churu.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
[2024:RJ-JD:37259] (4 of 42) [CW-8604/2024]
Animal Sciences, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Sardar Vallabh Bhai Patel Animal Husbandry College,
Bhadra (Hanumangarh).
----Respondents
(6) S.B. Civil Writ Petition No. 12754/2024
1. Dinesh S/o Bala Ram, Aged About 18 Years, R/o Baytu
Bhimji, Barmer.
2. Hansraj Singh S/o Ganpat Singh, Aged About 18 Years, R/
o Ambedkar Colony, Barmer.
3. Pradeep S/o Deva Ram, Aged About 19 Years, R/o
Khetawas Gala Beri, Barmer.
4. Chena Ram S/o Moda Ram, Aged About 19 Years, R/o
Kehroni Sarno Ka Talla, Koshlu, Tehsil Sindhari District
Barmer.
5. Padma Ram S/o Dau Ram, Aged About 18 Years, R/o
Maldeta, Gida, Barmer.
6. Arvind Daukiya S/o Thakra Ram Daukiya, Aged About 18
Years, R/o Bhanpura, Setrau, Tehsil Ramsar, District
Barmer.
7. Manga Ram S/o Arjun Ram, Aged About 19 Years, R/o
Mehlu, Tehsil Dhorimana, District Barmer.
8. Prem Kumar S/o Nand Kumar, Aged About 19 Years, R/o
Ishramo Ka Tall, Bhimda, Barmer.
9. Ramniwas S/o Mohan Lal, Aged About 23 Years, R/o
Sedwa, Barmer.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
[2024:RJ-JD:37259] (5 of 42) [CW-8604/2024]
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Cambridge Nursing Institute Of Veterinary Science,
Barmer.
----Respondents
(7) S.B. Civil Writ Petition No. 14357/2024
1. Manish Kumar Yadav S/o Satish Kumar, Aged About 20
Years, Kharkhada, Tehsil Behroad, District Kotputli
Behroad.
2. Amit Kumar S/o Rohitas, Aged About 18 Years, Hatundi,
Tehsil Mundawar, District Khairthal Tijara.
3. Anjali Yadav D/o Karan Singh, Aged About 18 Years,
Gadhi Gandhi Nagar, Tehsil Mundawar District Khairthal-
Tijara.
4. Chirag Sharma S/o Radheshyam, Aged About 18 Years,
Jhajharpur, Tehsil Mundawar, District Khairthal- Tijara.
5. Divyansh Kumar S/o Bharat Singh, Aged About 20 Years,
Badli Ki Dhani, Tehsil Mundawar, District Khairthal- Tijara.
6. Manish Kumar S/o Jitendra Kumar, Aged About 18 Years,
Baskripal Nagar, Tehsil Kishangarh, District Khairthal-
Tijara.
7. Mohit Yadav S/o Lal Chand Yadav, Aged About 18 Years,
Padmada Kalla, Tehsil Mundawar, District Khairthal-
Tijara.
8. Rinku Yadav S/o Hanuman Singh Yadav, Aged About 29
Years, Bhiwada Ki Dhani, Pipli, Tehsil Mundawar, District
Khairthal- Tijara.
9. Swati Verma D/o Bhupendra Kumar, Aged About 18 Years,
Bhupseda, Tehsil Bansur, District Kotputli Behroad.
10. Tejpal S/o Hari Singh, Aged About 20 Years, Bijwar
Chouhan, Tehsil Mundawar, District Khairthal- Tijara.
11. Urvashi D/o Pala Ram, Aged About 18 Years, 10 Kpd, 22
Rjd Rawla, Shri Ganganagar.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
[2024:RJ-JD:37259] (6 of 42) [CW-8604/2024]
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Sati Jabde Veterinary Compounder Training Institute,
Tatarpur, Kherthal- Tijara.
----Respondents
(8) S.B. Civil Writ Petition No. 14364/2024
1. Lokesh Sharma S/o Bhanwar Lal Sharma, Aged About 21
Years, Kalabad Ki Dhani, Toll Tax Ward No.98, Jaipur
Grater, Jaipur.
2. Ajay Kumar Sharma S/o Hanuman Sahay Sharma, Aged
About 18 Years, 01 Sidhi Nagar, Vatika Road, Kallwala,
Sanganer, Jaipur.
3. Mahipal Karel S/o Parma Ram, Aged About 24 Years,
Karelo Ka Bas, Ward No.10 Modriya, Banwarla, Degana,
Nagaur.
4. Manoj Kumar Sharma S/o Surendra Kumar Sharma, Aged
About 21 Years, Ward No.30, Shiv Colony, Guda Road,
Bandi Kui.
5. Nasir Husain S/o Mohammad Husain Khan, Aged About
19 Years, Village Suhava Tehsil Byawar, District Ajmer.
6. Ankit Verma S/o Ramavtar Verma, Aged About 18 Years,
Dodariya Tehsil Piplu District Tonk.
7. Jaswant Kumar Mali S/o Prahlad Kumar Mali, Aged About
18 Years, 146, Veer Hanuman Gali, Rampura, Sirohi.
8. Vikas Bairwa S/o Roshan Lal Bairwa, Aged About 20
Years, Narvariya, Rampura Unti, Sanganer, Jaipur.
9. Revti Raman S/o Prem Chand Saini, Aged About 18 Years,
101, Near Balaji Ki Bagechi, Shri Ram Nagar, Phulera,
Jaipur.
10. Siya Ram Meena S/o Ram Lal Meena, Aged About 19
Years, Gordhanpura Dahlod, Niwai, District Tonk.
11. Dinesh Sain S/o Ram Kishor Sain, Aged About 18 Years,
Dungari Kalla, Malpura District Tonk.
[2024:RJ-JD:37259] (7 of 42) [CW-8604/2024]
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Rajiv Gandhi Memorial College Of Animal Husbandry,
Jaipur.
----Respondents
(9) S.B. Civil Writ Petition No. 14366/2024
1. Vijendra Singh Chahar S/o Meer Singh Chahar, Aged
About 29 Years, R/o Pichanwa, Tehsil Surajgarh, District
Jhunjhunu.
2. Ankit Kumar S/o Kailash Gurjar, Aged About 19 Years, R/o
Thirpali Chhoti, Tehsil Rajgarh, District Churu.
3. Ankit Kumar S/o Vijay Singh, Aged About 20 Years, R/o
Charawas, Tehsil Khetri, District Jhunjhunu.
4. Ankit Kumar S/o Vijendra Singh, Aged About 19 Years, R/
o Farat, Tehsil Surajgarh, District Jhunjhunu.
5. Devesh Verma S/o Sanjay Verma, Aged About 21 Years,
R/o Ambedkar Colony, Pilani, Jhunjhunu.
6. Neetu Choudhary D/o Ranjeet Singh, Aged About 24
Years, R/o Bhapar, Tehsil Pilani, District Jhunjhunu.
7. Pooja Kumari D/o Sanjay Kumar, Aged About 22 Years, R/
o Dudi Dhudhwa, Tehsil Pilani, District Jhunjhunu.
8. Rahul S/o Naurang Lal, Aged About 20 Years, R/o
Doomoli Khurd, Tehsil Buhana, District Jhunjhunu.
9. Rahul Kumar Meena S/o Bhupendra Kumar Meena, Aged
About 19 Years, R/o Dhandhariya, Tehsil Chidawa,
Jhunjhunu.
10. Rohit S/o Babu Lal, Aged About 18 Years, R/o Farat Tehsil
Surajgarh, Jhunjhunu.
11. Sachin Sangwan S/o Ajit Singh, Aged About 22 Years, R/o
[2024:RJ-JD:37259] (8 of 42) [CW-8604/2024]
Hariom Nagar, Niwari Marg, Niwaru, Jaipur.
12. Sube Singh S/o Kanhi Ram, Aged About 25 Years, R/o
Thirpali Chhoti, Tehsil Rajgarh, Churu.
13. Vivek S/o Surendar Singh, Aged About 20 Years, R/o
Balan, Tehsil Rajgarh, Churu.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Adarsh Pilani College Of Animal Husbandry, Pilani,
Jhunjhunu.
----Respondents
(10) S.B. Civil Writ Petition No. 14385/2024
1. Kamalesh Kumar Jat S/o Mohan Lal Jat, Aged About 23
Years, R/o Patelo Ki Dhani, Anantpura, Tehsil Kishangarh,
Jaipur.
2. Kamlesh Kumar Ranwa S/o Shrawan Kumar Ranwa, Aged
About 22 Years, R/o Bamboriya Ki Dhani, Mokhampura,
Jaipur.
3. Sunil Singh Rawat S/o Kailash Singh Rawat, Aged About
20 Years, R/o Bichhudara, Tehsil Badnor, Bhilwara.
4. Gajanand Kumawat S/o Chuni Lal Kumawat, Aged About
20 Years, R/o Bagwano Ki Dhani, Jobner, Tehsil Phuler,
Jaipur.
5. Rahul Kumar Luhach S/o Rameshwar Lal, Aged About 22
Years, R/o Bhinvpura, Nawa, District Didwana, Kuchaman.
6. Prakash Jangu S/o Nanu Ram Jangu, Aged About 18
Years, R/o Sagar Ki Dhani, Hingoniya, Jobner, Jaipur.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
[2024:RJ-JD:37259] (9 of 42) [CW-8604/2024]
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Shivam College Of Animal Husbandry Jobner, Jaipur
Through Principal.
----Respondents
(11) S.B. Civil Writ Petition No. 14391/2024
1. Praveen Kumar Meena S/o Gaja Ram Meena, Aged About
22 Years, R/o Ramdev Colony Jalore, District - Jalore.
2. Ashok Kumar S/o Meva Ram, Aged About 20 Years, R/o
Village Santru Kuda, Teh-Raniwara, District - Jalore.
3. Deepa Ram S/o Ganesh Ram, Aged About 22 Years, R/o
Village Kareli, Teh - Reodar, District - Sirohi, (Raj.).
4. Deepak Suthar S/o Hastimal, Aged About 22 Years, R/o
Village Thawla Teh - Ahore, District - Jalore.
5. Deva Ram S/o Bhola Ram, Aged About 21 Years, R/o
Village Rebariyo Ka Vas, Sagaliya, Teh - Seoganj, District
- Pali.
6. Dhanvender Pratap Singh S/o Tej Singh Nathwat, Aged
About 18 Years, R/o Village Panchmukhi Colony, Tharoli,
District - Tonk.
7. Dinesh Kumar S/o Heera Ram, Aged About 23 Years, R/o
Village Bhalni, Teh - Bagora, District - Jalore (Raj.).
8. Heera Ram S/o Sona Ram, Aged About 20 Years, R/o
Village Ankhol, Jodhawas Teh - Chitalwana, District Jalore.
9. Krishana Ranawat D/o Sharwan Singh, Aged About 18
Years, R/o Village Rajputo Ka Was, Jadri, Teh - Bali,
District - Pali.
10. Mahesh Dan Charan S/o Bhanwar Dan, Aged About 22
Years, R/o Village Patumbri, Teh - Pindwara, District -
Sirohi.
11. Milapchand S/o Badra Ram, Aged About 21 Years, R/o
Village Jakhal, Teh - Sanchore, District - Jalore, (Raj.).
[2024:RJ-JD:37259] (10 of 42) [CW-8604/2024]
12. Mukesh Kumar S/o Parkha Ram, Aged About 24 Years, R/
o Village Lunho, Teh - Reodar, District - Sirohi.
13. Praveen Kumar S/o Kana Ram, Aged About 24 Years, R/o
Village Malwara, Teh - Chitalwana, District - Jalore.
14. Ramchandra Saran S/o Mohan Ram, Aged About 28
Years, R/o Village Kantiya, Teh - Khinvsar, District -
Nagaur.
15. Sandeep Kumar S/o Ramu Ram, Aged About 23 Years, R/
o Village Chawa, District - Barmer.
16. Subhash Bishnoi S/o Pukhraj, Aged About 24 Years, R/o
Village Dungarwa, Teh - Bagora, District - Jalore.
17. Sujan Singh S/o Anop Singh, Aged About 25 Years, R/o
Village Rajikavas, Teh - Jaswantpura, District - Jalore.
18. Vikash S/o Kishana Ram, Aged About 19 Years, R/o
Village Vada Naya, Teh - Bagora, District - Jalore.
19. Vimla D/o Bhoora Ram, Aged About 29 Years, R/o Village
Balana, Teh - Sanchore, District - Jalore.
20. Vinod Kumar S/o Vagata Ram, Aged About 20 Years, R/o
Village Chatwara, Teh - Raniwara, District - Jalore.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Jawan Singh Memorial Veterinary And Animal Husbandry
College, Bhinmal (Jalore).
----Respondents
(12) S.B. Civil Writ Petition No. 14349/2024
1. Virendra Changal S/o Sharwan Ram, Aged About 18
Years, R/o Didiya Khurd, Nagaur.
[2024:RJ-JD:37259] (11 of 42) [CW-8604/2024]
2. Mukesh S/o Kewal Ram, Aged About 20 Years, R/o
Nayagaon, Nagaur.
3. Nikita Choudhary D/o Ajay Pal Choudhary, Aged About
18 Years, R/o Ward No. 16, Kuchera, Nagaur.
4. Narendra Singh S/o Devi Singh, Aged About 18 Years,
R/o Lalawas, Nagaur.
5. Darsan Sevak S/o Manoj Sharma, Aged About 19 Years,
R/o Ward No. 12, Pokaran, Jaisalmer.
6. Suresh Gehlot S/o Dharma Ram, Aged About 23 Years,
R/o Jagannathpura, Rohisi, Nagaur.
7. Mangla Ram S/o Poora Ram, Aged About 19 Years, R/o
Morya Nagar, Untwaliya, Jodhpur.
8. Bhagwana Ram S/o Ganesh Ram, Aged About 18 Years,
R/o Nandiya, Jalore.
9. Mangi Lal S/o Jagmal Ram, Aged About 20 Years, R/o
Lekhita, Tehsil Osian District Jodhpur.
10. Prem Prakash S/o Lalji, Aged About 21 Years,
Kesharpura, Banswara.
11. Kalpna S/o Mohan Ram, Aged About 18 Years, R/o
Sanwareej, District Phalodi.
12. Veeram Dev Choudhary S/o Taja Ram, Aged About 18
Years, R/o Khariya Talla, Barmer.
13. Himanshu S/o Sumer Singh, Aged About 18 Years, R/o
Baori Khurd, District Jodhpur.
14. Ram Chandra S/o Hanumana Ram, Aged About 18
Years, R/o Harlaya, Osian, Jodhpur.
15. Ramswroop S/o Gopi Lal, Aged About 18 Years, R/o
Sonalpura, Raneri, Tehsil Bap District Jodhpur.
16. Gautam Panga S/o Surja Ram, Aged About 20 Years, R/
o Rarod, Jodhpur.
17. Kishan Puri Gosai S/o Rug Puri, Aged About 21 Years, R/
o Khinchan District Jodhpur.
18. Rakesh Jakhar S/o Moti Ram, Aged About 21 Years, R/o
Shri Ram Colony, Nagaur.
19. Jaypal Singh S/o Parbat Singh, Aged About 20 Years, R/
o Deldar, Abu Road, Sirohi.
20. Mukesh Kumar S/o Shivji Ram Choudhary, Aged About
[2024:RJ-JD:37259] (12 of 42) [CW-8604/2024]
21 Years, R/o Mandiyawad Khurd, Ajmer.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Diamond Institute Of Veterinary Sciences, Phalodi.
----Respondents
(13) S.B. Civil Writ Petition No. 14578/2024
1. Sunil Bidiyasar S/o Budhi Prakash, Aged About 18 Years,
R/o Nimbi Jodha, Tehsil Ladnu, Nagaur.
2. Rakesh Kumar Saran S/o Lal Chand Saran, Aged About
19 Years, R/o Kagasar, Tehsil Loonkaransar, Bikaner.
3. Rajveer Singh S/o Jagdish Singh, Aged About 27 Years,
R/o Amar Singh Pura, Bikaner.
4. Abhishek S/o Virma Ram, Aged About 21 Years, R/o
Godaro Ki Dhani, Jalipa Agore, Barmer.
5. Amit Jangid S/o Puranmal Jangid, Aged About 19 Years,
R/o Depalsar, District Churu.
6. Rakesh Kumar S/o Jhila Ram, Aged About 23 Years, R/o
Buchawas, Tehsil Taranagar, Churu.
7. Teja Ram Jhuriya S/o Swaroopa Ram Jhuriya, Aged
About 19 Years, R/o Mundra, Churu.
8. Dinesh Kumar S/o Nemichand, Aged About 19 Years, R/
o Acharyo Ka Mohalla, Ward No. 2, Fatehpur, Sikar.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
[2024:RJ-JD:37259] (13 of 42) [CW-8604/2024]
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Shri Abhay Animal Husbandry College, Bikaner.
----Respondents
(14) S.B. Civil Writ Petition No. 14598/2024
1. Rahul Meena S/o Mohan Lal Meena, Aged About 22
Years, Rad Ki Dhani, Mundiyavas, Tehsil Danta Ramgarh,
Sikar.
2. Rajnish Meena S/o Rajendra Meena, Aged About 24
Years, Bandiyavas, Tehsil And District Sikar.
3. Naveen S/o Sukhdev Prasad, Aged About 21 Years,
Bhadadar, Tehsil And District Sikar.
4. Raju Rathor S/o Ladu Lal, Aged About 23 Years, Jai
Nagar Bengu, Chittorgarh.
5. Narendra Khichar S/o Mohan Lal Khichar, Aged About 21
Years, Dujod, Sikar.
6. Ashish Kumar S/o Basant Singh, Aged About 21 Years,
Jher Obla, Tehsil Anand Puri Banswara.
7. Kamlesh Pargi S/o Shanker Lal, Aged About 21 Years,
Jher Obla, Tehsil Anand Puri Banswara.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Alliance Shikshan And Anusandhan Sansthan,
Gokulpura, Sikar Through Its Secretary.
[2024:RJ-JD:37259] (14 of 42) [CW-8604/2024]
----Respondents
(15) S.B. Civil Writ Petition No. 14347/2024
1. Saurabh Singh S/o Jaydev Singh, Aged About 19 Years,
R/o 22 Girdharpur, Murvara, Sevar, District Bharatpur.
2. Arti D/o Ram Prasad, Aged About 18 Years, R/o Village
Noorpur Ghusyari, Bharatpur.
3. Chandra Shekhar S/o Suresh Kumar, Aged About 20
Years, R/o Sultana, Tehsil Chidawa District Jhunjhunun.
4. Chotu S/o Deshraj, Aged About 18 Years, R/o Birabai,
Sunari, Tehsil And District Bharatpur.
5. Neetesh Kumar S/o Ram Kumar, Aged About 18 Years,
R/o Village Etamada, Chantoli, District Bharatpur.
6. Gauri Sharma D/o Bhartendu Upadhyay, Aged About 19
Years, R/o Uchchain District Bharatpur.
7. Jay Prakash S/o Tej Singh, Aged About 18 Years, Jatoli
Rathbhan, Sevar, Bharatpur.
8. Vinit Prasad S/o Rajendra Prasad, Aged About 19 Years,
R/o Mehandi Bagh, Moti Mahal Ke Pass, Bharatpur.
9. Kaushal Raj S/o Huka Ninama, Aged About 19 Years, R/
o Village Sangva, Sajjangarh, District Banswara.
10. Manish S/o Devki Nandan, Aged About 18 Years, R/o
Nagla Sawai Ram, Kumher Bharatpur.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Sir Chhotu Ram, L.s.a. Training Institute, Bharatpur.
----Respondents
[2024:RJ-JD:37259] (15 of 42) [CW-8604/2024]
(16) S.B. Civil Writ Petition No. 14447/2024
Shri S.l. Jangu Institute Of Veterinary Science, Jodhpur Being
Run By Society Shri Balaji Education Society, Bilara, Jodhpur
Through Its Secretary Daya Ram Jangu S/o Sh. Shankar Lal
Jangu, Aged About 52 Years, R/o Bhavi, Tehsil Bilara, District
Jodhpur
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(17) S.B. Civil Writ Petition No. 14469/2024
1. Ashok Kumar S/o Mal Chand Bhargav, Aged About 22
Years, R/o Ward No. 13 Sahava, Churu, Rajasthan.
2. Manoj Kumar S/o Bhuriya Ram, Aged About 31 Years, R/
o Guru Nanak Basti Gali No. 8, Shri Ganga Nagar.
3. Vijay Pal S/o Banwari Lal, Aged About 18 Years, R/o
Maler, Tehsil Suratgarh, District Ganga Nagar.
4. Anju D/o Shiv Prakash, Aged About 20 Years, R/o Ward
No. 14, 9-Blw, 31 Mod, Hanumangarh.
5. Jitendra Kumar Meena S/o Narayan Lal Meena, Aged
About 29 Years, R/o Pandwa District Pratapgarh.
6. Nirbhay S/o Dalip Kumar, Aged About 20 Years, R/o
Ward No. 14, 8 Llb, Lalgarh, Sri Ganga Nagar.
7. Vishvajeet Mahar S/o Daya Ram, Aged About 19 Years,
R/o Ward No. 14, 8 Blw Dhani, 31 Mod, Hanumangarh.
[2024:RJ-JD:37259] (16 of 42) [CW-8604/2024]
8. Jaspreet Singh S/o Amarjeet Singh, Aged About 19
Years, R/o Village 27 Ml Po Jiwandesar, Ridmalsar, Shri
Ganga Nagar.
9. Sona Kumari Roat D/o Vakta Roat, Aged About 23 Years,
R/o Nagariya Pachela, Dungarpur.
10. Karan Kumar S/o Ram Kumar, Aged About 27 Years, R/o
Chak 5 Psd Ak, Shri Ganganagar.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Animal Husbandary Mahavidhyalaya Manohar Bal Mandir
Samiti, Shri Ganganagar.
----Respondents
(18) S.B. Civil Writ Petition No. 14487/2024
1. Hansraj Gurjar S/o Satyanarayan Gurjar, Aged About 21
Years, Resident Of Village Govindpura, Post Govindpura,
Tehsil Khandela, District Sikar, Rajasthan.
2. Mukesh Kumar S/o Mohan Lal, Aged About 27 Years,
Resident Of Village Bahadurpura, Dud Walo Ka Bass,
Tehsil Khendala, District Sikar Rajasthan.
3. Sukhram Rana S/o Jhala Rana, Aged About 18 Years,
Resident Of Village Kanada, Post Dunger, Tehsil Ghatol,
District Baswara, Rajasthan.
4. Ashok Damor S/o Laxman Damor, Aged About 17 Years,
Resident Of Village Khuntamanchar, Post Bagidora,
District Baswara, Rajasthan.
5. Manish Kumar S/o Gopal Ram, Aged About 19 Years,
Resident Of Village Nagawa, Tehsil Dhod District Sikar,
Rajasthan.
[2024:RJ-JD:37259] (17 of 42) [CW-8604/2024]
6. Ramesh Ranwa S/o Ramniwas, Aged About 17 Years,
Resident Of Village Bhirana,, Tehsil Dhod, District Sikar
Rajasthan.
7. Narendra Kumar S/o Ram Kumar, Aged About 17 Years,
Resident Of Village Kheri Dukhya, Post Bhuma Bada,
Tehsil Laxmangarh, District Sikar Rajasthan.
8. Ramchandra S/o Gotam Lal, Aged About 17 Years,
Resident Of Village Umbac Post Dunglawadi, Tehsil
Pipalkhut, District Pratapgarh, Rajasthan.
9. Amarchand S/o Jagdish Prasad, Aged About 26 Years,
Resident Of Village Kirdoli, Tehsil Laxmangarh District
Sikar, Rajasthan.
10. Pankaj S/o Kaniya, Aged About 19 Years, Resident Of
Village Dungripada, Tehsil Pipalkhut, District Pratapgarh,
Rajasthan.
11. Kanish Kumar S/o Nanuram, Aged About 19 Years,
Resident Of Village Mahuwal Post Mahuwal Thella, Tehsil
Pipalkhut, District Pratapgarh, Rajasthan.
12. Nimesh Kumar Pandor S/o Naveen Kumar, Aged About
17 Years, Resident Of Village Bhomatwara, Post
Bhomatwara, Tehsil Nayagav, District Udaipur Rajasthan.
13. Dhara Singh S/o Bhanwar Lal Gurjar, Aged About 17
Years, Resident Of Village Karanga Bada,, Tehsil Fatipur,
District Sikar Rajasthan.
14. Rajesh Kumar S/o Prem Chand, Aged About 22 Years,
Resident Of Village Karanga Bada,, Tehsil Fatipur, District
Sikar Rajasthan.
15. Jagdish Sain S/o Bhagirath Mal Sain, Aged About 24
Years, Resident Of Village Tunva, Post Nachava, Tehsil
Fatipur, District Sikar Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
[2024:RJ-JD:37259] (18 of 42) [CW-8604/2024]
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Swami Vivekanand Veterinary Institute, Jhunjhunu
Bypass, Sikar.
----Respondents
(19) S.B. Civil Writ Petition No. 14497/2024
1. Swarndeep Singh S/o Jagdev Singh, Aged About 19
Years, R/o Near Goushala, Ward No. 06, 19 Amp
(Shahpini), Hanumangarh.
2. Lekharam Bhambhu S/o Ramkumar, Aged About 18
Years, R/o Jojasar, Hanumangarh.
3. Lakhvinder Singh S/o Jagroop Singh, Aged About 18
Years, R/o Ward No. 05, Shahpini, 19Amp,
Hanumangarh.
4. Rohit Sharma S/o Mangilal, Aged About 18 Years, R/o
Ward No. 05, 05 Ngr(Nagrana), Hanumangarh.
5. Parvinder Singh S/o Resham Singh, Aged About 19
Years, R/o Ward No. 05, Shahpini, 19 Amp,
Hanumangarh.
6. Saurabh Khan S/o Maneer Khan, Aged About 23 Years,
R/o Ward No. 08, 5 Mks, Saliwala, Hanumangarh.
7. Sanjay Meena S/o Kampuraj Meena, Aged About 17
Years, Bajana Alo Ka Mohalla, Khat Kalan, Sawai
Madhopur, Padana.
8. Harpinder Singh S/o Balkaran Singh, Aged About 21
Years, R/o Ward No. 12, Sardargarh Mouhlla, Bus Stand
Wali Gali, Shergarh, 14 Mks (Shergarh) Hanumangarh.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
[2024:RJ-JD:37259] (19 of 42) [CW-8604/2024]
Science, Bikaner.
5. Swami Shiksha Samiti Pashudhan Sahayak Prashikshan
College, Hanumangarh.
----Respondents
(20) S.B. Civil Writ Petition No. 14501/2024
Pashudhan Sahayak Prashikshan Sansthan, Gajanpura, Baran,
Rajasthan Running Under Society Of Sahara Shksha Samiti,
Vigyan Nagar, Kota Through Its Secretary Shoaib Ansari S/o
Liyaqat Hussain Ansari, Aged 36 Years, R/o House No. 52,
Aman Colony, Vigyan Nagar, Kota.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(21) S.B. Civil Writ Petition No. 14531/2024
Sarvodaya Animal Husbandry School, Matunda, Bundi Running
Under Society Of Suhit Jan Kalyan Samiti, Bundi Through Its
Secretary Majhar Mirza S/o Sh. Abdul Gaffar, Aged 39 Years, R/
o 13, Vigyan Nagar, Kota.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
[2024:RJ-JD:37259] (20 of 42) [CW-8604/2024]
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(22) S.B. Civil Writ Petition No. 14540/2024
1. Sunil Kumar S/o Pawan Kumar, Aged About 21 Years,
Resident Of Village Malsisar, Jhunjhunu, Rajasthan.
2. Ankur Saini S/o Maha Singh Saini, Aged About 19 Years,
Resident Of Village Ashok Nagar, Bagar, Jhunjhunu,
Rajasthan.
3. Madhav Giri Goswami S/o Magha Giri, Aged About 22
Years, Resident Of Post Bikaner, Rajasthan.
4. Devendra Singh S/o Dara Singh, Aged About 25 Years,
Resident Of Village Lamba, Via Bagar, Jhunjhunu,
Rajasthan.
5. Mulkesh S/o Mani Ram, Aged About 20 Years, Resident
Of Village Heerwa, Jhunjhunu, Rajasthan.
6. Pramanand S/o Leeladhar, Aged About 21 Years,
Resident Of Village Chanana Jhunjhunu, Rajasthan.
7. Shubham Saini S/o Gyarsi Lal, Aged About 22 Years,
Village Gugoji Ka Dhani, Chirawa, Jhunjhunu, Rajasthan.
8. Sachin S/o Vijendra, Aged About 19 Years, Resident Of
Village Cheema Ka Bas, Berla, Jhunjhunu, Rajasthan.
9. Ravi Kumar Khyaliya S/o Kamlesh Kumar Khyaliya, Aged
About 25 Years, Resident Of Village Doradas, Binjusar,
Jhunjhunu, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
[2024:RJ-JD:37259] (21 of 42) [CW-8604/2024]
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
5. R.e.d. College Of Animal Husbandry College, Through Its
Principal, Having Its Address At Chirawa, Rajasthan.
----Respondents
(23) S.B. Civil Writ Petition No. 14321/2024
Sankalp Veterinary And Animal Husbandry Institute, Jhirniya
Village, Nh. H. 52, Kota Road, Jhalawar Running Under Society
Of Sankalp Seva Samiti, Jhalawar Through Its Secretary Smt.
Jyoti Singh W/o Sh. Udhyan Singh, Aged 50 Years, R/o
Jhirniya, Kota Road, Jhalawar.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coorinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(24) S.B. Civil Writ Petition No. 14328/2024
Shri Vinayak Research And Training Institute, Jaipur Running
Under Society Of Shri Vinayak Shodh Evam Prashikshan
Sansthan, Jaipur Through Its Authorized Signatory Basant
[2024:RJ-JD:37259] (22 of 42) [CW-8604/2024]
Kumar S/o Dhagla Ram, Aged About 46 Years, R/o Pal Balaji,
Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(25) S.B. Civil Writ Petition No. 14333/2024
Shri Ganpati Adarsh L.s.a. Training Institute, District Bundi
Running Under Society Of Adarsh Bal Vidhya Mandir Samiti,
Barundhan, Tehsil Talera, District Bundi Through Its Secretary
Gajanand Gurjar S/o Gendi Lal, Age 56 Years, R/o Vill Dhanatri
Post Barundhan Dist. Bundi (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
[2024:RJ-JD:37259] (23 of 42) [CW-8604/2024]
(26) S.B. Civil Writ Petition No. 14334/2024
Mahatma Gandhi Livestock Assistant Diploma Training
Institute, Naila, Jamwaramgarh, Jaipur Running Under Society
Of Akash Seva Samiti, Karauli Through Its Authorized
Signatory Basant Kumar S/o Dhagla Ram, Aged About 46
Years, R/o Pali Balaji, Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(27) S.B. Civil Writ Petition No. 14336/2024
Amritum Livestock Assistant Diploma Training Institute, Village
Batawadi, Tehsil Anta, District Baran Running Under Society Of
Chirag Human Development Society, Alwar Through Its
Secretary Rajendra Kumar Chaturvedi S/o Damodar Lal
Sharma, Aged About 55 Years, R/o Zandu Ka Pura, Near
Railway Station, Hindaun, Karauli.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
[2024:RJ-JD:37259] (24 of 42) [CW-8604/2024]
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(28) S.B. Civil Writ Petition No. 14337/2024
Govindam Livestock Assistant Diploma Training Institute, Jaipur
Running Under Society Of Shri Govinddevji Educational
Charitable Trust Through Its Secretary Mahesh Singh Beniwal
S/o Vijay Singh Beniwal, Aged 45 Years, R/o S-57, Sector 24,
Pratap Nagar, Rajasthan Aangan, Nr Colony, Sanganer, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(29) S.B. Civil Writ Petition No. 14339/2024
Rajeev Gandhi Livestock Assistant Training Center, Hindaun
City, Karauli Running Under Society Of Rajeev Gandhi
Sarvodaya Vikas Sansthan, Hindaun City, Karauli Through Its
Secretary Brij Kishor Sharma S/o Radhay Shyam Sharma, Aged
About 56 Years, R/o Chobe Pada, Hindaun City, District Karauli.
----Petitioner
Versus
[2024:RJ-JD:37259] (25 of 42) [CW-8604/2024]
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(30) S.B. Civil Writ Petition No. 14342/2024
Sarvodaya Livestock Diploma Training Institute, Jaipur Running
Under Society Of Shri Jain Kalyan Evam Siksha Samiti, 804-A,
Barkat Nagar, Jaipur Through Its Secretary Gaurav Jagarwal S/
o Kripal Singh Meena, Aged About 22 Years, R/o P-17, Raj
Angan, Nri Colony, Pratap Nagar, Sanganer, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(31) S.B. Civil Writ Petition No. 14343/2024
Gaurav Livestock Assistant Diplompa Training Institute, Gudasi
Road, Sawaimadhopur, Sawaimadhopur, District Sawai
[2024:RJ-JD:37259] (26 of 42) [CW-8604/2024]
Madhopur Running Under Society Of Rajasthan Delhi Education
Society, Hindaun Through Its Secretary Mahesh Singh Beniwal
S/o Vijay Singh Beniwal, Aged 45 Years, R/o S-57, Sector 24,
Pratap Nagar, Rajasthan Aangan, Nr Colony, Sanganer, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(32) S.B. Civil Writ Petition No. 14379/2024
Siddharth Livestock Assistant Diploma Training Institute, Jaipur
Running Under Society Of Shri Birbal Education Society, Jaipur
Through Its Secretary Mahesh Singh Beniwal S/o Vijay Singh
Beniwal, Aged 45 Years, R/o S-57, Sector - 34, Pratap Nagar,
Rajasthan Aangan, N.r. Colony, Sanganer, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
[2024:RJ-JD:37259] (27 of 42) [CW-8604/2024]
Bikaner.
----Respondents
(33) S.B. Civil Writ Petition No. 14396/2024
Swami Vivekanand Livestock Diploma Training Institute,
Hindaun City, District Karauli Running Under Society Of Maa
Savitri Shiksha Niketan Samiti Through Its Secretary Jwala
Singh Beniwal S/o Vijay Singh Beniwal, Aged 44 Years, R/o
Krishna Colony, Bayana Road, Hindaun City, Karauli.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(34) S.B. Civil Writ Petition No. 14401/2024
Shri Lal Bahdur Shastri Research And Training Institute, 6Th
Road, Shakti Nagar, Paota C Road, Jodhpur Running Under
Society Of Shri Jeetendra Godara's Slbs Education Foundation,
Jodhpur Through Its Authorized Signatory Basant Kumar S/o
Dhagla Ram, Aged About 46 Years, R/o Pal Balaji, Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
[2024:RJ-JD:37259] (28 of 42) [CW-8604/2024]
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(35) S.B. Civil Writ Petition No. 14414/2024
1. Sonu Gurjar S/o Shri Shish Ram, Aged About 18 Years,
R/o District Sikhar, Rajasthan.
2. Mahipal Gurjar S/o Shri Rajesh Gurjar, Aged About 20
Years, R/o Post Jaguwas, District Alwar, Rajasthan.
3. Kuldeep S/o Shri Rohitashv, Aged About 19 Years, R/o
Banhad Behror, District Alwar, Rajasthan.
4. Ritesh Kumar S/o Shri Ugampal, Aged About 19 Years,
R/o Ugampai, Chaubara, District Alwar, Rajasthan.
5. Sandeep Kumar S/o Shri Nahar Singh, Aged About 20
Years, R/o Village Gujarwas, Post Jaguwas, Tehsil
Bahrod, District Alwar, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Sciences, Bikaner.
3. Controller Of Examination, Rajasthan University Of
Veterinary And Animal Sciences, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Kamdhenu College Of Veterinary Science, Gunti District
Alwar, Rajasthan.
----Respondents
(36) S.B. Civil Writ Petition No. 14417/2024
[2024:RJ-JD:37259] (29 of 42) [CW-8604/2024]
1. Sumit S/o Shri Murari Lal Meena, Aged About 19 Years,
R/o Jodhpura, Toda Nagar, Alwar, Rajasthan.
2. Gaurav Kumar S/o Shri Ram Singh Bairwa, Aged About
18 Years, R/o Bharkol, Alwar, Rajasthan.
3. Dilshad Qureshi S/o Shri Rafik, Aged About 20 Years, R/
o Vyapari Mohalla, Jawli, Alwar, Rajasthan.
4. Khushiram S/o Shri Banwari Lal, Aged About 19 Years,
R/o Paota, Pota, Alwar, Rajasthan.
5. Mahesh Kumar S/o Shri Teja Ram, Aged About 22 Years,
R/o Jasnath Nagar, Buriyon Ka Tala, Lilasar, Barmer,
Rajasthan.
6. Sachin Choudhary S/o Shri Virendra Choudhary, Aged
About 18 Years, R/o Roneejajat Sadhka, Alwar,
Rajasthan.
7. Ronak Saini S/o Shri Om Prakash Saini, Aged About 18
Years, R/o Khera Mangal Singh, Alwar, Rajasthan.
8. Rakesh Yadav, Aged About 19 Years, R/o Rambas,
Ghatwadi, Toda Nagar, Alwar, Rajasthan.
9. Yogesh Dhawan S/o Shri Mohar Singh, Aged About 18
Years, R/o Nangli Bhawana, Jadla, Jadla, Alwar,
Kathumar, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examination, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Poddar Animal Husbandry Diploma Institute Lili,
Laxmangarh, District Alwar, Rajasthan.
----Respondents
(37) S.B. Civil Writ Petition No. 14435/2024
Shri Jeetendra Godaras Slbs Veterinary Institute, Pali, Running
[2024:RJ-JD:37259] (30 of 42) [CW-8604/2024]
Under Society Of Maa Saraswati Shikshan Sanstha, Jodhpur
Through Its Authorized Signatory Basant Kumar S/o Dhagla
Ram, Aged About 46 Years, R/o Pal Balaji, Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Director, Department Of
Animal Husbandry, Government Of Rajasthan,
Pashudhan Bhawan, Tonk Road, Jaipur.
2. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner, Through Its Registrar.
3. Office Of Coordinator, College Of Veterinary And Animal
Science, Through Its Coordinator (Ahdp), Rajasthan
University Of Veterinary And Animal Sciences, Bikaner.
4. Office Of Controller Of Examination, Through Controller,
Rajasthan University Of Veterinary And Animal Sciences,
Bikaner.
----Respondents
(38) S.B. Civil Writ Petition No. 14958/2024
1. Prachi Kumari D/o Sovaran Singh Rajawat, Aged About
24 Years, R/o Chekora Tehsil Rupbas, Bharatpur.
2. Devraj Singh S/o Jitendra Singh, Aged About 20 Years,
R/o 80 Feet Road, Swaraj School, Alwar.
3. Bhaskar S/o Rajesh Kumar, Aged About 18 Years, R/o
Ganga Mandir Colony, Rupbas, Bharatpur.
4. Devrat Singh S/o Bhag Singh, Aged About 19 Years, R/o
Dar Barahna, Tarsuma, Bharatpur.
5. Anil Siradhana S/o Kailash Chand Siradhana, Aged
About 18 Years, R/o Hp Petrol Pump, Kanpura Radawas,
Jaipur.
6. Shailesh Kumar S/o Ganga Ram, Aged About 21 Years,
R/o Ranpur, Tehsil Rupbas, District Bharatpur.
7. Gauri Shankar S/o Ram Pratap, Aged About 18 Years, R/
o Sadhasar, Tehsil Nokha, District Bikaner.
8. Rakesh Kumar Dhakar S/o Rameshwar Dhakar, Aged
About 19 Years, R/o Kacholia Harpura Sarwad, Ajmer.
9. Raghunath Khokhariya S/o Tejpal, Aged About 20 Years,
[2024:RJ-JD:37259] (31 of 42) [CW-8604/2024]
R/o Kanthariya, Gogunda, Udaipur.
10. Anushka Sharma D/o Brijesh Kumar Sharma, Aged
About 18 Years, R/o Senthara, Sewar, Bharatpur.
11. Rahul Kumar Parmar S/o Rishabh Lal Parmar, Aged
About 24 Years, R/o Pandawa Suhagpura, Pratapgarh.
12. Akash S/o Dharm Singh, Aged About 21 Years, R/o
Supawas, Kumher, Bharatpur.
13. Ashish S/o Uday Singh, Aged About 18 Years, R/o
Sewla, Milkpur, Bharatpur.
14. Sunil Kumar Dhaker S/o Ramesh Chandra Dhaker, Aged
About 23 Years, R/o Tejpur Khedi, Tehsil Bengu,
Chittorgarh.
15. Mukesh Jat S/o Bhagchand Jat, Aged About 23 Years, R/
o Jat Mohalla, Chhoti Dhani Ramner Dhani, Ajmer.
16. Deshraj Choudhary S/o Balba Ram Choudhary, Aged
About 22 Years, R/o 216, Jat Mohalla, Chhoti Dhani
Ramner Dhani, Ajmer.
17. Hemant Kumar S/o Khem Chand, Aged About 19 Years,
R/o Dhansoti, Kumher, Bharatpur.
18. Vivek Sharma S/o Manoj Kumar, Aged About 19 Years,
R/o Senthra Bharatpur.
19. Khushi Kumari Jatav D/o Raju Lal Jatav, Aged About 18
Years, R/o Gadie Harnagar, Tehsil Mandrayal, Karauli.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary, Animal
And Husbandry Department, Jaipur.
2. Coordinator, Rajasthan University Of Veterinary And
Animal Science, Bikaner.
3. Controller Of Examinations, Rajasthan University Of
Veterinary And Animal Science, Bikaner.
4. Registrar, Rajasthan University Of Veterinary And Animal
Science, Bikaner.
5. Swami Bhaskaranand Pashudhan Sahayak Prashikshan
Sansthan, Roopwas, Bharatpur, Through Its Principal.
----Respondents
[2024:RJ-JD:37259] (32 of 42) [CW-8604/2024]
For Petitioner(s) : Mr. C.S.Kotwani
Mr. RJ Punia
Mr. Yash Rajpurohit
Mr. Ankur Mathur
Mr. Abhimanyu Singh
For Respondent(s) : Mr. I.R. Choudhary, AAG assisted by
Mr. Pawan Bharti
Mr. Muktesh Maheshwari with
Mr. Yuvraj Singh and
Ms. Vandana Bhansali
Ms. Santosh Karol, Deputy Director,
AH Department
JUSTICE DINESH MEHTA
Order
06/09/2024
1. Mr. Kotwani, learned counsel for the petitioner-Institute (in
S.B. Civil Writ Petition No.8604/2024) invited Court's attention
towards various orders which the State Government has passed,
permitting the petitioner- Institution and other Institutions to give
admissions in the Animal Husbandry Diploma Course (hereinafter
referred to as 'AHDP') and submitted that considering the past
practice of the State, the petitioner- Institutions have/students
were given admission on the vacant seats which remained unfilled
after the counselling undertaken by the respondent - Rajasthan
University of Veterinary & Animal Sciences (hereinafter referred to
as 'the University').
2. While informing that admissions to the students were given
in the month of February, 2024, learned counsel submitted that
though the list of students who have been admitted in the AHDP
course had been forwarded by the respective colleges to the
[2024:RJ-JD:37259] (33 of 42) [CW-8604/2024]
respondent - University, but the respondent - University did not
enroll the students deviating from its past practice. He contended
that on account of approach of the respondents rights of the
students who have taken education under the subject course have
been put to risk.
3. Learned counsel submitted that the petitioner-
Institutions/students had legitimate expectation of getting
approval, may be post-facto, as was being done in previous years
and also submitted that the students who have been bonafidely
given admission will be deprived of their right to pursue the
course and will not only waste their precious year, but also suffer
huge financial burden. He prayed for following reliefs:-
"(i) By appropriate writ/order or direction,
Direct the respondents to immediately open
the enrollment portal for the students of the
petitioner institution admitted against vacant
seats.
(ii) Allow the students of the petitioner
institution admitted against vacant seats to
enroll and appear in the examination scheduled
for 20.05.2024.
(iii) Any other appropriate relief which this
Hon'ble High Court deems just and proper in
the facts and circumstances of the case may
kindly be passed in favour of the petitioner."
4. He referred to a number of orders passed by the respondents
(annexed with the additional affidavit) and submitted that for the
years 2020-21, 2021-22 and even for 2022-23 the admissions
granted to the colleges at their level have been regularized. He
also relied upon the corresponding observation made by the co-
ordinate Bench of this Court in the order dated 29.06.2020 in the
[2024:RJ-JD:37259] (34 of 42) [CW-8604/2024]
case of Kiran Kasniya Vs. State of Rajasthan & Ors. (S.B. Civil
Writ Petition No.4354/2020), decided on 29.06.2020 in order to
buttress his stand that the respondents have been regularizing the
admissions of the students who are/were given admission on the
vacant seats after second counselling is over.
5. He pointed out in the same line that an order dated
02.07.2024 has been issued by the State Government and
permission has been accorded to give admission to the students
on the vacant seats for academic session 2023-24 but the said
order was later on withdrawn on 21.08.2024.
6. Mr. Kotwani, learned counsel for the petitioners submitted
that the reasons for which the order dated 02.07.2024 has been
withdrawn as indicated in the order of 21.08.2024 is, that
according to the State Government, the students would not be
able to complete the bench mark of 75% attendance. He argued
that the students were given admission by the petitioner-colleges
(on the basis of past practice) in the month of February, 2024 and
therefore, they have completed 75% attendance. He thus, prayed
that their admissions be ordered to be regularized and the
respondents be directed to enrol the students who have been
given admission.
7. Mr. Muktesh Maheshwari, learned counsel for the respondent
- University submitted that the petitioner- Institutions/students
have been irregularly granted admissions, inasmuch as after
promulgation of Policy of 2022, none of the Institutions could give
admission to the students once the counselling is over.
[2024:RJ-JD:37259] (35 of 42) [CW-8604/2024]
8. Mr. Maheshwari highlighted that since there was no embargo
on giving admissions after the second round of counselling in the
policies which were prevailing prior to the publication of Policy of
2022, the Institutions used to be given admissions and the State
also had been granting approval or post-facto approval, but since
policy of 2022 contains a clear embargo, neither the admission
granted to students can be said to be in accordance with law nor
can a direction be issued to the respondent - University to enrol
the students who have been given admission.
9. Mr. Choudhary, learned Additional Advocate General
submitted that true it is that, vide order dated 02.07.2024, the
Institutions were allowed to give admission on the seats which
have remained unfilled, but immediately on realising that students
who would have been given admission after 02.07.2024 will not
be able to complete the requisite 75% attendance, the same was
withdrawn. He vehemently argued that as the admissions were
given illegally, no indulgence be granted.
10. Heard learned counsel for the parties.
11. Before taking any view of the matter, the Court would like to
bring on record the order passed by Co-ordinate Bench of this
Court in the case of Aasuddeen & Ors. Vs. State of Rajasthan &
Ors. (S.B. Civil Writ Petition No.8677/2023 and other connected
petitions, decided on 10.08.2023) and the order of Division Bench
in the case of Rajasthan College of Animal Husbandry Vs. State of
Rajasthan & Ors. (D.B. Special Appeal Writ No.674/2023 and other
connected appeal, decided on 02.09.2023), which have a
necessary bearing on the case.
[2024:RJ-JD:37259] (36 of 42) [CW-8604/2024]
12. During the course of arguments, Mr. Maheshwari had shown
an order dated 25.10.2023 issued by the Registrar of the
University and submitted that as a one time measure, the
admissions so given by the colleges have been regularised with a
clear stipulation that no indulgence shall be granted in future, but
regardless of said order, the colleges have granted admission.
13. In response to such stand, Mr. Kotwani interjected and
argued that firstly, those admissions were covered by the
judgment rendered in the case of Aasuddeen (supra) and the
same involved different facts and secondly, that this order was
never sent to the petitioner-Institutions.
14. Learned counsel for the respondents could not bring any
plausible reason for which the admissions of the students, which
were given at the college level on the vacant seats were
regularized, as is given in communication dated 06.10.2023 (page
No.123).
15. The Joint Secretary of the State Government present
personally could not satisfy the Court as to what prevailed in the
mind of the State to pass order dated 02.07.2024 and allow the
colleges to admit students on the seats which have remained
vacant for academic year 2023-24, ignoring the clear position of
facts.
16. In light of the past practice of the State and the fact that
prior to Policy of 2022, there was no embargo on the private
Institutions to give admission on their own accord after the
counselling was over and also considering that the petitioner-
Institutions/students relying upon such past practice and order of
[2024:RJ-JD:37259] (37 of 42) [CW-8604/2024]
co-ordinate Bench in the case of Kiran Kasniya (supra), this Court
is of the view that the action of the petitioner-
Institutions/students can be said to be irregular-may be under a
belief, if not legitimate expectation that the State would give
post-facto approval.
17. This belief was not misplaced as is evident from the fact that
the State itself has later issued an order dated 02.07.2024 and
allowed admission on vacant seats for academic session 2023-24.
18. True it is, that the said order has been withdrawn, but under
an impression that if the students would be given admissions,
they will not be able to complete 75% attendance, completely
being oblivious of the fact that about 200 students have been
given admission prior to 02.07.2024 and they might have studied
and completed 75% attendance.
19. The observation made and direction issued by the co-
ordinate Bench vide its order dated 10.08.2023, in the case of
Aasuddeen (supra) and the observation of the Division Bench in
the case of Rajasthan College of Animal Husbandry (supra) in its
order dated 02.09.2023 cannot be ignored by the State. It will not
be out of place to reproduce the relevant extract of order dated
10.08.2023 and order dated 02.09.2023.
(I) The relevant part of the order dated 10.08.2023 passed in
S.B. Civil Writ Petition No.8677/2023 is reproduced hereinbelow:-
"8. This Court observes that the issue involved
in the all instant petitions is common. The
respondents issued an advertisement for
admission in the Course in question, whereafter,
two rounds of counselling were conducted. After
[2024:RJ-JD:37259] (38 of 42) [CW-8604/2024]
such process, the Colleges gave admissions to the
students under the State quota without any
written permission. The Colleges also sent the list
of those students to the respondent, but the
respondent enrolled only those students who
were admitted through counselling, and not to
those students who were given admission beyond
prescribed limit/quota.
9. This Court further observes that 85% seats
were to be filled against the State quota through
counselling only, while the remaining 15%
management quota seats were to be filled by the
concerned Colleges, and therefore, once the
allocation of the seats was prescribed, the
Colleges cannot breach such quota without any
prior permission.
10. This Court also observes that after two
rounds of counselling pertaining to the Course in
question, still the seats are lying vacant under the
State quota; the Colleges itself started giving
admissions to the students in the Course in
question without any communication or any
permission of the respondent-University.
11. This Court further observes that the Office
of the Registrar, Rajasthan University of
Veterinary And Animal Sciences, Bikaner vide
letter dated 02.05.2023 directed the Principal(s)
of the concerned AHDP Institute(s) affiliated to
the respondent-University not to give admission
to any student under the State quota in the
Course in question, beyond the prescribed
limit/quota, with the stipulation that, "if any
ADHP institute is found involved in making such
admissions, they will be fully responsible for this
act."
[2024:RJ-JD:37259] (39 of 42) [CW-8604/2024]
12. In the present adjudication, this Court has
also kept into consideration the fact that on an
earlier occasion also, one time relaxation has
been granted by the respondents, in grant of
admissions by the institutions in the 85% Quota
of State beyond the State counselling.
13. In view of the above, it is directed that in
case the respondents conduct any further
counselling, as per the policy, within 60 days
from today, and after such counselling, any
seat(s),under the State quota of 85% and
Management quota of 15%, isf ound vacant, the
respondents shall consider the candidature of the
petitioners (students), against such vacant
seat(s), strictly in accordance with law. It is made
clear that the respondents shall be free to initiate
any lawful action against the petitioners(Colleges)
for grant of illegal admissions, if so warranted.
Until such consideration and consequent
permission is granted by the respondents, no
student shall have a right to pursue the Course
and their admissions will remain null and void
(illegal.)."
(II) The relevant part of the order dated 02.09.2023 passed in
D.B. Special Appeal Writ No. 674/2023 is reproduced hereinbelow:-
"8. The State quota fixed by the authorities of
the State Government cannot be filled in directly
by the institutions without any prior permission of
the State. In the present case, since the regular
seats available to the appellants were filled in by
the appellants after two rounds of counselling,
thus, the appellants were under an obligation to
seek permission from the State Government
before filling in the seats of the State quota.
Admittedly, no prior permission was taken by the
[2024:RJ-JD:37259] (40 of 42) [CW-8604/2024]
appellants for filling up the seats of State quota.
It has come on record that vide communication
dated 02.05.2023 issued by the Registrar,
University of Veterinary and Animal Sciences,
Bikaner, the appellants were directed that they
should not give admission to any student under
the State quota in the course in question beyond
the permissible limit and if any admission is
granted, the institution will be responsible for that
act. Despite that, the appellants have granted
admission in the State quota de hors the Rule.
Therefore, the admissions granted to the said
students cannot be regularized."
20. Considering the overall facts and circumstances of the case
and what has been noticed above, all these petitions are disposed
of with a direction to the petitioner - Institutions to send a list of
students admitted in the subject course for the academic session
2023-24 with their up-to-date attendance (as on 05.09.2024) with
documentary proofs to the respondent - University within a period
of 7 days from today.
21. The respondent - University will satisfy itself about the
attendance of each of the students so that in case the State
decides to regularize the admissions granted to the students,
those petitioners/students who have completed 75% attendance
be enrolled and allowed to appear in the ensuing examination.
22. The Institutions may file a representation before the State
Government giving list of the students who have been given
admission after the second round of counselling with a request to
regularise the admissions so granted.
[2024:RJ-JD:37259] (41 of 42) [CW-8604/2024]
23. Having regard to the fact that a large number of students
have been given admission and it has been a practice adopted by
the State for last so many years (even after coming into force of
Policy of 2022), as a one time measure, the State may take a
decision on their representation for regularizing the admissions
having regard to the future of the students and the amount they
have spent on the fee, etc. so also that a period of about a year
they have spent in taking up the course. Such direction is deemed
imperative, rather expedient in view of the fact that in a writ
petition (S.B. Civil Writ Petition No.800/2024 : Amandeep Gujjar
Vs. State of Rajasthan), a co-ordinate Bench of this Court by way
of interim order dated 17.05.2024 has issued interim order to
provisionally enroll many students so as to enable them to appear
in the examination which were held on 20.05.2024.
24. In case, a representation is filed by the petitioners or their
association as aforesaid before the State Government within a
period of 5 days, appropriate decision shall be taken by the State
Government within a period of 7 days of the receipt of the
representation.
25. In case, the State decides to regularize the admission so
granted by the petitioner - Institutions, the State shall be free to
impose an exemplary cost, apart from what is provided in the
provision contained in the policy, so that it works as a deterrent if
they chose to give such unauthorised admissions.
26. And if the State decides to reject representation(s) filed by
the petitioner-Institutions and holds that the admissions in
question are null, then it shall simultaneously direct all the
[2024:RJ-JD:37259] (42 of 42) [CW-8604/2024]
colleges to refund the entire amount (tuition fee, admission fee or
any other charges) charged from each of the students. If the
amount so directed is not refunded within a period of two months,
the concerned colleges shall not be allowed to take part in the
counselling for future academic sessions.
27. All the writ petitions so also stay applications stand disposed
of accordingly.
28. The order instant shall not be a precedent and it shall apply
to the academic session 2023-2024 only.
29. It will be required of the State and the respondent -
University to ensure that henceforth no student is given admission
by any of Institutions at its own, without the permission of the
State Government, after the second round of counselling is over -
they may take an undertaking to this effect from all the
participating colleges.
(DINESH MEHTA),J
449-459 and other matters/-akansha/-
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