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Pushpendra Tiwari Son Of Shri Girraj ... vs The State Of Rajasthan ...
2024 Latest Caselaw 5890 Raj/2

Citation : 2024 Latest Caselaw 5890 Raj/2
Judgement Date : 23 September, 2024

Rajasthan High Court

Pushpendra Tiwari Son Of Shri Girraj ... vs The State Of Rajasthan ... on 23 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:40388]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                   S.B. Civil Writ Petition No. 7854/2023

Billu Son Of Shri Yadram, Aged About 43 Years, Resident Of
Village And Post Sanvlod, Tehsil Buhana, District Jhunjhunu
(Raj.)
                                                                           ----Petitioner
                                         Versus
1.       State Of Rajasthan, Through Its Secretary, Department Of
         Home, Government Secretariat, Jaipur (Raj.)
2.       Director General Of Police, Police Head Quarter, Lal Kothi,
         Jaipur (Raj.)
3.       Dy.         Commissioner                (Head           Quarter),        Police
         Commissionrate, Jaipur (Raj.)
4.       District Collector (Revenue), Sawai Madhopur (Raj.)
                                                                      ----Respondents

Connected With S.B. Civil Writ Petition No. 9947/2022 Lakhan Singh Jat Son Of Shri Charan Singh Jat, Aged About 40 Years, Resident Of Kamalpura, Bharatpur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Commissioner Of Police, Police Commissionrate, Jaipur (Raj.)

4. Registrar, Revenue Board Ajmer, Gokhale Lane, Opp.

Collectrate Office, Basant Vihar, Todarmal Marg, Civil Line, Ajmer (Raj.).

5. District Collector Karauli (Revenue), District Karauli (Raj.)

----Respondents S.B. Civil Writ Petition No. 9950/2022 Yogendra Kanyata S/o Shri Ram Kishor Meena, Aged About 25 Years, R/o Village- Patiyan Ka Pura Post Nangalbani, Tehsil-

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Thanagaji, District - Alwar. (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. The Commandant, 12Th Battalion Rajasthan Armed Constabulary (Rac), (Ir) Headquarter, 3Rd Battalion Delhi, Armed Police Line, Bairik No.05, Vikashpuri, New Delhi,

4. Ragistrar, Revenue Board Ajmer, Gokhale Lane, Opp.

Collectrate Office, Basant Vihar, Todarmal Marg, Civil Line, Ajmer (Raj.).

5. District Collector, Shri Ganganagar (Revenue) District Shri Ganganagar (Raj.)

----Respondents S.B. Civil Writ Petition No. 9957/2022 Mool Singh S/o Shri Rewant Singh, Aged About 29 Years, R/o Keelka Bas, Village And Post Abasar, District - Churu. (Raj.) At Present Posting Reserve Police Line Ajmer

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. The Superintendent Of Police Ajmer, District Ajmer

4. Ragistrar, Revenue Board Ajmer, Gokhale Lane, Opp.

Collectrate Office, Basant Vihar, Todarmal Marg, Civil Line, Ajmer (Raj.).

5. District Collector Bikaner (Revenue), District Bikaner (Raj.)

----Respondents S.B. Civil Writ Petition No. 9958/2022 Gordhan Singh Son Of Shri Het Singh, Aged About 40 Years,

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Resident Of Gudawali, Tehsil Nadbai, District Bharatpur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Commissioner Of Police, Police Commissionrate, Jaipur (Raj.)

4. Registrar, Revenue Board Ajmer, Gokhale Lane, Opp.

Collectrate Office, Basant Vihar, Todarmal Marg, Civil Line, Ajmer (Raj.).

5. District Collector Alwar (Revenue), District Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 10011/2022 Shyam Singh Gujar Son Of Shri Jabahar Singh, Aged About 41 Years, Resident Of Lakhanpur, District Bharatpur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. The Superintendent Of Police Kota, District Kota

4. Registrar, Revenue Board Ajmer, Gokhale Lane, Opp.

Collectrate Office, Basant Vihar, Todarmal Marg, Civil Line, Ajmer (Raj.).

5. District Collector Karauli (Revenue), District Karauli (Raj.)

----Respondents S.B. Civil Writ Petition No. 10082/2022 Yogendra Son Of Shri Chittar Mal, Aged About 39 Years, Resident Of Village Jasai, Tehsil Mundawar, District Alwar (Raj.)

----Petitioner Versus

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1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Superintendent Of Police, Police District Bhiwadi, District Alwar (Raj.)

4. District Collector (Land Revenue), District Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 10090/2022 Arun Singh Verma Son Of Shri Ramesh Chand Verma, Aged About 25 Years, Resident Of 60,ashok Vihar-A, Sanganer, District Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Commissioner Of Police, Police Commissionrate, Jaipur (Raj.)

4. District Collector (Land Revenue), Dholpur, District Dholpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 10101/2022 Meenakshi Daughter Of Shri Pushp Dayal, Aged About 32 Years, Resident Of 86, Dhakad Mohalla, Kurariya Khurd, Tehsil Sangod, District Kota (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Superintendent Of Police, Kota(Rural), District Kota (Raj.)

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4. District Collector, Jhalawar (Land Revenue), District Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 10102/2022 Praboda Nand Meghwal Son Of Shri Jamana Lal, Aged About 26 Years, Resident Of Rayta, Post Ramganjbalaji, Thana Sadar, District Bundi (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director General Of Police, Jaipur, District Jaipur (Raj.)

3. Superintendent Of Police, Kota (Rural), District Kota (Raj.)

4. District Collector Bundi (Land Revenue), District Bundi (Raj.)

----Respondents S.B. Civil Writ Petition No. 10103/2022 Manoj Kumar Meena Son Of Shri Hariram Meena, Aged About 25 Years, Resident Of Kharkhara, Asan, Kunjed, District Baran (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Superintendent Of Police, Kota(Rural), District Kota (Raj.)

4. District Collector, Jhunjhunu (Land Revenue), District Jhunjhunu (Raj.)

----Respondents S.B. Civil Writ Petition No. 10199/2022

1. Pushpendra Tiwari Son Of Shri Girraj Tiwari, Aged About 25 Years, Resident Of Pradhano Ka Mohalla, Tehsil Phagi, District Jaipur (Raj.)

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2. Manoj Kumar Sharma Son Of Shri Ramesh Chand Sharma, Aged About 36 Years, Resident Of 35, Ram Vihar Colony, Buddhsinghpura, Airport Sanganer, Sanganer Bazar, Jaipur (Raj.)

3. Govind Singh Nirwan Son Of Shri Madan Singh, Aged About 39 Years, Resident Of Dhani Kuhhalawala, Sanjay Nagar, Jhunjhunu District Jhunjhunu (Raj.)

4. Savitri Sharma Daughter Of Shri Sitaram Sharma, Aged About 23 Years, Resident Of Golakabas, Tehsil Rajgarh, District Alwar (Raj.)

5. Maya Devi Yadav Daughter Of Shri Gangadhar Yadav, Aged About 23 Years, Resident Of Ward No. 09, Dhani Chandyawali, Khori, Jaipur (Raj.)

6. Shyam Singh Son Of Shri Mangej Singh, Aged About 42 Years, Resident Of Nawad, Nagaur (Raj.)

7. Hemraj Meena Son Of Shri Badri Narayan, Aged About 26 Years, Resident Of Chawa Ki Nangal, Saiwar, Saiwar, Jaipur (Raj.)

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Commissioner Of Police, Police Commissionrate, Jaipur (Raj.)

4. District Collector Tonk (Land Revenue), District Tonk (Raj.)

5. District Collector Bhilwara (Land Revenue), District Bhilwara (Raj.)

6. District Collector Baran (Land Revenue), District Baran (Raj.)

7. District Collector Sikar (Land Revenue), District Sikar (Raj.)

----Respondents S.B. Civil Writ Petition No. 10272/2022

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Bheru Lal Meena Son Of Shri Kalyan, Aged About 30 Years, Resident Of 74, Namana Road, Aamli, District Bundi (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Superintendent Of Police, Police District Bhiwadi, District Alwar (Raj.)

4. District Collector, Rajsamand (Land Revenue), District Rajsamand (Raj.)

----Respondents S.B. Civil Writ Petition No. 10682/2022 Savita Gurjar Daughter Of Shri Roshan Lal, Aged About 23 Years, Resident Of Village And Post Jasota, Tehsil And District Dausa (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Commissioner Of Police, Police Commissionrate, Jaipur (Raj.)

4. District Collector Alwar (Revenue), District Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 18121/2022 Ajit Kumar Son Of Shri Banshi Lal, Aged About 38 Years, Resident Of Village Jaroda Khurd, Post Jaroda Kalan, Merta City, District Nagaur (Raj.) At Present Posted As Police Constable At Reserve Police Line Ajmer (Raj.)

----Petitioner Versus

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1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Ajmer, District Ajmer (Raj.)

4. District Collector (Revenue), Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 2114/2023 Rajveer Singh Son Of Shri Kunwar Sen, Aged About 41 Years, Resident Of Village Mawai, Post Morouli, Tehsil Deeg, District Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Bhiwadi, Police District Bhiwadi, District Alwar (Raj.)

4. District Collector (Revenue), Barmer (Raj.)

----Respondents S.B. Civil Writ Petition No. 7863/2023 Anil Kumar Son Of Shri Babu Lal, Aged About 39 Years, Resident Of Village And Post Kalakhari, Tehsil Buhana, District Jhunjhunu (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Dy. Commissioner (Head Quarter), Police Commissionrate, Jaipur (Raj.)

4. District Collector (Revenue), Tonk (Raj.)

----Respondents S.B. Civil Writ Petition No. 7864/2023

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Sandeep Yadav Son Of Shri Jai Narayan Yadav, Aged About 39 Years, Resident Of Rasgan, Tehsil Mundawar, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Dy. Commissioner (Head Quarter), Police Commissionrate, Jaipur (Raj.)

4. District Collector (Revenue), Bharatpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 13376/2023

1. Surendra Kumar Katara Son Of Shri Shankar Lal Ji Katara, Aged About 29 Years, Resident Of Chikariya Chandravat, Badana, Bansrawa (Raj.) At Present Working As Police Constable In Rajasthan Police.

2. Rajesh Kumar Bhagora Son Of Shri Nanagram Bhagora, Aged About 27 Years, Resident Of Village Kota Mangri, Post Dungariya, Tehsil Ghatol, District Banswara (Raj.) At Present Working As Police Constable In Rajasthan Police.

----Petitioners Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Superintendent Of Police, Banswara (Raj.)

4. Superintendent Of Police, Udaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 13398/2023 Basanti Kumari Damor Daughter Of Shri Mohan Lal Damor, Aged About 26 Years, Resident Of Village Kelkuwaa, Post Chandarwara, Anandpri, Banswara, At Present Working As Police Constable In Rajasthan Police.

----Petitioner

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Versus

1. The State Of Rajasthan, Through Its Secretary, Department Of Home, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. The Director General Of Police, Jaipur, District Jaipur (Raj.).

3. Superintendent Of Police, Banswara (Raj.)

----Respondents S.B. Civil Writ Petition No. 13923/2023

1. Rakesh Kumar S/o. Shri Balbeer Singh, Aged About 28 Years, R/o. Village Kheri Dang, Post Thana Dang, Tehsil Bayana, District Bharatpur, At Present Posted As Patwari, Patwar Halka Raimala-B, Colonization Department, Tehsil Ramgarh- First, District Jaisalmer.

2. Ashok Kumar Meena S/o. Shri Ram Lal Meena, Aged About 28 Years, R/o. Village And Post Suratpura, Tehsil Lalsot, District Dausa, At Present Posted As Patwari, Patwar Halka Bhuttewala, Colonization Department, Tehsil Ramgarh- First, District Jaisalmer.

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Revenue Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Registrar, Board Of Revenue, Rajasthan, Ajmer.

3. The Commissioner, Colonization Department, Bikaner.

4. The Director General Of Police, Police Headquarters, Lalkothi, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15765/2023 Reena Daughter Of Shri Manji, Wife Of Shri Suresh Maida, Aged About 31 Years, Resident Of Village Khandadera, Post Saliya, Tehsil And District Banswara (Raj.), At Present Working A Police Constable In Rajasthan Police Department.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of

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Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Banswara, District Banswara (Raj.)

----Respondents S.B. Civil Writ Petition No. 15767/2023 Kanti Lal Meena Son Of Shri Dhaniya Meena, Aged About 26 Years, Resident Of Village Bori Bawari Fala, Post Gated, Tehsil Salumber, District Udaipur (Raj.), At Present Working As Police Constable In Rajasthan Police Department.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Dungarpur, District Dungarpur (Raj.)

----Respondents S.B. Civil Writ Petition No. 15768/2023 Rinku Meena Son Of Shri Ramdhan Meena, Aged About 25 Years, Resident Of Village And Post Bhawani Khurd, District Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police Bhiwadi, Police District Bhiwadi, District Alwar (Raj.)

----Respondents

----Respondent S.B. Civil Writ Petition No. 15770/2023 Lav Kesh Meena Son Of Shri Kaduram Meena, Aged About 26

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Years, Resident Of Village Saray, Post Gandal, Tehsil Bamanwas, District Sawai Madhopur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police Bhiwadi, Police District Bhiwadi, District Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 15853/2023 Rakesh Manda Son Of Shri Girdhari Singh, Aged About 26 Years, Resident Of Village And Post Dhingsari, Tehsil Ladnun, District Nagaur (Raj.), At Present Posted As Constable At Kota Rural.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Kota, District Kota Rural (Raj.)

----Respondents S.B. Civil Writ Petition No. 15854/2023 Pawan Suman Son Of Shri Raghuveer Prasad, Aged About 24 Years, Resident Of Near Dabukada Dev Narayan Mandir, Aawali Road, Naya Gaon, Kota (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Kota, District Kota Rural (Raj.)

----Respondents S.B. Civil Writ Petition No. 15857/2023

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Hemant Kumar Sharma Son Of Shri Kaluram Sharma, Aged About 23 Years, Resident Of Modapatti, Sainthal Road, Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Dy. Commissioner Of Police, Head Commissioner Police Commissinorate, Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 15875/2023 Ashish Bhurya Son Of Shri Khinwa Ram Bhurya, Aged About 27 Years, Resident Of Manasiya, Post Jasrasar, Tehsil Laxmangarh, District Sikar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Baran, District Baran (Raj.)

----Respondents S.B. Civil Writ Petition No. 16000/2023 Ashish Bhuriya Son Of Shri Khinwa Ram Bhuriya, Aged About 27 Years, Resident Of Manasiya, Post Jasrasar, Tehsil Laxmangarh, District Sikar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Baran, District Baran (Raj.)

----Respondents

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S.B. Civil Writ Petition No. 16046/2023 Manoj Kumar Son Of Shri Sampat Lal Nayak, Aged About 22 Years, Resident Of Village And Post Bar Bhim, Tehsil Bhim, District Rajsamand, At Present Posted As Police Constable, District Ajmer (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police Ajmer, District Ajmer (Raj.)

----Respondents S.B. Civil Writ Petition No. 16057/2023 Ronak Patidar Son Of Shri Pavan Patidar, Aged About 23 Years, Resident Of Village And Post Bagidora, Tehsil Bagidora, District Banswara (Raj.), At Present Working As Police Constable In Rajasthan Police Department.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Banswara, District Banswara (Raj.)

----Respondents S.B. Civil Writ Petition No. 16063/2023 Deependra Patidar Son Of Shri Jagdish Patidar, Aged About 24 Years, Resident Of Village Raiyana, Tehsil Garhi, District Banswara (Raj.), At Present Working As Police Constable In Rajasthan Police Department.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

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2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police Banswara, District Banswara (Raj.)

----Respondents S.B. Civil Writ Petition No. 16072/2023 Parvati Gurjar Daughter Of Shri Prem Narayan Gurjar, Aged About 25 Years, Resident Of Anwalhera, Manoharthana, District Jhalawar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Jhalawar, District Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 16326/2023 Chhaya Kumari Daughter Of Shri Jay Prakash Pargi, Daughter Of Shri Dilip Kumar Katara, Aged About 34 Years, Resident Of Village Polapab, Post Sallopat, Tehsil Gangartalai, District Banswara (Raj.), At Present Working As Police Constable In Rajasthan Police Department.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 16327/2023 Radha Devi Daughter Of Shri Munshi Lal, Aged About 31 Years, Resident Of Village Aroda, Post Hantra, Tehsil Nadbai, District Bharatpur (Raj.)

----Petitioner

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Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police Bhiwadi, Police District Bhiwadi, District Alwar (Raj.)

----Respondents S.B. Civil Writ Petition No. 16333/2023 Jugraj Son Of Shri Hariram, Aged About 29 Years, Resident Of Village Sambalpur, Post Fatehpur, Tehsil Baran, District Baran (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police Baran, District Baran (Raj.)

----Respondents S.B. Civil Writ Petition No. 16367/2023 Sudhir Singh Son Of Shri Mohabat Singh, Aged About 29 Years, Resident Of Shyampura, Punia Ka Bas, Tehsil Malsisar, District Jhunjhunu (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Commandant, State Disaster Force (S.D.R.F.) Jaipur, Battalion Head Quarter, Gadota, District Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 16605/2023 Bhupendra Singh Son Of Shri Bhagwan Singh, Aged About 25 Years, Resident Of House No. 19, New Housing Board Colony,

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New Jail Road, Jhalawar, Permanent Address- Village Atraliya, Post Modak Station, District Kota (Raj.),

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police, Jhalawar, District Jhalawar (Raj.)

----Respondents S.B. Civil Writ Petition No. 16609/2023 Sushil Kumar Sharma Son Of Shri Shiv Kumar Sharma, Aged About 26 Years, Resident Of Village And Post Birondha, Tehsil Maniya, District Dholpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Home, Government Secretariat, Jaipur (Raj.)

2. Director General Of Police, Police Head Quarter, Lal Kothi, Jaipur (Raj.)

3. Superintendent Of Police Bhiwadi, Police District Bhiwadi, District Alwar (Raj.)

----Respondents

For Petitioner(s) : Ms. Komal Kumari Giri with Mr. Bajrang Sepat Mr. Satyapal Poshwal For Respondent(s) : Mr. Bhuwnesh Sharma, AAG with Mr. Parth Sharma Mr. Vinod Kumar Gupta, AGC with Ms. Karishma Soni Mr. Ramavtar Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

23/09/2024

[2024:RJ-JP:40388] (18 of 18) [CW-7854/2023]

Learned counsels for the respective parties submit that the

issue involved herein is no more res integra and stands resolved

by a Division Bench order of this Court dated 05.04.2024 passed

in the case of State of Rajasthan & Ors. Vs. Vinod Kumar

Meena & Anr.: DB Special Appeal Writ No.61/2024 and other

connected matters and pray for disposal of the instant writ

petitions in terms thereof.

Ordered accordingly.

The compliance in terms thereof be made within a period of

three months from the date of communication of this order.

Pending application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/281-320

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