Principal Commissioner Of Income Tax-I vs Madho Lal Saini (2024:Rj-Jp:40161-Db)
2024 Latest Caselaw 5888 Raj/2

Rajasthan High Court

Principal Commissioner Of Income Tax-I vs Madho Lal Saini (2024:Rj-Jp:40161-Db) on 21 September, 2024

Bench: Pankaj Bhandari, Ganesh Ram Meena

                                   [2024:RJ-JP:40161-DB]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Income Tax Appeal No. 16/2024

                                   Principal     Commissioner           Of      Income         Tax-I,    Income    Tax
                                   Department, New Central Revenue Building, Statue Circle, Jaipur,
                                   Rajasthan.
                                                                                                          ----Appellant
                                                                          Versus
                                   Madho Lal Saini, R/o 60, Patel Nagar, Ward No.16, Baisgodown,
                                   Jaipur.
                                                                                                        ----Respondent

For Appellant(s) : Mr. Anuroop Singhi with Mr. Aditya Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

21/09/2024

From perusal of the report of process server, it is revealed

that the sole respondent has expired on 18.08.2021 and death

certificate of sole respondent in this regard is also attached with

the report of process server.

The present appeal has been filed against a dead person,

therefore, the same is not maintainable.

Accordingly, present appeal is dismissed as not maintainable.

(GANESH RAM MEENA),J (PANKAJ BHANDARI),J

ARTI SHARMA /68

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