Rajesh Kumari D/O Sh. Sumer Singh vs The State Of Rajasthan ...
2024 Latest Caselaw 5844 Raj/2

Rajasthan High Court

Rajesh Kumari D/O Sh. Sumer Singh vs The State Of Rajasthan ... on 19 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:39548]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13573/2024
                                    Rajesh Kumari D/o Sh. Sumer Singh, Age About 34 Years, R/o
                                    Vpo Bhavthari, Tehsil Surajgarh, District Jhunjhunu (Raj).
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.       The State Of Rajasthan, Through Principal Secretary,
                                             Medical And Health Department, Government Of
                                             Rajasthan, Secretariat, Jaipur (Raj).
                                    2.       The Director, State Institute Of Health And Family Welfare
                                             (SIHFW), Jhalana Doongari Colony, Ghat Ki Guni, Jaipur
                                             (Raj).302004.
                                    3.       The Joint Director, Medical And Health Services, Kota
                                             Zone, Kota (Raj).
                                    4.       The Joint Director, Medical And Health Services, Jaipur
                                             Zone, Jaipur (Raj).
                                    5.       The Chief Medical And Health Officer, Baran District Baran
                                             (Raj).
                                    6.       The Chief Medical And Health Officer, Alwar District Alwar
                                             (Raj).
                                    7.       The Chief Medical Health And Health Officer, Jhunjhunu
                                             District Jhunjhunu (Raj).
                                    8.       The Block Chief Medical Officer, Chhabra, District Baran
                                             (Raj).
                                    9.       The Block Chief Medical Officer, Shahjahanpur, District
                                             Alwar (Presently District Kotputli-Behror) (Raj).
                                                                                                      ----Respondents

For Petitioner(s) : Mr. S.K. Lamba for Mr. Vijay Singh Yadav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 19/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/s-458

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