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Smt Saroj Ghayal Andanr vs State Home Departmentanr ...
2024 Latest Caselaw 5663 Raj/2

Citation : 2024 Latest Caselaw 5663 Raj/2
Judgement Date : 4 September, 2024

Rajasthan High Court

Smt Saroj Ghayal Andanr vs State Home Departmentanr ... on 4 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:37087]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                  S.B. Civil Writ Petition No. 3456/2016

1.       Smt. Saroj Ghayal W/o Shri Jhabar Singh, Aged about 40
         years,      Presently     Working         As     Sub       Inspector,   police
         Commissionerate,jaipur
2.       Smt. Sunita Gurjar W/o Shri Anil Kumar, aged about 35
         years, resident of E-5, Police Line,bhilwara
                                                                       ----Petitioners
                                       Versus
1.       The State Of Rajasthan Through The Director General Of
         Police,government Of Rajasthan, Lal Kothi,jaipur
2.       The Inspector General Of Police C.I.D. C.B., Rajasthan
         Jaipur
                                                                     ----Respondents

Connected With S.B. Civil Writ Petition No. 17457/2015 Shiv Raj Singh S/o Shri Ashudan Singh, aged about 35 years, Sub-Inspector Of Police, P.s. Ramganj, Jaipur City North, R/o 185, Ganesh Nagar, Kalwar Road, Jaipur.

----Petitioner Versus

1. The Director General Of Police Rajasthan, Jaipur.

2. Inspector Gereral Of Police CID CB Rajasthan, Jaipur.

3. Budha Ram S/o Shri Rupa Ram Si Jodhpur Range, Jodhpur C/o Director, Rpa, Jaipur.

4. Chattar Singh S/o Shri Harmadh Singh S.i. C/o Police Commissionerate Jodhpur C/o Director Rpa, Jaipur.

5. Udai Singh S/o Shri Shreeram S.i. Distt. Ajmer C/o Director Rpa, Jaipur., Jaipur.

6. Narendra Jain S/o Shri Remesh Chand S.I. Distt.

Bhilwara C/o Director Rpa, Jaipur.

7. Dilip Dan S/o Shri Ramdan S.i. Distt. Doongarpur C/o Director Rpa, Jaipur.

8. Deravar Singh S/o Shri Makhar Singh S.i. Distt. Jalore Jaipur Range C/o Director Rpa, Jaipur

9. Karan Singh S/o Shri Bhagirath Singh S.I. CID CB, Jaipur

[2024:RJ-JP:37087] (2 of 3) [CW-3456/2016]

C/o Director Rpa, Jaipur.

10. Rajendra Kumar Sharma S/o Kailash Chand S.i. Police Commissionerate, Jaipur, C/o Director Rpa, Jaipur.

----Respondents S.B. Civil Writ Petition No. 17461/2015 Kuldeep Singh S/o Hari Singh, aged 38 years, sub Inspector Distt.bikaner, R/o Village Charanvas, P.s. Govindgarh,distt. Jaipur

----Petitioner Versus

1. The Director General Of Police, Rajasthan,jaipur

2. Inspector General Of Police, Cid Cb, Rajasthan,jaipur

3. Budha Ram S/o Shri Rupa Ram, Si Jodhpur Range,jodhpur C/o Director,rpa, Jaipur

4. Chattar Singh S/o Shri Harmadh Singh S.i. C/o Police Commissionerate Jodhpur C/o Director Rpa, Jaipur

5. Udai Singh S/o Shri Shreeram S.i. Distt.ajmer C/o Director Rpa, Jaipur

6. Narendra Jain S/o Shri Ramesh Chand S.i. Distt. Bhilwara C/o Director Rpa, Jaipur

7. Dilip Dan S/o Shri Ramdan S.i. Distt. Doongarpur C/o Director Rpa, Jaipur

8. Deravar Singh S/o Shri Makhar Singh S.i. Distt. Jalore Jaipur Range C/o Director Rpa, Jaipur

9. Karan Singh S/o Shri Bhagirath Singh S.i. Cid Cb, Jaipur C/o Director Rpa, Jaipur

10. Rajendra Kumar Sharma S/o Kailash Chand, S.i. Police Commissionerate,jaipur C/o Director Rpa, Jaipur

----Respondents S.B. Civil Writ Petition No. 18343/2016

1. Surya Veer Charan S/o Shri Sohan Singh Charan, age 42 years, Presently Working As Inspector, CIB SSB, Jaipur

2. Rohit Srivastava S/o Shri C.b. Srivastava, age 42 years, Presently Working As Inspector, CIB SSB, Jaipur

3. Shilpa Bhadviya D/o Shri Maharaj Singh, age 39 years, Presently Working As Inspector Of Police, CIB SSB, Bhilwara

[2024:RJ-JP:37087] (3 of 3) [CW-3456/2016]

4. Mukesh Sharma S/o Shri Mahaveer Prasad Sharma, age 42 years, Presently Working As Inspector, CIB SSB, Jaipur

----Petitioners Versus

1. The State Of Rajasthan Through The Director General Of Police, Government Of Rajasthan, Police Head, Lal Kothi, Jaipur

2. The Inspector General Of Police C.I.D.C.B., Government Of Rajasthan, Police Headquarter, Lal Kothi, Jaipur

----Respondents

For Petitioner(s) : Mr. Shobhit Tiwari Mr. M.M. Mehrishi For Respondent(s) : Mr. Bhuwnesh Sharma, AAG with Ms. Megha Sharma Mr. Dharmendra Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/09/2024

Learned counsel for the petitioners submits that these civil

writ petitions are rendered infructuous.

The civil writ petitions are dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/125-128

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