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Dr Anoop Shukla S/O Shri Ramesh Chandra ... vs State Of Rajasthan (2024:Rj-Jp:36662)
2024 Latest Caselaw 5616 Raj/2

Citation : 2024 Latest Caselaw 5616 Raj/2
Judgement Date : 2 September, 2024

Rajasthan High Court

Dr Anoop Shukla S/O Shri Ramesh Chandra ... vs State Of Rajasthan (2024:Rj-Jp:36662) on 2 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:36662]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 5536/2020

                                    Dr. Anoop Shukla S/o Shri Ramesh Chandra Sharma, Aged About
                                    37 Years, Posted As Medical Officer, Primary Health Center(PHC),
                                    Badiyalkala, Dausa District Dausa Rajasthan, (Presently Under
                                    Suspension)
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan, Through The Principal Secretary,
                                               Department Of Medical And Health Govt. Of Rajasthan,
                                               Secretariat , Jaipur
                                    2.         The Dy. Secretary, Department Of Medical And Health
                                               Group-2, Govt. Of Rajasthan, Secretariat, Jaipur
                                    3.         The Chief Medical And Health Officer(CMHO), Govt.
                                               Hospital Dausa, District Dausa Rajasthan
                                    4.         The District Collector, Distt. Dausa, Collectorate, Dausa
                                               Rajasthan
                                    5.         Ms. Pinky Nina, Sub-Divisional Officer, Bandikui Residing
                                               At SDM Office Bandikui, District Dausa
                                                                                                      ----Respondents

For Petitioner(s) : Mr. P.C. Sharma For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Rohit Tiwari, Assistant GC Mr. Shubham Soni

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

02/09/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/11

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