Vishal Chouhan vs The State Of Rajasthan ...
2024 Latest Caselaw 9471 Raj

Rajasthan High Court - Jodhpur

Vishal Chouhan vs The State Of Rajasthan ... on 19 October, 2024

Author: Farjand Ali

Bench: Farjand Ali

[2024:RJ-JD:42865]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 17288/2024

Vishal Chouhan S/o Late Shri Om Prakash, Aged About 26 Years,
Resident Of Harijan Basti, Jaitaran, District Beawar / Pali (Raj.).
                                                                          ----Petitioner
                                          Versus
1.       The State Of Rajasthan, Through The Principal Secretary,
         Department Of Education, Govt. Of Rajasthan, Jaipur,
         Rajasthan.
2.       The Principal Secretary, Department Of College Education,
         Government Of Rajasthan, Jaipur (Raj.).
3.       The Secretary, Board Of Secondary Education Rajasthan,
         Ajmer (Raj.).
4.       The Registrar, Maharishi Dayanand Saraswati University,
         Ajmer (Raj.).
                                                                       ----Respondents


For Petitioner(s)                :    Mr. Bheru Lal Jat
For Respondent(s)                :    -



                HON'BLE MR. JUSTICE FARJAND ALI

Order

19/10/2024

1. Counsel for the petitioner seeks consideration of his

representation while keeping into consideration the judgment

passed by this Court (Jaipur Bench) in Mangal Singh Vs. Secretary,

Board of Secondary Education, Rajasthan, Ajmer (S.B. Civil Writ

Petition No.965/2017, decided on 17.04.2017).

2. In light of such limited submission, the present writ petition

is disposed of with a direction to the respondents to decided the

representation of the petitioner within a period of 60 days from

today by passing a speaking order strictly in accordance with law

[2024:RJ-JD:42865] (2 of 2) [CW-17288/2024]

while keeping into consideration the judgment of Mangal Singh

(supra).

3. Stay petition also stands disposed of accordingly.

(FARJAND ALI),J 344-chhavi/-

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