M/S Janta Pesticides Store vs Assistant Commissioner Anti Evasion ...
2024 Latest Caselaw 9026 Raj

Rajasthan High Court - Jodhpur

M/S Janta Pesticides Store vs Assistant Commissioner Anti Evasion ... on 16 October, 2024

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

[2024:RJ-JD:42158]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Civil Revision Petition No. 205/2017

M/s Janta Pesticides Store, 9-M Court Road, Sri Ganganagar
Through Its Partner Shri Sachin Mujral S, Resident Of 18-G
Block, Sri Ganganagar.
                                                                         ----Petitioner
                                      Versus
Assistant      Commissioner           Anti      Evasion,           Sri   Ganganagar
Commercial Taxes Department, Sri Ganganagar
                                                                     ----Respondent


For Petitioner(s)           :     Mr. Hemant Singh for
                                  Mr. Lokesh Mathur
For Respondent(s)           :     Mr. Mahaveer Pareek, Addl. GC



          HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

16/10/2024

Counsel for the parties submits that the present matter is

squarely covered by the decision rendered by this Court in SB Civil

Revision Petition No.46/2013, titled as M/s Jagdamba Machinery

Store Vs. Commercial Taxes Officer, Anti Evasion, Sri Ganganagar

and other connected matters, decided on 21.05.2024, whereby all

the petitions were dismissed. Last paragraph of the order dated

21.05.2024 is reproduced as under :

"Thus, in light of the above discussion, I am of

the opinion that the learned Tax Board has not

committed any illegality while passing the impugned

orders and, therefore, the present revision petitions

are dismissed accordingly. Stay petitions also stand

disposed of."

[2024:RJ-JD:42158] (2 of 2) [CR-205/2017]

Hence, the present revision petition is also dismissed in

terms of the judgment dated 21.05.2024 passed in the case of

M/s Jagdamba Machinery Store (Supra).

Stay application also dismissed.

(MANOJ KUMAR GARG),J 20-MS/-

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