Rajasthan High Court - Jodhpur
Pavan Kumar Sharma vs The State Of Rajasthan ... on 9 October, 2024
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2024:RJ-JD:41435]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 12549/2024
1. Pavan Kumar Sharma S/o Shri Deendayal Sharma, Aged
About 35 Years, At Present Working At Sri Mahaveer Ji
Chc, Block Hindon City, District Karauli.
2. Subhash Chand S/o Shri Bhagirath Singh, Aged About 44
Years, At Present Working At Phc Dhindhora, Block Hindon
City, District Karauli.
3. Pavan Kumar Sharma S/o Shri Madan Mohan Sharma,
Aged About 34 Years, At Present Working At Sauroth Chc,
Block Hindon City, District Karauli.
4. Niranjan Singh S/o Shri Jaggo Singh Jat, Aged About 37
Years, At Present Working At Sherpur Chc, Hindon City,
District Karauli.
5. Trilok Chand Chaturvedi S/o Shri Gopiram Chaturvedi,
Aged About 47 Years, At Present Working At Chc Parita,
Block Karauli, District Karauli.
6. Man Singh Meena S/o Shivraj Singh, Aged About 31
Years, At Present Working At Phc Maholi, Block Karauli,
District Karauli.
7. Rajkumar Meena S/o Murari Lal Meena, Aged About 31
Years, At Present Working At Phc Chainpur Barriya, Block
Karauli, District Karauli.
8. Mansukh Meena S/o Baniyaram Meena, Aged About 24
Years, At Present Working At Chc Saypur, Karauli, District
Karauli.
9. Shoaib Ahmed S/o Shakeel Ahmad, Aged About 28 Years,
At Present Working At Phc Vinega, Block Masalpur, District
Karauli.
10. Jitendra Kumar Kashyap S/o Mukesh Kumar Kashyap,
Aged About 32 Years, At Present Working At Chc
Masalpur, Block Masalpur, District Karauli.
11. Yogesh Sharma S/o Bhagwan Shay Kashyap, Aged About
44 Years, At Present Working At Phc Kota Chawar,
Masalpur, District Karauli.
12. Pawan Kumar Tiwari S/o Jagmohan Sharma, Aged About
38 Years, At Present Working At Chc, Sapotra, Block
Sapotra, District Karauli.
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13. Krishn Chandra Pal Jadaun S/o Tej Raj Pal Jadaun, Aged
About 25 Years, At Present Working At Phc Inayati,
Sapotra, District Karauli.
14. Parul Kumar Parashar S/o Kamlesh Kumar Parashar, Aged
About 35 Years, At Present Working At Phc Naroli Dang,
Sapotra, District Karauli.
15. Anil Kumar Mishra S/o Rambhrosi Lal, Aged About 40
Years, At Present Working At Chc Sapotra, Block Sapotra,
Distrit Karauli.
16. Naresh Kumar S/o Bhola Ram Sou, Aged About 28 Years,
At Present Working At Phc Kanchroda, Block Sapotra,
District Karauli.
17. Vijay Narayan Sharma S/o Umashankar Sharma, Aged
About 32 Years, At Present Working At Phc Salempur,
Block Sapotra, District Karauli.
18. Jeevan Prakash Sharma S/o Suresh Chand Sharma, Aged
About 37 Years, , At Present Working At Chc Hadoti, Block
Sapotra, District Karauli.
19. Shivam Kumar Soni S/o Gopal Soni, Aged About 29 Years,
Sdh, Mandrayal, Block Mandrayal, District Karauli.
20. Anil Sharma S/o Rajendra Arhela, Aged About 27 Years,
At Present Working At Sdh Mandrayal, Block Mandrayal,
District Karauli.
21. Bhupemdra Pal S/o Raghuwar Lal, Aged About 40 Years,
At Present Working At Chc Rodhai, Block Mandrayal,
District Karauli.
22. Yogesh Soni S/o Gopal Lal Soni, Aged About 36 Years, At
Present Working At Chc Karanpur, Block Mandrayal,
District Karauli.
23. Abhishek S/o Ashok, Aged About 34 Years, At Present
Working At Phc Fatehpur, District Karauli
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary Medical
And Health Department, Government Of Rajasthan,
Jaipur.
2. Secretary, Finance (Budget) Department, Government Of
Rajasthan, Jaipur.
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[2024:RJ-JD:41435] (3 of 4) [CW-12549/2024]
3. Joint Secretary, Finance (Budget) Department,
Government Of Rajasthan, Jaipur.
4. Director (Public Health), Medical And Health Services,
Government Of Rajasthan, Jaipur.
5. Additional Director, Medical And Health Services,
Government Of Rajasthan, Jaipur.
6. Rajasthan Medical Services Corporation Limited (Rmsc),
Department Of Medical And Health Services, Health
Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
Managing Director.
7. Nodal Officer (MNDY), Medical And Health Services,
Jaipur.
8. Joint Director Medical And Health Services, Zone
Bharatpur.
9. Chief Medical And Health Officer, Karauli.
10. Rajasthan Medical Relief Society, Bharatpur Through
Secretary, District Karauli.
11. Principal, Medical Officer, Government Hospital, Karauli.
----Respondents
For Petitioner(s) : Mr. Shree Kant Verma
For Respondent(s) : --
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
09/10/2024
1. The defects as has been pointed out by the Office are over-
ruled.
2. Learned counsel for the petitioners submits that the
petitioners would be satisfied if a direction is issued to the
respondents to consider their representations in light of the
circular dated 13.01.2003 and 12.05.2003 and also in light of the
judgment dated 19.05.2016, passed by this Court in Anand
[2024:RJ-JD:41435] (4 of 4) [CW-12549/2024]
Purohit & Ors. Vs. The State of Raj. & Ors. (S.B. Civil Writ
Petition No.8988/2014), expeditiously, in accordance with law.
3. Having regard to the facts and circumstances of the case,
the present writ petition is disposed of with the direction to the
petitioners to file a comprehensive representation, along with the
certified copy of the order instant and a photostat copy of the
earlier representation and the circulars and the aforesaid
judgment relied upon, within a period of three weeks from today
before the competent authority.
4. In case, representation is so addressed, the competent
authority shall decide the same, in accordance with law, as
expeditiously as possible, preferably within a period of ten weeks
from the receipt thereof.
5. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
6. The stay application also stands disposed of accordingly.
(VINIT KUMAR MATHUR),J
500-/Arun P/-
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