Santosh Kumari vs State Of Rajasthan (2024:Rj-Jd:40588)
2024 Latest Caselaw 8702 Raj

Rajasthan High Court - Jodhpur

Santosh Kumari vs State Of Rajasthan (2024:Rj-Jd:40588) on 1 October, 2024

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2024:RJ-JD:40588]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 14081/2024

Jethi Devi D/o Shri Chetan Ram, Aged About 49 Years, R/o
Nahar Puliya Ke Pass, Udasar, District Bikaner (Raj.).
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through The Principal Secretary,
         Medical     And     Health        Department,            Government    Of
         Rajasthan, Secretariat, Jaipur.
2.       The Director, State Health And Family Welfare Institution,
         Rajasthan, Jaipur.
3.       The    Director     (Non-Gazetted),             Medical     And    Health
         Services,   Rajasthan,         Tilak     Marg,      Swasthya      Bhawan,
         Jaipur.
                                                                  ----Respondents
                               Connected With
                S.B. Civil Writ Petition No. 18412/2023
Manju Lata D/o Shri Hari Ram W/o Shri Mahendra Kumar Gehlot,
Aged About 39 Years, R/o 388, Indra Colony Vistar, Behind
Rajput Hostel, Tehsil And District Pali (Raj.).
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through The Principal Secretary,
         Medical     And     Health        Department,            Government    Of
         Rajasthan, Secretariat, Jaipur.
2.       The Director, State Health And Family Welfare Institution,
         Rajasthan, Jaipur.
3.       The    Director     (Non-Gazetted),             Medical     And    Health
         Department, Rajasthan, Tilak Marg, Swasthya Bhawan,
         Jaipur.
                                                                  ----Respondents
                S.B. Civil Writ Petition No. 18414/2023
Santosh Kumari D/o Shri Fata Ram W/o Shri Vijay Kumar, Aged
About 34 Years, R/o Khetlaji Mandir Ke Pass, Nagana Bhatan,
Tehsil Rani, District Pali (Raj.).
                                                                     ----Petitioner
                                     Versus

                      (Downloaded on 01/10/2024 at 10:14:50 PM)
 [2024:RJ-JD:40588]                    (2 of 3)                       [CW-14081/2024]


1.       State Of Rajasthan, Through The Principal Secretary,
         Medical     And       Health      Department,            Government    Of
         Rajasthan, Secretariat, Jaipur.
2.       The Director, State Health And Family Welfare Institution,
         Rajasthan, Jaipur.
3.       The    Director       (Non-Gazetted),           Medical     And    Health
         Department, Rajasthan, Tilak Marg, Swasthya Bhawan,
         Jaipur.
                                                                  ----Respondents
                S.B. Civil Writ Petition No. 18415/2023
Santosh Kumari D/o Shri Sona Ram W/o Shri Ashok Kumar
Gehlot, Aged About 39 Years, 388, Indra Colony Vistar, Tehsil
And District Pali (Raj.).
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through The Principal Secretary,
         Medical     And       Health      Department,            Government    Of
         Rajasthan, Secretariat, Jaipur.
2.       The Director, State Health And Family Welfare Institution,
         Rajasthan, Jaipur.
3.       The    Director       (Non-Gazetted),           Medical     And    Health
         Services,   Rajasthan,         Tilak     Marg,      Swasthya      Bhawan,
         Jaipur.
                                                                  ----Respondents


For Petitioner(s)          :     Mr. Jayram Saran
For Respondent(s)          :     Mr. N.S. Rajpurohit, AAG assisted by
                                 Ms. Anita Rajpurohit



         HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

01/10/2024

1. Learned counsel for the parties are in agreement that the

controversy involved in the present writ petitions is squarely

covered by a judgment rendered by this Court in S.B. Civil Writ

[2024:RJ-JD:40588] (3 of 3) [CW-14081/2024]

Petition No.10748/2018 : Gomi vs. The State of Rajasthan

& Ors. decided on 06.08.2024.

2. In view of the submissions made before this court, the

present writ petitions are allowed in the terms of the order passed

by this Court in the case of Gomi (supra).

(VINIT KUMAR MATHUR),J 24-27-/Arun Pandey/-

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