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Usha Rani Somra vs State Medical And Health Ors ...
2024 Latest Caselaw 6248 Raj/2

Citation : 2024 Latest Caselaw 6248 Raj/2
Judgement Date : 25 October, 2024

Rajasthan High Court

Usha Rani Somra vs State Medical And Health Ors ... on 25 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:45232]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 23215/2017

1.       Roshan Kumari Swami D/o Krishan Dutta Swami, aged
         about 26 years, R/o Dhani Ramsar Kanwat, Post Kanwat,
         Tehsil Khandela, District Sikar.
2.       Premlata D/o Ram Chandra W/o Mohan Lal Swami, R/o
         Suratram Ka Bas, Tehsil Khandela, District Sikar.
3.       Priyanka Kumari D/o Shri Prabhu Dayal, R/o Suratram Ka
         Bas, Tehsil Khandela, District Sikar.
                                                                    ----Petitioners
                                     Versus
1.       The State Of Rajasthan, Through Its Principal Secretary,
         Medical And Health, Rajasthan Secretariat, Jaipur.
2.       Director, Medical And Health Services, Rajasthan, Jaipur.
3.       Additional Director (Admn). Medical, And Health Services,
         Rajasthan, Jaipur.
                                                                  ----Respondents

Connected With S.B. Civil Writ Petition No. 9705/2015 Saroj wife of Ravindra Kumar, aged about 27 years, resident of village Thathi tehsil Bhuwana, District Jhunjhunu

----Petitioner Versus

1. State of Rajasthan through Secretary to the Govt. Medical and Health Department, Government of Rajasthan, Secretariat, Jaipur Rajasthan

2. Additional Director (Admn.), Department of Medical and Health, Swasthya Bhawan, Jaipur

3. Registrar Rajasthan Nursing Council, B-39, Sardar Patel Marg, C-Scheme, Jaipur

4. Chief Medical and Health Officer, Jaipur

5. Nursing Superintendent, AG Hospital Jaipur

----Respondents S.B. Civil Writ Petition No. 18082/2017 Santra Bai D/o Shri Annat Lal W/o Deepchand Meena, By Caste Meena St, R/o Village Dendan, Tehsil Sikrai, District Dausa.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Secretariat, Jaipur.

2. Secretary, Medical And Health Department And Mission Director, National Health Mission, Medical, He, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.

3. Director, State Health And Family Welfare Institute, Jhalana Industrial Area, Jaipur.

[2024:RJ-JP:45232] (2 of 7) [CW-23215/2017]

----Respondents S.B. Civil Writ Petition No. 18770/2017 Usha Rani Somra D/o Shri Hoshiyar Singh W/o Ram Singh Choudhary, By Caste Jat Obc, R/o 5/38, Housing Board, Nandla, Nasirabad, District Ajmer.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Secretariat, Jaipur.

2. Secretary, Medical And Health Department And Mission Director, National Health Mission, Medical, He, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur

3. Director, State Health And Family Welfare Institute, Jhalana Industrial Area, Jaipur

----Respondents S.B. Civil Writ Petition No. 18861/2017 Sarla Kumari D/o Shri Satya Veer Singh, R/o Ghisa Ki Dhani, Doomra, Tehsil Nawalgarh, District Jhunjhunu Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur

2. The Coordinator, National Health Mission, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur Raj.

3. The Director, Rajasthan Health And Family Welfare Institute, Jhalana Institutional Area, Jaipur.

----Respondents S.B. Civil Writ Petition No. 19706/2017

1. Kamlesh D/o Shri Ramji Lal, R/o Vpo- Ardawata, Tehsil-

Chirawa, Jhunjhunu.

2. Subhita D/o Shri Daria Singh, R/o Village- Ranasar, Post-

Budawas, Malsisar, Jhunjhunu.

----Petitioners Versus

1. State Of Rajasthan Through Its Director, Department Of Medical And Health Services, Rajasthan, Tilak Marg, Swasthya Bhawan, Jaipur.

2. Director, State Institute Of Health And Family Welfare, Jhalana Institute Area, Near Doordarshan Centre, Jaipur.

----Respondents S.B. Civil Writ Petition No. 20871/2017 Raj Rani Dhakar D/o Shri Bhanwar Singh Dhakar, R/o Shivaji Market, Near Khari Nallah, Damp Road, Hindon City, District Karauli Rajasthan.

[2024:RJ-JP:45232] (3 of 7) [CW-23215/2017]

----Petitioner Versus

1. State Of Rajasthan Through Its Director, Department Of Medical And Health Services, Rajasthan, Tilak Marg, Swasthya Bhawan, Jaipur.

2. Director, State Institute Of Health And Family Welfare, Jhalana Institutional Area, Near Doordarshan Centre, Jaipur

----Respondents S.B. Civil Writ Petition No. 21053/2017

1. Anita D/o Shri Pit Ram, R/o Village - Devipura, Near Railway Line Singhana, Tehsil - Buhana, District - Jhunjhunu Rajasthan

2. Renu Choudhary D/o Shri Bahadur Singh, R/o Plot No. 24, Om Shiv Colony, Jhotwara, Jaipur Rajasthan

3. Pinki Kumari D/o Shri Avtar Singh W/o Shri Umesh Kumar, R/o Village - Pnghore Nagla Hewat, Tehsil-Kumher, District - Bharatpur Rajasthan

----Petitioners Versus

1. State Of Raj. Through Principal Secretary, Medical And Health Services, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

2. The Director, Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.

3. The Project Director, National Health Mission, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Raj.

----Respondents S.B. Civil Writ Petition No. 9400/2022 Antesh Kumari D/o Shree Ram, Aged About 32 Years, R/o Ward No. 11, Garinda, Sikar Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principle Secretary Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur.

2. Directorate Of Medical And Health Services, State Of Rajasthan, Through Its Director Tilak Marg, Swasthya Bhawan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14675/2024 Manju Kumari D/o Sh- Harishchandra Chahar, Aged About 34 Years, R/o Village-Luttu, Post -Kolinda, Tehsil-Malsisar, Distt.- Jhunjhunu, (Raj.)

----Petitioner

[2024:RJ-JP:45232] (4 of 7) [CW-23215/2017]

Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical Health And Family Welfare Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director, State Institute Of Health And Family Welfare, Rajasthan, Jhalana Industrial Area, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14911/2024

1. Rajkumari D/o Khyali Ram W/o Indraj, Aged About 34 Years, R/o Vill Kherla, Teh Surajgarh District Jhunjhunu (Raj)

2. Munesh Kumari D/o Shishram W/o Rajbir Singh, Aged About 32 Years, R/o Vill Dhani Moji, Teh Rajgrah District Churu (Raj).

----Petitioners Versus

1. The State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Secretariat, Jaipur.

2. The Director, Medical And Health Services, Tilak Marg, C-

Scheme, Jaipur, Rajasthan.

3. The Additional Director (Administration), Medical And Health Services Tilak Marg, C-Scheme, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 14927/2024

1. Amita Patel D/o Sh. Chhote Lal, Aged About 30 Years, R/o Village And Post- Adoli, Tehsil- Laxmangarh, District- Alwar

2. Yash Bala Gurjar D/o Sh. Jagannath Gurjar, Aged About 33 Years, Resident Of Village- Moondia, Post- Roopwas, Tehsil- Jamwaramgarh, Jaipur

3. Laxmi Devi D/o Sh. Tej Singh Thakur, Aged About 38 Years, Resident Of 222, Vivek Vihar, Scheme 10-A, Alwar

4. Vinod W/o Nathu Singh, Aged About 31 Years, R/o Ward No. 04, Chanwara, Tehsil And District- Jhunjhunu.

----Petitioners Versus

1. State Of Rajasthan, Through The Addl. Chief Secretary, Department Of Medical, Health And Family Welfare, Secretariat, Jaipur

2. Director, (Non-Gazetted) Medical And Health Services, Tilak Marg, Jaipur.

3. Registrar, State Institute Of Health And Family Welfare (Sihfw), Jhalana Institutional Area,south Of Doordarshan Kendra,jaipur,rajasthan

----Respondents

[2024:RJ-JP:45232] (5 of 7) [CW-23215/2017]

S.B. Civil Writ Petition No. 14928/2024

1. Poonam Kanwar D/o Sh. Rampal Singh, Aged About 30 Years, R/o Vpo- Kant, Jhunjhunu- Rajasthan

2. Krishna Kanwar D/o Sh. Ram Kumar Singh, Aged About 32 Years, R/o Village- Beeran, Post- Bhojan, Churu- Rajasthan

3. Sheela Kumari D/o Sh. Laxman Singh, Aged About 35 Years, R/o Vill- Babai, Neem Ka Thana- Rajasthan

4. Lalita Kanwar D/o Ram Kumar Singh, Aged About 29 Years, R/o Vpo- Kant, District- Jhunjhunu

----Petitioners Versus

1. State Of Rajasthan, Through The Addl. Chief Secretary, Department Of Medical, Health And Family Welfare, Secretariat, Jaipur

2. Director, (Non-Gazetted) Medical And Health Services, Tilak Marg, Jaipur.

3. Registrar, State Institute Of Health And Family Welfare (Sihfw), Jhalana Institutional Area,south Of Doordarshan Kendra, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 15027/2024 Jahida Salma D/o Sh. Mo. Shahid, Aged About 46 Years, R/o Bada Kua, Sher Ali Khan Ki Gali, Tonk, Dist- Tonk, Raj.

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Medical Health And Family Welfare Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director, State Institute Of Health And Family Welfare, Rajasthan, Jhalana Industrial Area, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15409/2024 Seema D/o Nar Singh W/o Vijender Singh, Aged About 31 Years, R/o Vill Dhani Moji, Teh Rajgrah, District Churu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Secretariat, Jaipur.

2. The Director, Medical And Health Services, Tilak Marg, C-

Scheme, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 15715/2024 Jadav Kumari D/o Sh. Vijay Singh W/o Late Sh. Ranjeet Singh, Aged About 36 Years, R/o Padiyaro Ka Was, Vpo-Sarana, Tehsil-

[2024:RJ-JP:45232] (6 of 7) [CW-23215/2017]

Ahore, Jalore- Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Addl. Chief Secretary, Department Of Medical, Health And Family Welfare, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Registrar, State Institute Of Health And Family Welfare (Sihfw), Jhalana Institutional Area, South Of Doordarshan Kendra, Jaipur, Rajasthan

----Respondents S.B. Civil Writ Petition No. 15723/2024 Parvesh Kumari D/o Shri Lachhi Ram W/o Shri Rajveer, Aged About 43 Years, Resident Of Bhamasi Post Mundital, Tehsil Rajgarh, District Churu (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary, Medical And Health Department, Government Secretariat, Jaipur.

2. The Director, Medical And Health Services, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur

3. State Institute Of Health And Family Welfare, Through Its Director, Jhalana Institutional Area, Jaipur

----Respondents

For Petitioner(s) : Mr. Rakesh Kumar Saini Mr. Rajendra Gautam Mr. G.S. Gautam Mr. R.D. Meena Mr. Sanjay Mehla with Ms. Sunita Mehla Mr. Nagendra Sharma Mr. Kapil Gupta with Mr. Chitransh Saxena Mr. Dharmendra Kumar Mr. Ankit Kumar Mr. Ravindra Chouhan Mr. Tanveer Ahamad Mr. Himanshu Jain Mr. Pradeep Bochaliya Mr. Satish Kumar Balwada For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Rohit Tiwari, Assistant GC Mr. Archit Bohra, AGC with Ms. Lipi Garg

[2024:RJ-JP:45232] (7 of 7) [CW-23215/2017]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

25/10/2024

Learned counsels for the respective parties submit that the

controversy involved herein is no more res integra and stands

resolved by a co-ordinate Bench order of this Court dated

06.08.2024 passed in the case of Gomi vs. The State of

Rajasthan & Ors.: S.B. Civil Writ Petition No.10748/2018.

They, therefore, pray that these writ petitions may also be

disposed of in similar terms.

Ordered accordingly.

However, as agreed, rights of the parties shall remain subject

DB Special Appeal Writ preferred in the aforesaid case of Gomi

(supra).

Pending application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/551-567

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