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Sandeep Agarwal Son Of Shri Dharampal ... vs Rajasthan Public Service Commission ...
2024 Latest Caselaw 6139 Raj/2

Citation : 2024 Latest Caselaw 6139 Raj/2
Judgement Date : 16 October, 2024

Rajasthan High Court

Sandeep Agarwal Son Of Shri Dharampal ... vs Rajasthan Public Service Commission ... on 16 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:43297]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 15235/2024

                                    Sandeep Agarwal Son Of Shri Dharampal Agarwal, Aged About
                                    33 Years, Resident Of 186, Govind Vatika, Niwaru Link Road,
                                    Near Amber Tower, Govindpura, Jhotwara, Jaipur (Raj.)
                                                                                                       ----Petitioner
                                                                        Versus
                                    Rajasthan Public Service Commission, Ajmer (Raj.) Through Its
                                    Secretary
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Sampati Sharma for Mr. Ajay Gupta For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/10/2024

Learned counsel for the petitioner does not press this writ

petition at this stage.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/74

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