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Piyush Jodawat vs State Medical And Healthors ...
2024 Latest Caselaw 6121 Raj/2

Citation : 2024 Latest Caselaw 6121 Raj/2
Judgement Date : 10 October, 2024

Rajasthan High Court

Piyush Jodawat vs State Medical And Healthors ... on 10 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:42811]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2033/2016

                                    Piyush Jodawat S/o Mahipal Jodawat, aged about 29 years, R/o
                                    Siddh Palace, Kumarwara, Tehsil Ghatol, District Banswara Raj.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.      The State Of Rajasthan Through Its Secretary, Medical,
                                            Health And Family Welfare Department, Rajasthan, Jaipur.
                                    2.      The Additional Director (Administration), Medical And
                                            Family Welfare Department, Rajasthan, Jaipur.
                                    3.      The Chief Medical And Health Officer, Pratapgarh.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. Archit Bohra, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/10/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/201

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