Citation : 2024 Latest Caselaw 6097 Raj/2
Judgement Date : 9 October, 2024
[2024:RJ-JP:42662]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous 2nd Bail Application No. 6193/2024
Bhanwar Lal S/o Chauthmal Meena, Aged About 46 Years, R/o
Baroondhan, Police Station Taleda, Dist. Bundi Rajasthan.
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Javed Mohammed Khan for Mr. Eliyas Ali For Respondent(s) : Mr. Manvendra Singh, PP
HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
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(PRAVEER BHATNAGAR),J
MOHIT/ 41
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