Yadram vs State Home Departmentors ...
2024 Latest Caselaw 6090 Raj/2

Rajasthan High Court

Yadram vs State Home Departmentors ... on 9 October, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:42486]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 14412/2014

                                    Yadram Son Of Late Palaram aged about 59 years, resident of
                                    Near Naresh Mahila College, Chirawa Road, Singhana, District
                                    Jhunjhunu Presently Posted As Assistant Sub-Inspector, Police
                                    Station Khetri, District Jhunjhunu
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.      State Of Rajasthan Through Its Principal Secretary,
                                            Department Of Home, Government Of Rajasthan, Jaipur
                                    2.      Director General Of Police, Govt. Of Rajasthan, Jaipur
                                    3.      Inspector General Of Police, Jaipur Range, Jaipur
                                    4.      Superintendent Of Police, Jhunjhunu
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Rajendra Kumar Saini For Respondent(s) : Mr. Bhuwnesh Sharma, AAG with Mr. Parth Sharma Mr. Vinod Kumar Gupta, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

09/10/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/249

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